High Courts02 Sept 2015Allowed
United India Insurance Company Ltd. and Others Vs Saraswati and Others
Karnataka High Court · (2015) 09 KAR CK 0335
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 442 of 2,398
High Courts02 Sept 2015Allowed
Chaithanya Bharathi Grameena Abhivrudhi Samsthe Vs The General Manager, South Western Railway and Others
Karnataka High Court · (2015) 09 KAR CK 0334
High Courts02 Sept 2015Partly Allowed
Mangala and Others Vs Vijayashankar P.B. and Others
Karnataka High Court · (2015) 09 KAR CK 0331
Motor Vehicles Act, 1988 - Section 166
High Courts02 Sept 2015
Vinodamma and Others Vs Dayananda and Others
Karnataka High Court · (2015) 09 KAR CK 0321
High Courts02 Sept 2015Dismissed
Manju Vs Sriram
Karnataka High Court · (2015) 09 KAR CK 0299
Civil Procedure Code, 1908 (CPC) - Section 115, 151Specific Relief Act, 1963 - Section 28, 28(1)
High Courts02 Sept 2015
K. Keshav Reddy Vs State of Karnataka
Karnataka High Court · (2015) 09 KAR CK 0280
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357, 428Penal Code, 1860 (IPC) - Section 148, 149, 302, 304, 307Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x), 3(2)(v)
High Courts02 Sept 2015Dismissed
Fakir and Others Vs Durgappa and Others
Karnataka High Court · (2015) 09 KAR CK 0279
Civil Procedure Code, 1908 (CPC) - Section 80Electricity (Supply) Act, 1948 - Section 82
High Courts02 Sept 2015Dismissed
Panditappa and Others Vs Sushilawwa and Others
Karnataka High Court · (2015) 09 KAR CK 0278
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts02 Sept 2015Dismissed
Manohar Vasudev Pangam and Others Vs Jeendatta and Others
Karnataka High Court · (2015) 09 KAR CK 0184
Karnataka Rent Control Act, 2001 - Section 21(1)(a), 43
High Courts02 Sept 2015Allowed
Thipperudra and Others Vs The State of Karnataka
Karnataka High Court · (2015) 09 KAR CK 0183
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 114, 302, 34
High Courts02 Sept 2015Dismissed
Malatesh and Others Vs Shivayogeppa and Others
Karnataka High Court · (2015) 09 KAR CK 0182
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts02 Sept 2015Allowed
Annarao Vs Gopal Rao
Karnataka High Court · (2015) 09 KAR CK 0080
Civil Procedure Code, 1908 (CPC) - Section 100, 96Contract Act, 1872 - Section 32Specific Relief Act, 1963 - Section 10, 10(a), 16(c), 20, 20(2)
High Courts02 Sept 2015
Joint Commissioner of Income Tax and Others Vs Dell India Pvt. Ltd.
Karnataka High Court · (2016) 382 ITR 310
Income Tax Act, 1961 - Section 148
High Courts02 Sept 2015Allowed
Benedicta Monteiro and Others Vs Thomas Monteiro and Others
Karnataka High Court · (2015) 09 KAR CK 0070
Evidence Act, 1872 - Section 65, 65(c)Succession Act, 1925 - Section 26, 276, 63
High Courts02 Sept 2015Dismissed
KMB Enterprises and Others Vs Abhayananda Associates and Others
Karnataka High Court · (2016) 1 KarLJ 440
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 4, Order 7 Rule 3, 100Evidence Act, 1872 - Section 116Specific Relief Act, 1963 - Section 5
High Courts02 Sept 2015Allowed
Rangappa and Others Vs Nagappa and Others
Karnataka High Court · (2016) 1 KarLJ 457
Land Acquisition Act, 1894 - Section 54Limitation Act, 1963 - Section 5
High Courts02 Sept 2015Allowed
J. Basavaraj Vs Pushpavathi
Karnataka High Court · (2015) 09 KAR CK 0013
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127
High Courts02 Sept 2015
Honappa Rayappa Dhanagar Vs Gurappa Sidappa Mageppagol and Others
Karnataka High Court · (2015) 09 KAR CK 0012
High Courts02 Sept 2015Dismissed
Tamballi Ramappa Vs State of Karnataka
Karnataka High Court · (2015) 09 KAR CK 0011
Penal Code, 1860 (IPC) - Section 300, 302, 304(2), 324, 506
High Courts02 Sept 2015Allowed
Anasawa and Others Vs Ramappa and Others
Karnataka High Court · (2015) 09 KAR CK 0010
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 1, Order 22 Rule 10A, Order 22 Rule 4, Order 22 Rule 4A, Order 9 Rule 4