High Courts04 Sept 2015Dismissed
Somappa and Others Vs Mahadevappa and Others
Karnataka High Court · (2016) 1 AKR 753
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, 100Specific Relief Act, 1963 - Section 16(c), 20
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 440 of 2,398
High Courts04 Sept 2015Dismissed
Laxminarayana Gowda and Others Vs Government of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0092
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts04 Sept 2015Allowed
Madan Dattaram Deshpande Vs Saroja and Others
Karnataka High Court · (2015) 09 KAR CK 0091
Karnataka Court Fees and Suits Valuation Act, 1958 - Section 24(a), 24(b), 24(d), 25
High Courts04 Sept 2015Partly Allowed
Surekha and Others Vs The Divisional Manager, The New India Assurance Company Ltd.
Karnataka High Court · (2015) 09 KAR CK 0090
High Courts04 Sept 2015Dismissed
K. Govinda Sherigara Vs Sharada Kamath and Others
Karnataka High Court · (2016) 1 KarLJ 416
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5, Order 41 Rule 2, 151Karnataka Court Fees and Suits Valuation Act, 1958 - Section 41, 8Transfer of Property Act, 1882 - Section 53A
High Courts04 Sept 2015Dismissed
Sujata and Others Vs The Divisional Manager, NWKRTC and Others
Karnataka High Court · (2015) 09 KAR CK 0060
High Courts04 Sept 2015Dismissed
Padmaprabhu Vs Vasundaramma and Others
Karnataka High Court · (2015) 09 KAR CK 0041
High Courts04 Sept 2015Dismissed
The Defence Estate Officer, Karnataka & Goa Circle Vs The Special Land Acquisition Officer, Project Sea Bird and Others
Karnataka High Court · (2015) 09 KAR CK 0025
Land Acquisition Act, 1894 - Section 18(1), 54(2)
High Courts04 Sept 2015Dismissed
Sreekanth Jois Vs K. Ragavendran
Karnataka High Court · (2015) 09 KAR CK 0024
High Courts04 Sept 2015Disposed Off
Jodharam Vs The State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0016
Constitution of India, 1950 - Article 226Karnataka Municipal Corporations Act, 1976 - Section 178-A, 178-A(1)
High Courts04 Sept 2015Allowed
In Re: Altran Technologies India Private Limited
Karnataka High Court · (2015) 09 KAR CK 0015
High Courts03 Sept 2015Allowed
L and T Housing Finance Ltd. Vs Vasu Krishnamurthy and Others
Karnataka High Court · (2016) 1 KarLJ 115
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 14, 3, 6(a)
High Courts03 Sept 2015Dismissed
Kavitha and Others Vs New India Assurance Co. Ltd. and Others
Karnataka High Court · (2015) 09 KAR CK 0323
Motor Vehicles Act, 1988 - Section 122
High Courts03 Sept 2015Disposed off
Sree. Gajanana Power Controls Pvt. Ltd. Vs Bangalore Electricity Supply Co. Ltd. and Others
Karnataka High Court · (2015) 09 KAR CK 0294
High Courts03 Sept 2015Allowed
K.G. Pramila and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 6 KarLJ 488
Land Acquisition Act, 1894 - Section 11 [A], 16[2], 18, 18[1], 31, 31Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24[2]
High Courts03 Sept 2015Disposed Off
K. Narsimhamurthy Vs State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0235
Constitution of India, 1950 - Article 309
High Courts03 Sept 2015Dismissed
Jayamuthu Vs State Election Commission for Co-operation and Others
Karnataka High Court · (2016) 1 KarLJ 232
Karnataka Co-operative Societies Act, 1959 - Section 70
High Courts03 Sept 2015
M.C. Ashwin and Others Vs M. Chandra and Others
Karnataka High Court · (2015) 09 KAR CK 0233
Hindu Succession Act, 1956 - Section 6, 8
High Courts03 Sept 2015Dismissed
M. Gowramma and Others Vs D.B.M. Basavarajaiah and Others
Karnataka High Court · (2015) 09 KAR CK 0232
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 114
High Courts03 Sept 2015
B.C. Jwalanaiah Vs Ashray H.C. and Others
Karnataka High Court · (2015) 09 KAR CK 0181
Motor Vehicles Act, 1988 - Section 166