High Courts02 Sept 2015Partly Allowed
Laxmamma and Others Vs Noorulla and Others
Karnataka High Court · (2015) 09 KAR CK 0009
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 443 of 2,398
High Courts01 Sept 2015Dismissed
Bangalore Metropolitan Transport Corporation Vs C. Raghunandan
Karnataka High Court · (2015) 4 AKR 473
High Courts01 Sept 2015Disposed off
Juniper Networks India Pvt. Ltd. Vs The Inspector General of Registration and Commissioner of Stamps and Chef Revenue Controlling Authority and Others
Karnataka High Court · AIR 2015 Kar 179 : (2015) 4 AKR 675
High Courts01 Sept 2015Allowed
Basayya and Others Vs Sharanayya and Others
Karnataka High Court · (2015) 09 KAR CK 0320
Civil Procedure Code, 1908 (CPC) - Section 100, 96Evidence Act, 1872 - Section 114(g)Hindu Succession Act, 1956 - Section 22
High Courts01 Sept 2015Disposed off
Juniper Networks India Pvt. Ltd. Vs The Inspector General of Registration and Commissioner of Stamps and Chief Revenue Controlling Authority and Others
Karnataka High Court · (2015) 09 KAR CK 0300
High Courts01 Sept 2015
Mamatha K.R. and Others Vs K. Shivamurthy and Others
Karnataka High Court · (2015) 09 KAR CK 0281
Motor Vehicles Act, 1988 - Section 166
High Courts01 Sept 2015Dismissed
K.R. Revanna Vs R.V. Savani and Others
Karnataka High Court · (2016) 148 FLR 686 : (2015) 6 KarLJ 669 : (2016) 1 KCCR 281
Industrial Disputes Act, 1947 - Section 33-C(2)
High Courts01 Sept 2015Dismissed
Jaya Suresh Waghela and Others Vs Suresh Bala Waghela and Others
Karnataka High Court · (2015) 4 AKR 636
Motor Vehicles Act, 1988 - Section 147, 163A
High Courts01 Sept 2015Allowed
Ambarisha Vs State of Karnataka
Karnataka High Court · (2015) 4 AKR 594 : (2016) 1 KCCR 53
Criminal Procedure Code, 1973 (CrPC) - Section 439Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 149, 302, 304-B, 306
High Courts01 Sept 2015Disposed Off
Anand Investment Private Limited Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 467 : (2016) 2 KarLJ 362
High Courts01 Sept 2015Partly Allowed
Raveesha Vs N. Shobha and Others
Karnataka High Court · (2015) 4 AKR 410
Criminal Procedure Code, 1973 (CrPC) - Section 125Family Courts Act, 1984 - Section 19(4)
High Courts01 Sept 2015Dismissed
Sunanda Shivaputrayya Kadrolimath Vs The Under Secretary to Government of Karnataka Food, Civil Supplies and Consumer Affairs Department and Others
Karnataka High Court · (2015) 09 KAR CK 0186
Consumer Protection Act, 1986 - Section 10, 10(2)
High Courts01 Sept 2015Dismissed
The Superintending Engineer (Ele) and Others Vs Shaheda and Others
Karnataka High Court · (2016) 1 AKR 790
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100Constitution of India, 1950 - Article 21Electricity Act, 2003 - Section 161
High Courts01 Sept 2015Allowed
Amar Sarkar Vs J.P. Nagara P.S.
Karnataka High Court · (2015) 4 AKR 519
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302
High Courts01 Sept 2015Disposed Off
Ashwini Vs Avinash C.
Karnataka High Court · (2015) 6 KarLJ 378
Evidence Act, 1872 - Section 65-BFamily Courts Act, 1984 - Section 14
High Courts01 Sept 2015Dismissed
Mohammed Vs ICICI Lomabrd Gen. Ins. Co. Ltd.
Karnataka High Court · (2015) 4 AKR 626
High Courts01 Sept 2015
The Branch Manager ICICI Lombard Company Ltd. Vs Mamatha K.R. and Others
Karnataka High Court · (2015) 09 KAR CK 0067
Motor Vehicles Act, 1988 - Section 166
High Courts01 Sept 2015Partly Allowed
United India Insurance Company Limited Vs Sanna Thayanna and Others
Karnataka High Court · (2015) 09 KAR CK 0066
Motor Vehicles Act, 1988 - Section 149, 2(16), 2(28), 2(44), 2(46)Workmens Compensation Act, 1923 - Section 2(e)
High Courts01 Sept 2015Dismissed
Ravindra Vs Liliyas Theresa Fernandes and Others
Karnataka High Court · (2015) 09 KAR CK 0008
Civil Procedure Code, 1908 (CPC) - Section 100