High Courts31 Oct 2015Dismissed
Rajshekhar Vs The State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0147
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302, 307, 498A, 504
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 412 of 2,398
High Courts31 Oct 2015Allowed
H.D. Harsha Vs The State of Karnataka
Karnataka High Court · (2016) 1 AKR 8
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 164, 309, 439Penal Code, 1860 (IPC) - Section 114, 120B, 143, 147, 148
High Courts31 Oct 2015Dismissed
Devaraj Vs State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0084
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 439Penal Code, 1860 (IPC) - Section 344, 363, 366, 376, 376(1)Prohibition of Child Marriage Act, 2006 - Section 10, 9
High Courts31 Oct 2015Dismissed
Shekar and Others Vs A.T. Rangaswamy and Others
Karnataka High Court · (2015) 10 KAR CK 0083
High Courts31 Oct 2015Partly Allowed
Nagarathnamma and Others Vs The Managing Director, K.S.R.T.C.
Karnataka High Court · (2015) 10 KAR CK 0082
Motor Vehicles Act, 1988 - Section 166
High Courts31 Oct 2015Allowed
Chinna Narayana Swamy Vs The State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0079
High Courts31 Oct 2015Dismissed
Prakash Vs The State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0032
Penal Code, 1860 (IPC) - Section 354, 376
High Courts31 Oct 2015Dismissed
G. Krishnamurthy Vs M.N. Madhushree
Karnataka High Court · (2015) 10 KAR CK 0031
Civil Procedure Code, 1908 (CPC) - Section 100Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Adoptions and Maintenance Act, 1956 - Section 18
High Courts31 Oct 2015
The State of Karnataka Vs Dattatreya Suryavanshi
Karnataka High Court · (2015) 10 KAR CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 173(5), 227, 228, 231, 235Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2)
High Courts31 Oct 2015Dismissed
Maruti Vs State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0016
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 482Karnataka Excise Act, 1965 - Section 21(1), 32, 34
High Courts30 Oct 2015Allowed
B.G. Prabhakumar and Others Vs The Hon''ble Lokayukta for Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0201
High Courts30 Oct 2015Allowed
K. Murthy Vs The State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0196
Constitution of India, 1950 - Article 21Penal Code, 1860 (IPC) - Section 379
High Courts30 Oct 2015Partly Allowed
Papanna and Others Vs M. Bakkiam and Others
Karnataka High Court · (2015) 10 KAR CK 0156
Motor Vehicles Act, 1988 - Section 166
High Courts30 Oct 2015Partly Allowed
H.K. Muralidhara and Others Vs K. Gangadhara and Others
Karnataka High Court · (2015) 10 KAR CK 0149
Motor Vehicles Act, 1988 - Section 166
High Courts30 Oct 2015Allowed
Union of India and Others Vs S. Nagendrappa
Karnataka High Court · (2015) 10 KAR CK 0144
High Courts30 Oct 2015Dismissed
Ismailsab and Others Vs The Special Land Acquisition Officer, Karnataka Industrial Area Development Board and Others
Karnataka High Court · (2016) 1 AKR 35
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)
High Courts30 Oct 2015Disposed Off
P.R.S. Rice Mill Vs The State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0133
High Courts30 Oct 2015Partly Allowed
Sayyad Abbas Vs Rukiyabi and Others
Karnataka High Court · (2015) 10 KAR CK 0100
High Courts30 Oct 2015Dismissed
N. Mahadeva and Others Vs P. Devaiah and Others
Karnataka High Court · (2015) 10 KAR CK 0088
High Courts30 Oct 2015Partly Allowed
N.S. Vijayakumar Vs The Medical Officer General Hospital Chikkanayakanahalli and Others
Karnataka High Court · (2015) 10 KAR CK 0075
Motor Vehicles Act, 1988 - Section 166