High Courts25 Aug 2015
Virupaxagouda and Others Vs State of Karnataka
Karnataka High Court · (2015) 08 KAR CK 0168
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 324, 326, 34, 504
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 447 of 2,398
High Courts25 Aug 2015
Ningamma Vs State of Karnataka and Others
Karnataka High Court · (2015) 6 KarLJ 328
Karnataka Industrial Areas Development Act, 1966 - Section 29, 29(2)
High Courts25 Aug 2015Disposed Off
Syndicate Bank, Manipal Vs Government of Karnataka and Others
Karnataka High Court · (2015) 6 KarLJ 330
Karnataka Stamp Act, 1957 - Section 52A, 52-A
High Courts25 Aug 2015Allowed
Rudrappa Vs Mahadeo Ishwar Kamble and Others
Karnataka High Court · (2015) 08 KAR CK 0082
Civil Procedure Code, 1908 (CPC) - Section 96Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 - Section 4, 4(1), 5Limitation Act, 1963 - Section 5
High Courts25 Aug 2015Allowed
The Branch Manager, National Insurance Company Limited Vs Suresha and Others
Karnataka High Court · (2015) 08 KAR CK 0081
Workmens Compensation Act, 1923 - Section 10, 20, 21, 21(1), 4(1)(c)(ii)
High Courts25 Aug 2015
Madan Raj and Others Vs Parvathi and Others
Karnataka High Court · (2015) 08 KAR CK 0080
Benami Transactions (Prohibition) Act, 1988 - Section 4, 4(3), 4(3)(b), 6Hindu Succession Act, 1956 - Section 6
High Courts25 Aug 2015Dismissed
Fakirappa Vs Ramappa and Others
Karnataka High Court · (2015) 08 KAR CK 0075
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 6A
High Courts25 Aug 2015Dismissed
Marappa Vs Bangalore Mahanagara Palike and Others
Karnataka High Court · (2015) 6 KarLJ 627 : (2016) 1 KCCR 294
Karnataka Municipal Corporations Act, 1976 - Section 321(1), 321(3)
High Courts25 Aug 2015Dismissed
Janardhana M. and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 6 KarLJ 643 : (2016) 1 KCCR 261
Karnataka Panchayat Raj Act, 1993 - Section 47
High Courts25 Aug 2015Dismissed
Imamjafarkhan and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 08 KAR CK 0030
High Courts25 Aug 2015
Commissioner of Income Tax Vs Manipal Alumni of Nephrology Trust
Karnataka High Court · (2015) 08 KAR CK 0021
Income Tax Act, 1961 - Section 12A, 12AA(1)(b), 80G
High Courts25 Aug 2015Dismissed
Prakash Basappa Nari Vs Hanamant and Others
Karnataka High Court · (2015) 08 KAR CK 0009
Specific Relief Act, 1963 - Section 31(2)
High Courts25 Aug 2015Dismissed
Kirloskar Ferrous Industries Ltd. Vs S. Parasanna Kumar and Others
Karnataka High Court · (2016) 1 KarLJ 408
Civil Procedure Code, 1908 (CPC) - Section 9Trade Unions Act, 1926 - Section 18, 2(g)
High Courts24 Aug 2015Allowed
Basappa Balappa Maloji and Others Vs The State of Karnataka
Karnataka High Court · (2015) 08 KAR CK 0351
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304-B, 34, 498-A
High Courts24 Aug 2015
Sanaulla Quareshi and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 08 KAR CK 0333
Criminal Procedure Code, 1973 (CrPC) - Section 357Penal Code, 1860 (IPC) - Section 307, 323, 324, 325, 34
High Courts24 Aug 2015Dismissed
Annappa Vs The Chairman, Prathamika Krishi Pattin Sahakari Bank Ltd.
Karnataka High Court · (2015) 08 KAR CK 0122
Civil Procedure Code, 1908 (CPC) - Section 100Karnataka Co-operative Societies Act, 1959 - Section 118
High Courts24 Aug 2015
C.M. Mahadeva Vs The Commissioner of Income Tax, Mysore
Karnataka High Court · (2015) 08 KAR CK 0038
Income Tax Act, 1961 - Section 139, 143(1), 143(2), 147, 147(a)
High Courts24 Aug 2015Dismissed
Puttarasamma Vs State of Karnataka and Others
Karnataka High Court · (2015) 6 KarLJ 417 : (2016) 1 KCCR 249
Karnataka Industrial Areas Development Act, 1966 - Section 18, 29
High Courts24 Aug 2015Disposed Off
Rajan Vs Master Dheeraj
Karnataka High Court · (2015) 6 KarLJ 409 : (2016) 1 KCCR 241
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts24 Aug 2015Allowed
C. Kariyappa Vs Manohar Koujager and Others
Karnataka High Court · (2015) 6 KarLJ 373
Motor Vehicles Act, 1988 - Section 166