High Courts11 Sept 2015Partly Allowed
A. Yesudas and Others Vs Mithuna and Others
Karnataka High Court · (2015) 09 KAR CK 0340
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 434 of 2,398
High Courts11 Sept 2015Allowed
G. Premalatha Vs R. Nagesh
Karnataka High Court · (2016) 1 AKR 804 : (2015) ILR (Kar) 4863
Constitution of India, 1950 - Article 21Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts11 Sept 2015Dismissed
Konkadi Padmanabha Vs The Union of India
Karnataka High Court · (2016) 1 AKR 44
Constitution of India, 1950 - Article 13, 14, 19, 19(1)(c), 38Multi-State Cooperative Societies Act, 2002 - Section 29, 44, 44(2)
High Courts11 Sept 2015Allowed
Mahalingappa Vs The State of Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0271
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 320(1), 34, 406, 408, 409
High Courts11 Sept 2015
Manjula and Others Vs Mahadev and Others
Karnataka High Court · (2015) 09 KAR CK 0268
High Courts11 Sept 2015Dismissed
Virupaxagoud Shankaragoud Patil and Others Vs The State of Karnataka
Karnataka High Court · (2015) 09 KAR CK 0267
Criminal Procedure Code, 1973 (CrPC) - Section 149, 150, 151, 152, 154Karnataka Land Revenue Act, 1964 - Section 70Mines and Minerals (Development and Regulation) Act, 1957 - Section 21, 21(1), 22, 4, 4(1)
High Courts11 Sept 2015
Basavaraj P. Patagundi Vs Malaprabha Grameena Bank
Karnataka High Court · (2015) 09 KAR CK 0261
High Courts11 Sept 2015Dismissed
Kotrayya and Others Vs Fakeerayya and Others
Karnataka High Court · (2015) 09 KAR CK 0216
Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 122
High Courts11 Sept 2015Allowed
C.B. Devaiah Vs Bopale Gowda and Others
Karnataka High Court · (2015) 09 KAR CK 0215
High Courts11 Sept 2015Partly Allowed
Naveen Kumar K.C. Vs The Royal Sundaram Alliance Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 09 KAR CK 0214
Motor Vehicles Act, 1988 - Section 166
High Courts11 Sept 2015
The Managing Director, Tamil Nadu State Transport Corporation Vs Krishnareddy
Karnataka High Court · (2015) 09 KAR CK 0140
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts11 Sept 2015
In Re: Nous Enterprises Solutions Private Limited and Ors.
Karnataka High Court · (2015) 09 KAR CK 0135
High Courts11 Sept 2015
The Manager United India Insurance Co. Ltd. and Others Vs Kotreshi and Others
Karnataka High Court · (2015) 09 KAR CK 0113
High Courts11 Sept 2015Partly Allowed
Bharati Vs Shivamurtheppa
Karnataka High Court · (2015) 09 KAR CK 0112
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 41 Rule 24, Order 41 Rule 25, Order 41 Rule 26, Order 41 Rule 27
High Courts11 Sept 2015Allowed
The North West Karnataka Road Transport Corporation Vs Ganesh Nagappa Madiwal and Others
Karnataka High Court · (2016) 148 FLR 689
High Courts11 Sept 2015Allowed
Sharada J. Chougule Vs The Karnataka Power Transmission Corporation Limited
Karnataka High Court · (2015) 09 KAR CK 0108
High Courts11 Sept 2015Partly Allowed
Narayanaswamy Vs Narsimhappa and Others
Karnataka High Court · (2016) 1 KarLJ 265
Penal Code, 1860 (IPC) - Section 307, 320, 323, 324, 34
High Courts11 Sept 2015Partly Allowed
Annaveerappa Vs The Divisional Manager, United India Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 09 KAR CK 0098
High Courts11 Sept 2015Dismissed
Arjun Basavanni Kambar Vs The Management of Karnataka State Road Transport Corporation
Karnataka High Court · (2015) 09 KAR CK 0047
High Courts11 Sept 2015
ICICI Lombard General Insurance Company Ltd. Vs Lalitha M. and Others
Karnataka High Court · (2015) 09 KAR CK 0037
Motor Vehicles Act, 1988 - Section 166