High Courts13 Oct 2015Dismissed
Gowramma and Others Vs P. Lakshminarayana
Karnataka High Court · (2016) 1 AKR 87 : (2016) 1 KarLJ 256
Karnataka Municipal Corporations Act, 1976 - Section 110
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 418 of 2,398
High Courts13 Oct 2015Allowed
Narayana Reddy Vs Manjunath and Others
Karnataka High Court · (2016) AIR (Kar) 1 : (2016) 1 AKR 195
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2)
High Courts13 Oct 2015Partly Allowed
Nagashetty and Others Vs Basappa Danooru and Others
Karnataka High Court · (2015) 10 KAR CK 0163
Motor Vehicles Act, 1988 - Section 166
High Courts13 Oct 2015Partly Allowed
Anjeenamma and Others Vs Srinivasa B.C. and Others
Karnataka High Court · (2015) 4 AKR 660
Motor Vehicles Act, 1988 - Section 166
High Courts13 Oct 2015Allowed
L. Srinivasan and Others Vs The Bharath Gold Mines Limited
Karnataka High Court · (2016) 2 KarLJ 49
Industrial Disputes Act, 1947 - Section 10, 33(C)(2), 33C(2)
High Courts13 Oct 2015Dismissed
M. Mahadevappa Vs Rajappa and Others
Karnataka High Court · (2015) 10 KAR CK 0122
High Courts13 Oct 2015Dismissed
Sudhir Kavdia Vs Syndicate Bank
Karnataka High Court · (2015) 10 KAR CK 0102
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 - Section 9(3)(i), 9(3A)
High Courts13 Oct 2015Partly Allowed
Shobha and Others Vs Shabu and Others
Karnataka High Court · (2015) 10 KAR CK 0025
Motor Vehicles Act, 1988 - Section 166
High Courts13 Oct 2015Partly Allowed
Rangamma and Others Vs Anitha. K.P. and Others
Karnataka High Court · (2015) 10 KAR CK 0024
Motor Vehicles Act, 1988 - Section 166
High Courts13 Oct 2015Allowed
Rudrappa Kareppa Dhudali Vs The State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0008
Penal Code, 1860 (IPC) - Section 342, 354, 376, 511Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x), 3(1)(xi), 3(2)(v)
High Courts13 Oct 2015Allowed
Mooganna Vs Iffco-Tokio General Insurance Co. Ltd.
Karnataka High Court · (2017) ACJ 650
Motor Vehicles Act, 1988 - Section 149(2)(a)
High Courts13 Oct 2015Partly Allowed
Channakeshava Vs Srinivasa and Others
Karnataka High Court · (2015) 10 KAR CK 0004
Motor Vehicles Act, 1988 - Section 166
High Courts13 Oct 2015Partly Allowed
ICICI Lombard GIC Ltd. Vs Bharthi S Reddy and Others
Karnataka High Court · (2015) 10 KAR CK 0003
Motor Vehicles Act, 1988 - Section 166
High Courts09 Oct 2015Allowed
Raghunath Vishwanath Deshpande Vs State of Karnataka and Others
Karnataka High Court · (2016) 1 CCR 430 : (2016) 1 KarLJ 185
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(3), 190, 197, 200Karnataka Industrial Areas Development Act, 1966 - Section 28(1)
High Courts09 Oct 2015Dismissed
Mohanchandra Vs Shwetha
Karnataka High Court · (2015) 10 KAR CK 0236
Hindu Marriage Act, 1955 - Section 25
High Courts09 Oct 2015Dismissed
Haritha Vs R. Mothiraj
Karnataka High Court · (2015) 10 KAR CK 0235
Easements Act, 1882 - Section 52Karnataka Small Cause Courts Act, 1964 - Section 18
High Courts09 Oct 2015Allowed
Anand Shivanagouda Gudisagar and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0234
Criminal Procedure Code, 1973 (CrPC) - Section 161, 482Dowry Prohibition Act, 1961 - Section 3, 4Hindu Marriage Act, 1955 - Section 13B
High Courts09 Oct 2015Allowed
Nirvani Parappa Ankale and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0170
High Courts09 Oct 2015Partly Allowed
Nagamma Vs National Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 10 KAR CK 0121
Motor Vehicles Act, 1988 - Section 166
High Courts09 Oct 2015Allowed
A.C. Puttaswamy and Others Vs Srinivasaiah and Others
Karnataka High Court · (2015) 10 KAR CK 0108