High Courts24 Aug 2015Dismissed
P. Lakshmidevi Vs State of Karnataka and Others
Karnataka High Court · (2015) 6 KarLJ 702
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 448 of 2,398
High Courts21 Aug 2015Allowed
The Mahalaxmi High School and Others Vs The Educational Commissioner Office of Deputy Director and Others
Karnataka High Court · (2015) 08 KAR CK 0359
Education Act, 1983 - Section 131, 14, 94, 96Penal Code, 1860 (IPC) - Section 425, 468, 471
High Courts21 Aug 2015
Narmada and Others Vs Kusuma Birappa Mali and Others
Karnataka High Court · (2015) 08 KAR CK 0358
Motor Vehicles Act, 1988 - Section 166
High Courts21 Aug 2015Partly Allowed
Bhimaraya Vs The State of Karnataka
Karnataka High Court · (2015) 4 AKR 717 : (2016) 1 KCCR 22
Arms Act, 1959 - Section 25(1A), 27, 27(1), 27(2), 5Criminal Procedure Code, 1973 (CrPC) - Section 313, 374, 428Evidence Act, 1872 - Section 27, 3, 9
High Courts21 Aug 2015Dismissed
Sri Mahalingeshwara Grameena Abhivruddi Trust and Others Vs The Authorised Officer and The Assistant Commissioner Mandya Taluk and Others
Karnataka High Court · (2015) 6 KarLJ 681 : (2016) 1 KCCR 308
Karnataka Land Reforms Act, 1961 - Section 112, 118(1A), 17, 48A, 48C
High Courts21 Aug 2015Allowed
M. Venkateshulu and Others Vs Rakesh and Others
Karnataka High Court · (2015) 08 KAR CK 0348
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts21 Aug 2015Dismissed
Gadeppa Vs Gademma and Others
Karnataka High Court · (2015) 08 KAR CK 0339
High Courts21 Aug 2015Dismissed
Bajaj Allianz General Insurance Vs Suma M. Hegde and Others
Karnataka High Court · (2015) 6 KarLJ 675
Motor Vehicles Act, 1988 - Section 149, 149(2), 149(2)(a)(2), 166
High Courts21 Aug 2015Dismissed
Shaik Sa Bee Vs Sukursab and Others
Karnataka High Court · (2015) 08 KAR CK 0206
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts21 Aug 2015Dismissed
Devraj and Others Vs Ramrao and Others
Karnataka High Court · (2015) 08 KAR CK 0205
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts21 Aug 2015Partly Allowed
Sankamma and Others Vs M.K. Devendrappa and Others
Karnataka High Court · (2015) 08 KAR CK 0204
Motor Vehicles Act, 1988 - Section 166
High Courts21 Aug 2015Dismissed
Laxmibai Vs Jagadevappa and Others
Karnataka High Court · (2015) 08 KAR CK 0203
Limitation Act, 1963 - Section 5
High Courts21 Aug 2015Allowed
Ajay Singh Vs State of Karnataka
Karnataka High Court · (2015) 08 KAR CK 0201
Criminal Procedure Code, 1973 (CrPC) - Section 482Representation of the People Act, 1951 - Section 123, 123(5), 133, 25, 29
High Courts21 Aug 2015Allowed
The Commissioner, Bruhath Bangalore Mahanagara Palike and Others Vs Mujeeba Begum and Others
Karnataka High Court · (2016) 1 AKR 397
Limitation Act, 1963 - Section 5
High Courts21 Aug 2015
Bharat Petroleum Corporation Ltd. Vs Deputy Commissioner of Commercial Taxes (Audit)-1.2 Vat Division
Karnataka High Court · (2015) 08 KAR CK 0124
Karnataka Tax on Entry of Goods Act, 1979 - Section 14, 14(4)
High Courts21 Aug 2015Allowed
Shekarappa Vs Basavaraj
Karnataka High Court · (2015) 08 KAR CK 0121
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23A, Order 41 Rule 27, Order 41 Rule 28
High Courts21 Aug 2015Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs V. Sampathkumar and Others
Karnataka High Court · (2015) 08 KAR CK 0120
Motor Vehicles Act, 1988 - Section 133
High Courts21 Aug 2015Allowed
K.S. Chaugule Vs The Bijapur District Central Co-Operative Bank Ltd. and Others
Karnataka High Court · (2015) 08 KAR CK 0119
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d), 115, 115(b), 9Karnataka Co-operative Societies Act, 1959 - Section 100, 101, 115, 118, 30(A)
High Courts21 Aug 2015
The Commissioner of Income Tax and Others Vs Islamic Academy of Education
Karnataka High Court · (2015) 08 KAR CK 0097
Income Tax Act, 1961 - Section 11(5), 12A, 12A(b), 13(2)(h), 13(3)(d)