High Courts29 Oct 2015Disposed Off
Sovereign Unnati Apartment Allottees Welfare Association and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0099
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 414 of 2,398
High Courts29 Oct 2015Allowed
Mayappa and Others Vs The State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0098
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 323, 34, 354, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 18, 3(1)(10)
High Courts29 Oct 2015Allowed
Chandranath Vs Basavva and Others
Karnataka High Court · (2016) 1 AKR 186 : (2016) 1 RCR(Rent) 218
Karnataka Rent Act, 1999 - Section 27, 28, 29, 30, 31Karnataka Rent Control Act, 2001 - Section 21(1)(a), 27, 28
High Courts29 Oct 2015Partly Allowed
Rathnamma and Others Vs M. Selvaraj and Others
Karnataka High Court · (2015) 10 KAR CK 0081
Motor Vehicles Act, 1988 - Section 166
High Courts29 Oct 2015Partly Allowed
V.C. Swapna and Others Vs Mahadeva and Others
Karnataka High Court · (2015) 10 KAR CK 0080
Motor Vehicles Act, 1988 - Section 166
High Courts29 Oct 2015Partly Allowed
Harish S. Vs Managing Director, KSRTC
Karnataka High Court · (2015) 10 KAR CK 0078
Motor Vehicles Act, 1988 - Section 166
High Courts29 Oct 2015Partly Allowed
Khatijamma Vs United India Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 10 KAR CK 0077
Motor Vehicles Act, 1988 - Section 166
High Courts29 Oct 2015Allowed
Sundaramma Vs Jayaram and Others
Karnataka High Court · (2015) 10 KAR CK 0073
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts29 Oct 2015Dismissed
M.R. Shivakumar and Others Vs Madduramma and Others
Karnataka High Court · (2015) 10 KAR CK 0072
Karnataka Court Fees and Suits Valuation Act, 1958 - Section 35(1), 35(2)
High Courts29 Oct 2015Disposed Off
Khan Education Society''s Manjeera College of Education and Others Vs The State of Karnataka and Others
Karnataka High Court · (2016) 1 AKR 81
Constitution of India, 1950 - Article 14
High Courts29 Oct 2015Partly Allowed
Bheemappa and Others Vs Gutham and Others
Karnataka High Court · (2015) 10 KAR CK 0034
High Courts29 Oct 2015Dismissed
Govindappa Vs State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0029
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 201, 302, 376
High Courts29 Oct 2015Dismissed
M.S. Shivaram Vs Nagarathnamma and Others
Karnataka High Court · (2015) 10 KAR CK 0027
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1(3), Order 6 Rule 17
High Courts29 Oct 2015Partly Allowed
Branch Manager Shriram General Insurance Co. Ltd. Vs Vinoda and Others
Karnataka High Court · (2015) 10 KAR CK 0020
Motor Vehicles Act, 1988 - Section 166
High Courts28 Oct 2015Dismissed
M.R. Nagendra Vs R. Ramprasad and Others
Karnataka High Court · (2015) 10 KAR CK 0198
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 7 Rule 11(d)Hindu Succession Act, 1956 - Section 22Punjab Pre-emption Act, 1913 - Section 30
High Courts28 Oct 2015Allowed
Usha Rameshan Vs S. Udaya Chandran and Others
Karnataka High Court · (2015) 10 KAR CK 0197
Motor Vehicles Act, 1988 - Section 166
High Courts28 Oct 2015Allowed
Pooja and Others Vs Revappa and Others
Karnataka High Court · (2015) 10 KAR CK 0186
High Courts28 Oct 2015Allowed
Ramegowda Vs State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0185
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Evidence Act, 1872 - Section 114(e)
High Courts28 Oct 2015Allowed
Ravendra Vs State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0176
Criminal Procedure Code, 1973 (CrPC) - Section 154, 155(1), 155(2), 482, 94
High Courts28 Oct 2015Dismissed
The Chief Post Master General, Karnataka Region and Others Vs S.V. Balasubramanya and Others
Karnataka High Court · (2015) 10 KAR CK 0155