High Courts15 Sept 2015Dismissed
National Insurance Co. Ltd. Vs Mahesh and Others
Karnataka High Court · (2015) 09 KAR CK 0038
Motor Vehicles Act, 1988 - Section 147
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 433 of 2,398
High Courts15 Sept 2015Dismissed
State of Karnataka Vs Rudrappa Vithal Mushennavar
Karnataka High Court · (2015) 09 KAR CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 161, 207Penal Code, 1860 (IPC) - Section 114, 34, 341, 366A, 366-A
High Courts14 Sept 2015
Syed Nawab Vs R. Sharvana and Others
Karnataka High Court · (2015) 09 KAR CK 0363
Motor Vehicles Act, 1988 - Section 166
High Courts14 Sept 2015Allowed
State of Karnataka Vs United Breweries Limited and Others
Karnataka High Court · (2015) 09 KAR CK 0361
Central Sales Tax Act, 1956 - Section 14, 15Constitution of India, 1950 - Article 286Karnataka Tax on Entry of Goods Act, 1979 - Section 2, 3
High Courts14 Sept 2015Allowed
Shaik Ibrahim Vs The State
Karnataka High Court · (2015) 09 KAR CK 0291
Penal Code, 1860 (IPC) - Section 302, 34
High Courts14 Sept 2015Dismissed
Karaveerayya and Others Vs Andanappa Gurubasappa Kaddi
Karnataka High Court · (2015) 09 KAR CK 0265
Civil Procedure Code, 1908 (CPC) - Section 100, 11Evidence Act, 1872 - Section 62Karnataka Land Reforms Act, 1961 - Section 5
High Courts14 Sept 2015Disposed Off
Makubul Vs The Deputy Commissioner of Belagavi and Others
Karnataka High Court · (2015) 09 KAR CK 0143
Constitution of India, 1950 - Article 226Karnataka Municipal Corporations Act, 1976 - Section 178A, 178A(1)
High Courts14 Sept 2015Dismissed
Hajaratabi and Others Vs Bibijahira and Others
Karnataka High Court · (2015) 09 KAR CK 0109
Civil Procedure Code, 1908 (CPC) - Section 100, 80
High Courts14 Sept 2015
M. Shivanna Vs The Assistant Commissioner of Income Tax, Central Circle
Karnataka High Court · (2015) 09 KAR CK 0081
Income Tax Act, 1961 - Section 2(24), 45(5), 5
High Courts14 Sept 2015Disposed Off
Karnataka State Financer Corporation, Mysore Branch Vs The Regional Transport Officer, Regional Transport Office
Karnataka High Court · (2015) 09 KAR CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 249Karnataka Motor Vehicles Taxation Act, 1957 - Section 12(1)(a), 3, 4, 5, 9
High Courts14 Sept 2015Dismissed
Ashwath and Others Vs Chanabasappa and Others
Karnataka High Court · (2015) 09 KAR CK 0034
Transfer of Property Act, 1882 - Section 53-A
High Courts11 Sept 2015Disposed off
The Principal, Patel College of Nursing and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0355
High Courts11 Sept 2015Partly Allowed
Vasu Devadiga Vs Vasantha Poojary and Others
Karnataka High Court · (2015) 09 KAR CK 0353
Motor Vehicles Act, 1988 - Section 166
High Courts11 Sept 2015Disposed off
Sri Soubhagya Lalitha College of Nursing and Others Vs Rajiv Gandhi University of Health Sciences
Karnataka High Court · (2015) 09 KAR CK 0350
High Courts11 Sept 2015Disposed off
Shanthini College of Nursing and Others Vs Rajiv Gandhi University of Health Sciences
Karnataka High Court · (2015) 09 KAR CK 0346
High Courts11 Sept 2015Disposed off
BMS Hospital Nursing College and Others Vs Rajiv Gandhi University of Health Sciences
Karnataka High Court · (2015) 09 KAR CK 0345
High Courts11 Sept 2015Disposed off
Florence College of Nursing and Others Vs Rajiv Gandhi University of Health Science
Karnataka High Court · (2015) 09 KAR CK 0344
High Courts11 Sept 2015Disposed off
Florence College of Physiotherapy and Others Vs Rajiv Gandhi University of Health Sciences
Karnataka High Court · (2015) 09 KAR CK 0343
High Courts11 Sept 2015Allowed
Rashmi Solanki Vs B.S. Sham Sunder
Karnataka High Court · (2015) 6 KarLJ 463 : (2016) 1 KCCR 1
Arbitration Act, 1940 - Section 34Arbitration and Conciliation Act, 1996 - Section 8, 8(1)Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 9, Order 39 Rule 1, Order 39 Rule 2
High Courts11 Sept 2015Disposed off
Surya College of Nursing and Others Vs The Registrar, Rajiv Gandhi University of Health Science and Others
Karnataka High Court · (2015) 09 KAR CK 0341