High Courts26 Aug 2015Partly Allowed
Basappa Vs The State of Karnataka
Karnataka High Court · (2015) 08 KAR CK 0225
Criminal Procedure Code, 1973 (CrPC) - Section 235(2), 313, 323, 364, 365Penal Code, 1860 (IPC) - Section 363, 364A, 364-A, 365
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 446 of 2,398
High Courts26 Aug 2015Disposed off
Shahjaha and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 790
High Courts26 Aug 2015Disposed off
P. Pavan Kumar Reddy Vs The State of Karnataka and Others
Karnataka High Court · (2015) 08 KAR CK 0202
Criminal Procedure Code, 1973 (CrPC) - Section 154, 173, 482Penal Code, 1860 (IPC) - Section 34, 406, 408, 409, 420
High Courts26 Aug 2015Disposed Off
Purnima Parthasarathy and Others Vs Karnataka State Commission for Women and Others
Karnataka High Court · (2015) 6 KarLJ 693 : (2016) 1 KCCR 210
High Courts26 Aug 2015Dismissed
Rangaiah Vs State of Karnataka and Others
Karnataka High Court · (2015) 6 KarLJ 473
Karnataka Land Reforms Act, 1961 - Section 45, 45(1)Karnataka Land Revenue Act, 1964 - Section 136
High Courts26 Aug 2015Dismissed
S.M. Gowda and Others Vs C.V. Venkatesh and Others
Karnataka High Court · (2015) 6 KarLJ 319 : (2016) 1 KCCR 247
Karnataka Land Revenue Act, 1964 - Section 135, 136
High Courts26 Aug 2015Disposed Off
N. Krishnoji Rao Vs The Managing Director, Hopcoms
Karnataka High Court · (2015) 6 KarLJ 602 : (2016) 1 KCCR 291
Karnataka Co-operative Societies Act, 1959 - Section 70
High Courts26 Aug 2015Disposed Off
Shah Polymers Vs Official Liquidator, Canara Polypack Ltd. and Others
Karnataka High Court · (2016) 1 KarLJ 91
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts26 Aug 2015Disposed Off
Hasmathi Bai and Others Vs S.P.J. Vijayalakshmi and Others
Karnataka High Court · (2015) 08 KAR CK 0076
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 41 Rule 14, 89
High Courts26 Aug 2015
State of Karnataka Vs Technocon Builders
Karnataka High Court · (2015) 08 KAR CK 0074
Karnataka Value Added Tax Act, 2003 - Section 63, 63-A, 63-A(2)(b), 63-A(3)
High Courts26 Aug 2015Allowed
Abdul Jabbarsab and Others Vs The Deputy Commissioner, Haveri District and Others
Karnataka High Court · (2015) 08 KAR CK 0058
Land Acquisition Act, 1894 - Section 12
High Courts26 Aug 2015
Basanagouda Vs The Assistant Commissioner & The Land Acquisition Officer, Koppal and Others
Karnataka High Court · (2015) ILR (Kar) 4691
Land Acquisition Act, 1894 - Section 15(1), 18(1), 4(1)
High Courts25 Aug 2015Allowed
Shivalingayya Shadaksharayya Hiremath and Others Vs The State of Karnataka
Karnataka High Court · (2015) 08 KAR CK 0356
Criminal Procedure Code, 1973 (CrPC) - Section 357Penal Code, 1860 (IPC) - Section 34, 427, 431, 451, 506
High Courts25 Aug 2015Allowed
Govindanaika Vs State of Karnataka
Karnataka High Court · (2015) 08 KAR CK 0355
Penal Code, 1860 (IPC) - Section 302, 397
High Courts25 Aug 2015Disposed off
Govindachary and Others Vs Genesis Apartment Owners Association
Karnataka High Court · (2015) 08 KAR CK 0353
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts25 Aug 2015
The National Insurance Co. Ltd. and Others Vs Abdul Saleem and Others
Karnataka High Court · (2015) 08 KAR CK 0297
Motor Vehicles Act, 1988 - Section 166
High Courts25 Aug 2015Dismissed
Transvision Software and Data Solutions Pvt. Ltd. and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 08 KAR CK 0287
Constitution of India, 1950 - Article 14
High Courts25 Aug 2015Dismissed
Nekkanti Apparao and Others Vs The Deputy Commissioner, Davanagere District and Others
Karnataka High Court · (2015) 08 KAR CK 0208
Karnataka Land Revenue Act, 1964 - Section 127, 128, 135, 136
High Courts25 Aug 2015
Corporation Bank Vs The Assistant Commissioner of Income Tax and Others
Karnataka High Court · (2015) 08 KAR CK 0181
High Courts25 Aug 2015Dismissed
G. Sushilamma and Others Vs Chamundi
Karnataka High Court · (2015) 08 KAR CK 0173
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 63, 68Hindu Succession Act, 1956 - Section 15, 30