High Courts08 Sept 2015
Vishnu and Others Vs Land Tribunal, Khanapur and Others
Karnataka High Court · (2015) 09 KAR CK 0017
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 438 of 2,398
High Courts08 Sept 2015Dismissed
The State of Karnataka Vs G. Raghunath
Karnataka High Court · (2015) 09 KAR CK 0007
Criminal Procedure Code, 1973 (CrPC) - Section 174Penal Code, 1860 (IPC) - Section 376, 420, 506
High Courts07 Sept 2015Partly Allowed
Roopa T.S. and Others Vs The New India Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 09 KAR CK 0357
Motor Vehicles Act, 1988 - Section 166
High Courts07 Sept 2015Partly Allowed
Narasimhamurthy K. and Others Vs Quality Industries
Karnataka High Court · (2015) 09 KAR CK 0352
High Courts07 Sept 2015Dismissed
Parvathamma Vs K.N. Madhusudan
Karnataka High Court · (2015) 09 KAR CK 0351
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151Constitution of India, 1950 - Article 227
High Courts07 Sept 2015Dismissed
Sandesh Vs The Managing Director, Karnataka State Road Transport Corporation and Others
Karnataka High Court · (2015) 09 KAR CK 0349
High Courts07 Sept 2015Dismissed
Sathish Kamath and Others Vs The Recovery Officer, Debts Recovery Tribunal and Others
Karnataka High Court · (2015) 09 KAR CK 0297
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97, 11Transfer of Property Act, 1882 - Section 52
High Courts07 Sept 2015Dismissed
The Branch Manager, The Oriental Insurance Co. Ltd. Vs Arjun and Others
Karnataka High Court · (2015) 09 KAR CK 0285
Motor Vehicles Act, 1988 - Section 2(44), 2(46)
High Courts07 Sept 2015Dismissed
Mahalingappa and Others Vs The Special Land Acquisition Officer, UKP
Karnataka High Court · (2015) 09 KAR CK 0274
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 47, 114Land Acquisition Act, 1894 - Section 18(1)
High Courts07 Sept 2015
S. Jagadeeshwara Reddy Vs Deputy Commissioner of Income Tax
Karnataka High Court · (2015) 09 KAR CK 0243
Income Tax Act, 1961 - Section 132, 234A, 234B
High Courts07 Sept 2015Disposed Off
C. Mangai Vs Shiva Subramanian and Others
Karnataka High Court · (2015) 09 KAR CK 0238
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 20, Order 20 Rule 3, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Income Tax Act, 1922 - Section 66(1)
High Courts07 Sept 2015Dismissed
Vishnu Lakshminarayan Bhat and Others Vs Superintendent of Police, Uttara Kannada District and Others
Karnataka High Court · (2015) 09 KAR CK 0219
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10A, Order 22 Rule 11, Order 22 Rule 22, Order 22 Rule 9Constitution of India, 1950 - Article 226
High Courts07 Sept 2015Partly Allowed
Abdulsattar Vs Noorjahan
Karnataka High Court · (2015) 09 KAR CK 0218
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts07 Sept 2015Allowed
Pralhadagouda Vs The State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0190
Constitution of India, 1950 - Article 14
High Courts07 Sept 2015Dismissed
Ashok Vs Madhu and Others
Karnataka High Court · (2015) 09 KAR CK 0133
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(1)
High Courts07 Sept 2015Allowed
Andanayya Vs Vice-Chancellor, University of Agricultural Sciences and Others
Karnataka High Court · (2015) 09 KAR CK 0132
High Courts07 Sept 2015Disposed Off
The Union of India and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0129
High Courts07 Sept 2015Disposed Off
Veena Mahesh Vs State of Karnataka and Others
Karnataka High Court · (2015) 6 KarLJ 667 : (2016) 1 KCCR 263
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 4(1), 48
High Courts07 Sept 2015Partly Allowed
Lokamani and Others Vs Mahadevamma and Others
Karnataka High Court · (2016) AIR (Kar) 4 : (2016) 1 AKR 198 : (2016) 1 KarLJ 497 : (2015) 4 KCCR 3091 : (2016) 2 RCR(Civil) 360
General Clauses Act, 1897 - Section 6AHindu Succession (Amendment) Act, 2005 - Section 6Hindu Succession Act, 1956 - Section 2, 23, 24, 30, 6
High Courts07 Sept 2015Dismissed
Basappa Vs The Special Land Acquisition Officer, UKP
Karnataka High Court · (2015) 09 KAR CK 0073
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 47, 114Land Acquisition Act, 1894 - Section 18(1)