High Courts09 Oct 2015Allowed
Shivanand Vs Vijayalaxmi and Others
Karnataka High Court · (2015) 10 KAR CK 0103
Hindu Marriage Act, 1955 - Section 13(1), 13(1)(ib)
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 419 of 2,398
High Courts09 Oct 2015Allowed
Karnataka Lingayat Education Society and Others Vs Basavaraj
Karnataka High Court · (2015) 10 KAR CK 0093
Karnataka Education Act, 1983 - Section 94(1)
High Courts09 Oct 2015
Karnataka Instrade Corporation Ltd. Vs The Asst. Commissioner of Income Tax
Karnataka High Court · (2015) 235 TAXMAN 374
Income Tax Act, 1961 - Section 10, 142(1), 143(2), 144, 145
High Courts09 Oct 2015Allowed
Ray Construction Limited and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0060
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 405, 406, 417, 420
High Courts09 Oct 2015Dismissed
G.R. Amarnath Vs M.N. Narasimha Murthy Naik and Others
Karnataka High Court · (2015) 10 KAR CK 0041
Arbitration Act, 1940 - Section 34, 39Arbitration and Conciliation Act, 1996 - Section 16, 8Civil Procedure Code, 1908 (CPC) - Section 115
High Courts08 Oct 2015Dismissed
Shivappa S.G. Vs The Commissioner, Bruhath Bangalore Mahanagara Palike and Others
Karnataka High Court · (2016) 1 KarLJ 177
Karnataka Municipal Corporations Act, 1976 - Section 321(1)(2), 321(3), 443, 66, 67
High Courts08 Oct 2015Dismissed
State of Karnataka Vs Henry
Karnataka High Court · (2015) 10 KAR CK 0233
Penal Code, 1860 (IPC) - Section 302
High Courts08 Oct 2015Allowed
Sultan Ali and Others Vs Shahajaha and Others
Karnataka High Court · (2015) 10 KAR CK 0211
Constitution of India, 1950 - Article 141, 226, 243, 243(P)(e), 243-P(e)Karnataka Municipal Corporations Act, 1976 - Section 7
High Courts08 Oct 2015Dismissed
Nagarathnamma Vs C.R. Nagendra
Karnataka High Court · (2015) 10 KAR CK 0189
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, 96
High Courts08 Oct 2015Dismissed
P.S. Kusumalatha and Others Vs The State and Others
Karnataka High Court · (2015) 10 KAR CK 0162
Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 154, 156, 157, 173, 4(1)Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts08 Oct 2015Dismissed
Jayaram Vs S. Shruthi and Others
Karnataka High Court · (2015) 10 KAR CK 0130
High Courts08 Oct 2015Allowed
Bhatati Vs The State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0116
High Courts08 Oct 2015Partly Allowed
Chandamma Vs Gangaiah and Others
Karnataka High Court · (2015) 10 KAR CK 0115
High Courts08 Oct 2015Allowed
Hussainsab and Others Vs The State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0113
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120B, 201, 302, 34
High Courts08 Oct 2015Dismissed
The State of Karnataka Vs Ganesh Shetty
Karnataka High Court · (2015) 10 KAR CK 0109
Criminal Procedure Code, 1973 (CrPC) - Section 227Penal Code, 1860 (IPC) - Section 302
High Courts08 Oct 2015Partly Allowed
Lalita and Others Vs Disnesh Raosaheb Desai and Others
Karnataka High Court · (2015) 10 KAR CK 0061
High Courts08 Oct 2015Dismissed
Imran Khan Vs The State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0043
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 357(1), 374(2)Penal Code, 1860 (IPC) - Section 143, 146, 147, 149, 365
High Courts08 Oct 2015Dismissed
Abdul Hamed Vs Bilkishbanu and Others
Karnataka High Court · (2015) 10 KAR CK 0038
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 100, 96Limitation Act, 1963 - Section 3Specific Relief Act, 1963 - Section 34, 38
High Courts08 Oct 2015Allowed
Leela Bai and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 1 KarLJ 283
Contract Act, 1872 - Section 202Karnataka Land Revenue Act, 1964 - Section 128, 135, 136(2)
High Courts07 Oct 2015Partly Allowed
Karnataka State Road Transport Corporation Vs Savitha and Others
Karnataka High Court · (2015) 10 KAR CK 0239