High Courts28 Oct 2015Dismissed
The Chairman, Life Insurance Corporation of India and Others Vs Jagadevi and Others
Karnataka High Court · (2015) 10 KAR CK 0033
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 416 of 2,398
High Courts28 Oct 2015Dismissed
N.R. Shashikala Vs N.R. Ramachandraiah and Others
Karnataka High Court · (2015) 10 KAR CK 0018
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d)Hindu Succession (Amendment) Act, 2005 - Section 6
High Courts28 Oct 2015Allowed
Ravendra Vs State of Karnataka
Karnataka High Court · (2016) 4 KCCR 3366
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), Section 482
High Courts21 Oct 2015
Abhay Kumar Vs Sujit and Others
Karnataka High Court · (2015) 10 KAR CK 0030
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 190(1)(a), 200, 482Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2), 17, 19, 19(1)
High Courts20 Oct 2015Disposed Off
A. Keshava Reddy and Others Vs N. Narayana and Others
Karnataka High Court · (2015) 10 KAR CK 0054
Civil Procedure Code, 1908 (CPC) - Section 30
High Courts16 Oct 2015Allowed
Yuvaraj Wadawadagi and Others Vs The State of Karnataka and Others
Karnataka High Court · (2016) 1 KCCR 66
Criminal Procedure Code, 1973 (CrPC) - Section 2(d), 200, 203, 204, 482Penal Code, 1860 (IPC) - Section 420, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts16 Oct 2015Disposed Off
Shankreppa Vs The State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0187
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts16 Oct 2015Allowed
Ritu Primlani Vs The State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0166
Constitution of India, 1950 - Article 226Copyright Act, 1957 - Section 13, 13(1), 2(qq), 63Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(3), 188, 190, 200
High Courts16 Oct 2015Allowed
The Chairman, Central Silk Board and Others Vs Union of India and Others
Karnataka High Court · (2015) 10 KAR CK 0139
High Courts16 Oct 2015
The Commissioner of Income Tax and Others Vs KBD Sugars & Distilleries Ltd.
Karnataka High Court · (2015) 10 KAR CK 0138
Banking Regulation Act, 1949 - Section 5Income Tax Act, 1961 - Section 32, 72A, 72A(2)(a), 72A(2)(a)(i)
High Courts16 Oct 2015Allowed
Kavitha Raman and Others Vs Navajeeva Ashram and Others
Karnataka High Court · (2015) 10 KAR CK 0112
Land Acquisition Act, 1894 - Section 12(2)Right to Information Act, 2005 - Section 4
High Courts16 Oct 2015Disposed Off
The Managing Committee, Sri. Durgaparameshwari High School and Others Vs Shankar Shettigar and Others
Karnataka High Court · (2015) 10 KAR CK 0105
High Courts16 Oct 2015Disposed Off
K. Manjunath and Others Vs IDBI Bank Ltd. and Others
Karnataka High Court · (2015) 10 KAR CK 0063
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 17
High Courts16 Oct 2015Allowed
Bharat Vs The State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0059
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 201, 302, 498-A
High Courts16 Oct 2015Dismissed
Priyanka Choudhary and Others Vs State and Others
Karnataka High Court · (2015) 10 KAR CK 0057
Criminal Procedure Code, 1973 (CrPC) - Section 227Juvenile Justice Act, 1986 - Section 23Penal Code, 1860 (IPC) - Section 337, 354, 376(i)
High Courts16 Oct 2015Partly Allowed
P.R. Pramila Vs K.G. Prema and Others
Karnataka High Court · (2015) 10 KAR CK 0053
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(1)(a), 151
High Courts16 Oct 2015
Roopa M.C. and Others Vs Hanumanthaiah C. and Others
Karnataka High Court · (2015) 10 KAR CK 0039
High Courts16 Oct 2015Dismissed
Srikar Punith Rajanhalli Vs Hindustan Petroleum Corporation Limited and Others
Karnataka High Court · (2015) 10 KAR CK 0009
High Courts15 Oct 2015Partly Allowed
K. Chandrashekar Shetty and Others Vs Sheena Naik and Others
Karnataka High Court · (2015) 10 KAR CK 0192
Motor Vehicles Act, 1988 - Section 166
High Courts15 Oct 2015Dismissed
M.T. Lingaiah Vs Madivalara R. Janaki
Karnataka High Court · (2015) 10 KAR CK 0178