COURT ARCHIVE

Karnataka High Court judgments

47,957 judgments · page 411 of 2,398

High Courts02 Nov 2015Allowed

Forever Precious Jewellery Vs Balaaji Designer Jewellery and Others

Karnataka High Court · (2015) 11 KAR CK 0213

Criminal Procedure Code, 1973 (CrPC) - Section 311, 397(2), 482Negotiable Instruments Act, 1881 (NI) - Section 138

High Courts02 Nov 2015Dismissed

Vithoba and Others Vs Revappa

Karnataka High Court · (2015) 11 KAR CK 0212

Civil Procedure Code, 1908 (CPC) - Section 100Karnataka Land Reforms Act, 1961 - Section 44

High Courts02 Nov 2015Disposed Off

The Managing Director, Gulbarga and Others Vs Basavaraj

Karnataka High Court · (2015) 11 KAR CK 0211

Industrial Disputes Act, 1947 - Section 10(4-A)

High Courts02 Nov 2015Partly Allowed

Malleshaiah Vs State of Karnataka

Karnataka High Court · (2015) 11 KAR CK 0195

Land Acquisition Act, 1894 - Section 18(1), 28A, 4(1), 54

High Courts02 Nov 2015

S.B. Audio and Video Vs Additional Commissioner of Commercial Taxes and Others

Karnataka High Court · (2015) 11 KAR CK 0194

Karnataka Value Added Tax Act, 2003 - Section 3(3), 30(1), 39(1), 39(i)(a), 62

High Courts02 Nov 2015Dismissed

The Union of India and Others Vs N. Nagesh

Karnataka High Court · (2015) 11 KAR CK 0193

High Courts02 Nov 2015Dismissed

K.G. Rajaram Vs The State of Karnataka and Others

Karnataka High Court · (2015) 11 KAR CK 0192

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 300 A

High Courts02 Nov 2015Allowed

The Director, Institute of Hotel Management, Catering Technology and Applied Nutrition and Others Vs Asmath Unnisa and Others

Karnataka High Court · (2015) 11 KAR CK 0185

High Courts02 Nov 2015Dismissed

Madappa Vs United India Insurance Co. Ltd. and Others

Karnataka High Court · (2015) 11 KAR CK 0184

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 151Limitation Act, 1963 - Section 5Motor Vehicles Act, 1988 - Section 166

High Courts02 Nov 2015Disposed Off

B.V. Seetaram Vs The State of Karnataka and Others

Karnataka High Court · (2015) 11 KAR CK 0068

Constitution of India, 1950 - Article 21, 226, 32

High Courts02 Nov 2015Dismissed

B. Papanna and Others Vs Bharat Sanchar Nigam Limited and Others

Karnataka High Court · (2015) 11 KAR CK 0063

High Courts02 Nov 2015Partly Allowed

Geetha and Others Vs M. Susheela and Others

Karnataka High Court · (2015) 11 KAR CK 0039

Motor Vehicles Act, 1988 - Section 166

High Courts02 Nov 2015Dismissed

Maruthi Vs Irappa and Others

Karnataka High Court · (2015) 11 KAR CK 0023

Civil Procedure Code, 1908 (CPC) - Section 100, 96

High Courts31 Oct 2015Dismissed

V.S. Thiageswaran and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) 10 KAR CK 0205

Constitution of India, 1950 - Article 12Karnataka Industrial Areas Development Act, 1966 - Section 28, 28(1), 28(4), 28(5), 3(1)Karnataka Town and Country Planning Act, 1961 - Section 14A(3)

High Courts31 Oct 2015

Lakshmamma and Others Vs B.K. Ramesh

Karnataka High Court · (2015) 10 KAR CK 0203

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, Order 21 Rule 32(1), 11, 151

High Courts31 Oct 2015Allowed

Gururaj Hugar and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) 10 KAR CK 0202

Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 149, 177, 323, 332, 353

High Courts31 Oct 2015

Sikkandar Zainuddin Sawar and Others Vs Artieye Frieht Movers and Others

Karnataka High Court · (2015) 10 KAR CK 0199

Motor Vehicles Act, 1988 - Section 166

High Courts31 Oct 2015

The Divisional Controller, Divisional Office and Others Vs Kuppu and Others

Karnataka High Court · (2015) 10 KAR CK 0158

Penal Code, 1860 (IPC) - Section 279, 338

High Courts31 Oct 2015Partly Allowed

Rathnamma and Others Vs H.C. Madhu and Others

Karnataka High Court · (2015) 10 KAR CK 0150

Motor Vehicles Act, 1988 - Section 166

High Courts31 Oct 2015Dismissed

Gavisiddappa Vs The State of Karnataka

Karnataka High Court · (2015) 10 KAR CK 0148

Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 109, 34, 342, 363, 376Protection of Children from Sexual Offences Act, 2012 - Section 6