High Courts28 Oct 2015Partly Allowed
Puttaraju Vs Lohith Kumar P.B. and Others
Karnataka High Court · (2015) 10 KAR CK 0154
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 415 of 2,398
High Courts28 Oct 2015Dismissed
Zubaida and Others Vs S.S. Ganesh and Others
Karnataka High Court · (2015) 10 KAR CK 0153
Motor Vehicles Act, 1988 - Section 166
High Courts28 Oct 2015Dismissed
T.S. Chandramouly Vs The State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0151
High Courts28 Oct 2015Dismissed
Anjanappa and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0145
Civil Procedure Code, 1908 (CPC) - Section 80Karnataka Land Revenue Act, 1964 - Section 127
High Courts28 Oct 2015Allowed
Maya D. Bhat Vs H.P. Rathna
Karnataka High Court · (2015) 10 KAR CK 0142
Criminal Procedure Code, 1973 (CrPC) - Section 200Negotiable Instruments Act, 1881 (NI) - Section 118(a), 138, 139, 142
High Courts28 Oct 2015Disposed Off
Belgaum Minerals Vs The Tahasildar and Others
Karnataka High Court · (2015) 10 KAR CK 0137
Karnataka Land Revenue Act, 1964 - Section 95(1)
High Courts28 Oct 2015
A. Parthasarathy and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 2 KarLJ 154
Land Acquisition Act, 1894 - Section 16(2), 48, 48(1)
High Courts28 Oct 2015Dismissed
Balakrishna and Others Vs Parvathamma and Others
Karnataka High Court · (2015) 10 KAR CK 0097
High Courts28 Oct 2015Dismissed
Siddayya Vs The Management of NWKRTC
Karnataka High Court · (2016) 1 AKR 37 : (2016) LabIC 685
High Courts28 Oct 2015Dismissed
The General Manager, HMT Machine Tools Limited Vs The Deputy Commissioner, Bangalore Urban District and Others
Karnataka High Court · (2015) 147 FLR 925 : (2016) 1 LLN 693
Payment of Gratuity Act, 1972 - Section 14, 7(3A), 7(7)Sick Industrial Companies (Special Provisions) Act, 1985 - Section 16, 22
High Courts28 Oct 2015Partly Allowed
Sathisha Vs Raghu N.R. and Others
Karnataka High Court · (2015) 10 KAR CK 0094
Motor Vehicles Act, 1988 - Section 166
High Courts28 Oct 2015Disposed Off
Anandalwan Vs State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0089
High Courts28 Oct 2015Allowed
Sandya Vs H.R. Yogesh
Karnataka High Court · (2015) 10 KAR CK 0087
Hindu Marriage Act, 1955 - Section 13(1)(ia), 13(1)(ib), 13B
High Courts28 Oct 2015Dismissed
Hanumaiah Vs Dharmaiah and Others
Karnataka High Court · (2015) 10 KAR CK 0086
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 21, Order 41 Rule 27
High Courts28 Oct 2015Partly Allowed
Lalita and Others Vs Yebu Mukund Gunagi and Others
Karnataka High Court · (2015) 10 KAR CK 0085
High Courts28 Oct 2015Partly Allowed
P. Devaraj Vs The Divisional Controller, KSRTC
Karnataka High Court · (2015) 10 KAR CK 0076
Motor Vehicles Act, 1988 - Section 166
High Courts28 Oct 2015Allowed
B.P. Nagaraj Vs U.P. Jayaram and Others
Karnataka High Court · (2015) 10 KAR CK 0071
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Registration Act, 1908 - Section 32, 33
High Courts28 Oct 2015Dismissed
Kamat Hotel Vs Vaikunta and Others
Karnataka High Court · (2015) 10 KAR CK 0068
High Courts28 Oct 2015Partly Allowed
Magadi Shankar Rao Krishna Murthy and Others Vs The Commissioner of Police Bangalore and Others
Karnataka High Court · (2016) 1 AKR 632
Constitution of India, 1950 - Article 12, 226Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 157, 157(1), 173(8), 190Karnataka Police Act, 1963 - Section 2(22)
High Courts28 Oct 2015Allowed
Shankarappa K.A.S. Vs State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 239, 397Prevention of Corruption Act, 1988 - Section 19