High Courts15 Oct 2015Dismissed
G.K. Ganesh and Others Vs G.T. Krishna Reddy and Others
Karnataka High Court · (2015) 10 KAR CK 0177
Transfer of Property Act, 1882 - Section 52
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 417 of 2,398
High Courts15 Oct 2015Partly Allowed
Renuka Bai and Others Vs K. Rajesh Nayak and Others
Karnataka High Court · (2015) 10 KAR CK 0175
Motor Vehicles Act, 1988 - Section 166
High Courts15 Oct 2015Partly Allowed
Dondiba and Others Vs Mohammed Salman and Others
Karnataka High Court · (2015) 10 KAR CK 0161
High Courts15 Oct 2015Allowed
Arun Kumar K.S. Vs Principal Secretary, Rural Development and Panchayath Rajya Department and Others
Karnataka High Court · (2015) 10 KAR CK 0129
High Courts15 Oct 2015Disposed Off
Radha Devi A. Vs Union of India and Others
Karnataka High Court · (2015) 10 KAR CK 0127
High Courts15 Oct 2015Disposed Off
Gundegowda and Others Vs Rangamma
Karnataka High Court · (2015) 10 KAR CK 0118
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5, Order 41 Rule 23, Order 41 Rule 23-A, Order 41 Rule 25
High Courts15 Oct 2015Partly Allowed
C.R. Channabasappa Vs R. Rajkumar and Others
Karnataka High Court · (2015) 10 KAR CK 0044
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts15 Oct 2015Dismissed
N.G. Nagarathna and Others Vs State Bank of India and Others
Karnataka High Court · (2015) 10 KAR CK 0010
High Courts14 Oct 2015Allowed
Concord India Private Limited and Others Vs Assistant Commissioner, Bangalore North Sub-Division and Others
Karnataka High Court · (2016) 2 KarLJ 227
Karnataka Industrial Areas Development Act, 1966 - Section 1(3), 3(1)Karnataka Land Revenue Act, 1964 - Section 127, 128, 129, 136, 136(2)
High Courts14 Oct 2015Allowed
A.R. Lalitha Vs C.N. Satyanarayana and Others
Karnataka High Court · (2015) 10 KAR CK 0174
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9
High Courts14 Oct 2015Dismissed
K. Mahadevu Vs The Joint Commissioner of Customs and Others
Karnataka High Court · (2015) 10 KAR CK 0128
High Courts14 Oct 2015Dismissed
Maruti Vs Tippanna Siddappa Dalawayi
Karnataka High Court · (2015) 10 KAR CK 0119
High Courts14 Oct 2015Allowed
Tulajappa Nagendrasa Jartarghar Vs The State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0101
Electricity Act, 2003 - Section 135(1)(c), 138(1)(d)
High Courts14 Oct 2015Partly Allowed
Rangaraju Vs R.R. Developers and Others
Karnataka High Court · (2015) 10 KAR CK 0091
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 12, Order 21 Rule 13, Order 23 Rule 3
High Courts14 Oct 2015Dismissed
D. Shekarappa Vs B.R. Indudar and Others
Karnataka High Court · (2015) 10 KAR CK 0056
Civil Procedure Code, 1908 (CPC) - Section 151Karnataka Stamp Act, 1957 - Section 33, 34, 37, 38, 39
High Courts14 Oct 2015Dismissed
Karnataka State Road Transport Corporation Vs Nagendra and Others
Karnataka High Court · (2015) 10 KAR CK 0052
Motor Vehicles Act, 1988 - Section 166
High Courts14 Oct 2015
Chennamma and Others Vs The Managing Director, KSRTC
Karnataka High Court · (2015) 10 KAR CK 0026
Motor Vehicles Act, 1988 - Section 166
High Courts13 Oct 2015Allowed
Union of India and Others Vs D. Jayaramu
Karnataka High Court · (2015) 10 KAR CK 0193
Constitution of India, 1950 - Article 14
High Courts13 Oct 2015Dismissed
Rajasab and Others Vs M.F. Ingalagi and Others
Karnataka High Court · (2015) 10 KAR CK 0172
High Courts13 Oct 2015Dismissed
Yellappa Vs Nijaguneppa and Others
Karnataka High Court · (2015) 10 KAR CK 0171
Criminal Procedure Code, 1973 (CrPC) - Section 197, 200Penal Code, 1860 (IPC) - Section 324, 504