High Courts10 Sept 2015Dismissed
The New India Assurance Company Limited Vs Y.A. Mulla
Karnataka High Court · (2015) 09 KAR CK 0074
Payment of Gratuity Act, 1972 - Section 14, 4, 4(6), 5(1)(a)(i)
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 436 of 2,398
High Courts10 Sept 2015Partly Allowed
Balasaheb Babu Patil and Others Vs Vikas Vishwanath Pawar and Others
Karnataka High Court · (2015) 09 KAR CK 0029
High Courts10 Sept 2015
Ambika and Others Vs Syed Nasir Bhasha and Others
Karnataka High Court · (2015) 09 KAR CK 0028
High Courts10 Sept 2015Dismissed
Ramning Vs Ganesh and Others
Karnataka High Court · (2016) 1 AKR 460
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 90Hindu Adoptions and Maintenance Act, 1956 - Section 10, 10(1)(iii), 10(iii), 11, 11(iv)
High Courts09 Sept 2015Partly Allowed
Jayaramu Vs C.V. Prashanth and Others
Karnataka High Court · (2015) 09 KAR CK 0366
Motor Vehicles Act, 1988 - Section 166
High Courts09 Sept 2015Disposed off
H.T. Janakamma Vs The Commissioner Bangalore Development Authority and Others
Karnataka High Court · (2015) 09 KAR CK 0365
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts09 Sept 2015Allowed
Ajay R. Gowda Vs The Bangalore Development Authority
Karnataka High Court · (2016) 1 KarLJ 619
Specific Relief Act, 1963 - Section 31
High Courts09 Sept 2015Disposed off
Parveen Omar Vs Karnataka State Board of Wakfs "Darul Awkaf" and Others
Karnataka High Court · (2015) 6 KarLJ 419 : (2016) 1 KCCR 257
Waqf Act, 1995 - Section 54, 6
High Courts09 Sept 2015Dismissed
Ghousia College of Engineering Vs Bangalore Electricity Supply Company Ltd. and Others
Karnataka High Court · (2015) 6 KarLJ 480
Electricity Act, 2003 - Section 56(2)
High Courts09 Sept 2015Partly Allowed
Alankananda Sonar Vs ICICI Lombard General Ins. Co. Ltd. and Others
Karnataka High Court · (2015) 09 KAR CK 0339
Motor Vehicles Act, 1988 - Section 166
High Courts09 Sept 2015Allowed
Badasab and Others Vs The State of Karnataka
Karnataka High Court · (2015) 09 KAR CK 0275
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(1)Penal Code, 1860 (IPC) - Section 302, 324, 326, 34, 504
High Courts09 Sept 2015Allowed
Union of India and Others Vs C.G. Prabhu
Karnataka High Court · (2015) 6 KarLJ 679
High Courts09 Sept 2015Allowed
G.S. Madusudan and Others Vs State
Karnataka High Court · (2015) 09 KAR CK 0220
Criminal Procedure Code, 1973 (CrPC) - Section 439Immoral Traffic (Prevention) Act, 1956 - Section 3, 4, 5, 6Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 23
High Courts09 Sept 2015Dismissed
Mohammed Asadulla Vs G. Kashinath
Karnataka High Court · (2015) 09 KAR CK 0139
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22Specific Relief Act, 1963 - Section 20, 20(2)(c)
High Courts09 Sept 2015Dismissed
Kallappa Vs Basappa and Others
Karnataka High Court · (2015) 09 KAR CK 0138
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 2, Order 9 Rule 9, 100
High Courts09 Sept 2015Allowed
Ramji Granites Vs The Karnataka State Pollution Control Board and Others
Karnataka High Court · (2015) 09 KAR CK 0137
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 133, 482
High Courts09 Sept 2015Allowed
N.F. Dyavanagoudar and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0100
High Courts09 Sept 2015Dismissed
Fakkirappa Vs Tippanna
Karnataka High Court · (2015) 09 KAR CK 0099
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts09 Sept 2015Dismissed
The State of Karnataka Vs Rangaswamy
Karnataka High Court · (2015) ILR (Kar) 4879
Criminal Procedure Code, 1973 (CrPC) - Section 211, 212, 213, 216, 218Penal Code, 1860 (IPC) - Section 436
High Courts09 Sept 2015
Ningawwa and Others Vs The Manager, United India Insurance Company Limited
Karnataka High Court · (2015) 09 KAR CK 0072