High Courts11 Sept 2015
Balchandra Vs The Controller, State Accountant Department and Others
Karnataka High Court · (2015) 09 KAR CK 0033
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 435 of 2,398
High Courts11 Sept 2015
D. Rathnamma and Others Vs The National Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 09 KAR CK 0031
High Courts10 Sept 2015Partly Allowed
G.B. Amitha Vs The Divisional Controller, KSRTC and Others
Karnataka High Court · (2015) 09 KAR CK 0429
High Courts10 Sept 2015
Shridevi Charitable Trust (R) and Others Vs Union of India, Ministry of Health and Family Welfare and Others
Karnataka High Court · (2016) 1 KarLJ 136
Indian Medical Council Act, 1956 - Section 10A, 10-A, 10A(4), 11(2), 33
High Courts10 Sept 2015
Chanabasappa and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 612 : (2016) CriLJ 388
Criminal Procedure Code, 1973 (CrPC) - Section 161, 2(w), 357(3), 372, 374Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 300Probation of Offenders Act, 1958 - Section 3
High Courts10 Sept 2015
The Manager, The Oriental Insurance Co. Ltd. and Others Vs Nagesh and Others
Karnataka High Court · (2015) 09 KAR CK 0290
Motor Vehicles Act, 1988 - Section 162, 166, 168
High Courts10 Sept 2015Partly Allowed
K.V. Raghuram and Others Vs State
Karnataka High Court · (2016) 1 KarLJ 451
Criminal Procedure Code, 1973 (CrPC) - Section 397(1), 401, 482Penal Code, 1860 (IPC) - Section 34Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(1)(d)(i)(11), 13(1)(e), 13(2), 13(e)
High Courts10 Sept 2015Partly Allowed
The Managing Director, Karnataka Urban Water Supply and Drainage Board and Others Vs Shekargouda Veerangouda Patil and Others
Karnataka High Court · (2015) 09 KAR CK 0273
Industrial Disputes Act, 1947 - Section 17(b), 17-B, 25-F, 25-F(a)
High Courts10 Sept 2015Dismissed
Mahalingappa and Others Vs Shivagangamma and Others
Karnataka High Court · (2015) 09 KAR CK 0272
Karnataka Land Revenue Act, 1964 - Section 128
High Courts10 Sept 2015
Sadashiv and Others Vs Dyavakka and Others
Karnataka High Court · (2015) 09 KAR CK 0270
Motor Vehicles Act, 1988 - Section 10, 10(1), 10(2), 14, 147
High Courts10 Sept 2015Dismissed
Eknath Vs Roopa
Karnataka High Court · (2015) 09 KAR CK 0269
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 115, 151Family Courts Act, 1984 - Section 10, 19
High Courts10 Sept 2015Dismissed
Arjun M. Menda Vs Narasamma and Others
Karnataka High Court · (2015) 09 KAR CK 0241
Income Tax Act, 1961 - Section 230A, 27
High Courts10 Sept 2015Dismissed
H.A. Srikanth and Others Vs Sovereign Developers & Infrastructure Limited and Others
Karnataka High Court · (2015) 09 KAR CK 0178
Arbitration and Conciliation Act, 1996 - Section 9Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1
High Courts10 Sept 2015Partly Allowed
Mohammed Rafeeq Vs State of Karnataka
Karnataka High Court · (2016) 1 AKR 158
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 302
High Courts10 Sept 2015Partly Allowed
Shakunthal M. and Others Vs Murthy and Others
Karnataka High Court · (2015) 09 KAR CK 0136
High Courts10 Sept 2015Disposed Off
Kotturuswamiji Vs The State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0134
Constitution of India, 1950 - Article 226Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 82, 82(1)
High Courts10 Sept 2015Allowed
Ganesh D. Kundaragi and Others Vs The Karnataka University and Others
Karnataka High Court · (2015) 09 KAR CK 0104
Constitution of India, 1950 - Article 16
High Courts10 Sept 2015Dismissed
The New India Assurance Co. Ltd. Vs Swetha and Others
Karnataka High Court · (2015) 09 KAR CK 0102
High Courts10 Sept 2015Dismissed
Pundalik Subhanna More Vs Shivaji Moning Sangaonkar
Karnataka High Court · (2015) 09 KAR CK 0101
Criminal Procedure Code, 1973 (CrPC) - Section 357, 397, 401Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts10 Sept 2015Dismissed
Kalagondadha Basavannappa and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 1 AKR 583
Karnataka Land Reforms Act, 1961 - Section 128, 133, 14, 2(11), 2(3)Karnataka Land Revenue Act, 1964 - Section 133, 44