CourtKutchehry.com

COURT ARCHIVE

Karnataka High Court judgments

47,957 judgments · page 420 of 2,398

High Courts07 Oct 2015Dismissed

State Vs Upendrachar and Others

Karnataka High Court · (2015) 4 AKR 740 : (2016) 1 KCCR 185

Dowry Prohibition Act, 1961 - Section 3, 4, 6Penal Code, 1860 (IPC) - Section 304(B), 34, 498(A)
Read judgment
High Courts07 Oct 2015Partly Allowed

Amlagiris and Others Vs MSPL Limited

Karnataka High Court · (2015) 10 KAR CK 0168

Criminal Procedure Code, 1973 (CrPC) - Section 200, 357(3), 397, 401Limitation Act, 1963 - Section 5Negotiable Instruments Act, 1881 (NI) - Section 138, 141
Read judgment
High Courts07 Oct 2015Allowed

Amalgiris and Others Vs MSPL Limited

Karnataka High Court · (2015) 10 KAR CK 0107

Arbitration and Conciliation Act, 1996 - Section 11Criminal Procedure Code, 1973 (CrPC) - Section 200, 397, 401Limitation Act, 1963 - Section 5
Read judgment