High Courts27 Aug 2015Allowed
Tulsiram Vs The State
Karnataka High Court · (2015) 08 KAR CK 0360
Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 239Prevention of Corruption Act, 1988 - Section 13(1)(I)(e), 13(2)
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 445 of 2,398
High Courts27 Aug 2015
Mahalingaiah Vs ICICI Lombard General Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 08 KAR CK 0357
Motor Vehicles Act, 1988 - Section 166
High Courts27 Aug 2015Dismissed
Chandrashekaraiah and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 08 KAR CK 0350
Criminal Procedure Code, 1973 (CrPC) - Section 319, 319(1)Penal Code, 1860 (IPC) - Section 323, 324, 504
High Courts27 Aug 2015Dismissed
State Vs Rama
Karnataka High Court · (2015) 08 KAR CK 0343
Penal Code, 1860 (IPC) - Section 376, 511
High Courts27 Aug 2015
Munirathna and Others Vs Hari K. and Others
Karnataka High Court · (2015) 08 KAR CK 0298
High Courts27 Aug 2015Dismissed
Ramegowda and Others Vs Chikkanna
Karnataka High Court · (2015) 08 KAR CK 0226
High Courts27 Aug 2015Dismissed
Shivanand Nagendra Betgeri Vs Sharda
Karnataka High Court · (2015) 08 KAR CK 0182
Criminal Procedure Code, 1973 (CrPC) - Section 482Hindu Marriage Act, 1955 - Section 13(1)(i-a)(i-b)Penal Code, 1860 (IPC) - Section 307, 498-A
High Courts27 Aug 2015
United India Insurance Co. Ltd. and Others Vs Uma Nagesh Kamat and Others
Karnataka High Court · (2015) 08 KAR CK 0172
Motor Vehicles Act, 1988 - Section 111(a), 147, 147(5), 149(2), 2(21)
High Courts27 Aug 2015Dismissed
Srinivas H. Vs Site Auction Confirmation Committee, Bangalore Development Authority and Others
Karnataka High Court · (2015) 4 AKR 794 : (2015) ILR (Kar) 4302 : (2015) 6 KarLJ 634 : (2016) 1 KCCR 125
Constitution of India, 1950 - Article 14, 16
High Courts27 Aug 2015Dismissed
Ugar Sugar Works Ltd. Vs The Union Government and Others
Karnataka High Court · (2015) 08 KAR CK 0118
Industries (Development and Regulation) Act, 1951 - Section 29B(1)
High Courts27 Aug 2015Dismissed
Mahadevi Vs Nagaraj
Karnataka High Court · (2015) 08 KAR CK 0117
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts27 Aug 2015Partly Allowed
Nagaratnabai and Others Vs The Managing Director, Divisional Office, KSRTC, Chikaballapur Division and Others
Karnataka High Court · (2015) 08 KAR CK 0085
High Courts27 Aug 2015Partly Allowed
B.D.C.C. Bank Vs K. Shivaram and Others
Karnataka High Court · (2015) 08 KAR CK 0084
Payment of Gratuity Act, 1972 - Section 4, 4(6)(b), 7(1)Penal Code, 1860 (IPC) - Section 409
High Courts27 Aug 2015Dismissed
Rajshekar Hanumanthappa Kalal and Others Vs Kamalaksha Govardhan Nayak and Others
Karnataka High Court · (2015) 08 KAR CK 0083
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12, 100Transfer of Property Act, 1882 - Section 106
High Courts27 Aug 2015Partly Allowed
Nagaratna and Others Vs Hulkoti Engineers and Others
Karnataka High Court · (2015) 08 KAR CK 0037
High Courts27 Aug 2015Disposed Off
Manjula Vs State of Karnataka and Others
Karnataka High Court · (2015) 08 KAR CK 0036
Constitution of India, 1950 - Article 15, 15(3), 15(4), 16, 16(4)Penal Code, 1860 (IPC) - Section 34, 406, 494, 498AScheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(ii), 3(1)(x)
High Courts27 Aug 2015Dismissed
B.S. Roopa and Others Vs National Insurance Company Ltd. and Others
Karnataka High Court · (2015) 08 KAR CK 0032
Motor Vehicles Act, 1988 - Section 166
High Courts27 Aug 2015Dismissed
Rajshekhar Vs North-West Karnataka Road Transport Corporation, Belgaum Division
Karnataka High Court · (2015) 6 KarLJ 532
Industrial Disputes Act, 1947 - Section 10(4-A)
High Courts26 Aug 2015Dismissed
Narasamma and Others Vs M.R. Kashinath and Others
Karnataka High Court · (2015) 08 KAR CK 0361
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 99, 151
High Courts26 Aug 2015
State and Others Vs K.M. Lokesh and Others
Karnataka High Court · (2016) 1 CCR 449 : (2016) 1 KarLJ 128
Penal Code, 1860 (IPC) - Section 376, 448