High Courts31 Aug 2015Partly Allowed
K. Shobha and Others Vs Royal Sundram Allia Insurance Company Limited and Others
Karnataka High Court · (2015) 08 KAR CK 0391
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 444 of 2,398
High Courts31 Aug 2015Dismissed
Aparna Creations and Others Vs Anantha Krishnan and Others
Karnataka High Court · (2015) 08 KAR CK 0347
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Contract Act, 1872 - Section 137, 138, 146
High Courts31 Aug 2015Partly Allowed
Thaheer Nissar Vs State of Karnataka
Karnataka High Court · (2015) 6 KarLJ 162
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(3), 428Evidence Act, 1872 - Section 114(a)Penal Code, 1860 (IPC) - Section 299, 300, 302, 304 II, 304-II
High Courts31 Aug 2015Dismissed
Syed Tanzeem Ahmed Vs State of Karnataka
Karnataka High Court · (2016) 1 Crimes 364 : (2015) 6 KarLJ 339 : (2016) 1 KCCR 203
Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 167(2), 209, 309(2), 439Penal Code, 1860 (IPC) - Section 120-B, 121, 121-A, 122, 153-A
High Courts31 Aug 2015Partly Allowed
Chinnappa and Others Vs ICICI Lombard General Insurance Co. Ltd. and Others
Karnataka High Court · (2016) 2 KarLJ 351
High Courts31 Aug 2015Dismissed
Udechand Vs B.V. Krishna Murthy
Karnataka High Court · (2016) 1 KarLJ 94
Karnataka Rent Act, 1999 - Section 27(2)(a), 27(2)(r), 46(1), 5(1)
High Courts31 Aug 2015Disposed off
Thangammal and Others Vs The Secretary Government of Karnataka Religious and Charitable Endowments Vidhana Soudha and Others
Karnataka High Court · (2015) 6 KarLJ 696 : (2016) 1 KCCR 512
Hindu Religious Institutions and Charitable Endowments Act, 1997 - Section 23
High Courts31 Aug 2015Allowed
Kariyappa and Others Vs The Chief Secretary, Government of Karnataka and Others
Karnataka High Court · (2015) 08 KAR CK 0171
Land Acquisition Act, 1894 - Section 11, 12(2), 18, 28A, 4Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(2)
High Courts31 Aug 2015Dismissed
Ismailkhan and Others Vs Hussain
Karnataka High Court · (2015) 08 KAR CK 0170
Civil Procedure Code, 1908 (CPC) - Section 100Karnataka Land Revenue Act, 1964 - Section 128, 128(1), 128(4), 129
High Courts31 Aug 2015
Subhas Marutirao Yadav Vs Savakka and Others
Karnataka High Court · (2015) 08 KAR CK 0169
Limitation Act, 1963 - Section 5
High Courts31 Aug 2015Disposed Off
Basappa Vs The State of Karnataka
Karnataka High Court · (2015) 08 KAR CK 0116
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 300, 302, 304, 504
High Courts31 Aug 2015Disposed Off
United India Insurane Co. Ltd. and Others Vs Sajjida and Others
Karnataka High Court · (2015) 08 KAR CK 0078
High Courts31 Aug 2015Dismissed
K. Mohammed Muzamil Ahmed and Others Vs K. Mohammed Illiyas and Others
Karnataka High Court · (2015) 08 KAR CK 0077
High Courts31 Aug 2015Dismissed
Andaneppa and Others Vs Irappa and Others
Karnataka High Court · (2015) 08 KAR CK 0034
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts31 Aug 2015Allowed
Ayyappa and Others Vs The Chief Secretary, Government of Karnataka and Others
Karnataka High Court · (2015) 08 KAR CK 0033
Land Acquisition Act, 1894 - Section 11, 18, 28A, 4Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 12(2), 24, 24(2), 4(1), 6(1)
High Courts31 Aug 2015Dismissed
The Agricultural Produce Marketing Committee Vs Deshpande Enterprises and Others
Karnataka High Court · (2015) 08 KAR CK 0007
High Courts31 Aug 2015Dismissed
Sarojamma and Others Vs Imamsab and Others
Karnataka High Court · (2015) 08 KAR CK 0006
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts27 Aug 2015Allowed
V.S. Dental College and Hospital Vs The Dental Council of India and Others
Karnataka High Court · (2015) 08 KAR CK 0412
High Courts27 Aug 2015Allowed
Sri Srinivasa Educational and Charitable Trust and Others Vs Union of India and Others
Karnataka High Court · (2016) 1 KarLJ 197
Constitution of India, 1950 - Article 141Indian Medical Council Act, 1956 - Section 10A, 10-A, 10A(4)
High Courts27 Aug 2015Allowed
Rajarajeshwari Medical College and Hospital Vs Union of India and Others
Karnataka High Court · (2016) 1 KarLJ 21 : (2016) 1 KCCR 611
Constitution of India, 1950 - Article 141Indian Medical Council Act, 1956 - Section 10A, 10-A, 10A(4), 11(2)