High Courts07 Oct 2015Dismissed
The State of Karnataka Vs Somashekar and Others
Karnataka High Court · (2015) 10 KAR CK 0014
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 302, 34, 498A
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 421 of 2,398
High Courts07 Oct 2015Disposed Off
Venkataswamy Vs Venkataramappa and Others
Karnataka High Court · (2015) 10 KAR CK 0012
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts07 Oct 2015Dismissed
Ashwathamma Vs Chickasubbamma and Others
Karnataka High Court · (2015) 10 KAR CK 0007
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts06 Oct 2015
The Divisional Manager, New India Assurance Co. Ltd. and Others Vs Dattatreya and Others
Karnataka High Court · (2015) 10 KAR CK 0230
High Courts06 Oct 2015Dismissed
The Oriental Insurance Co. Ltd. and Others Vs Basawaraj and Others
Karnataka High Court · (2015) 4 AKR 694
High Courts06 Oct 2015Allowed
Abdul Kahliq Ansari Vs Farkunda and Others
Karnataka High Court · (2015) 10 KAR CK 0222
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 151
High Courts06 Oct 2015Allowed
Dattappa Yamanappa Nagaral Vs Laxmibai and Others
Karnataka High Court · (2015) 10 KAR CK 0221
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31(a), 100, 96
High Courts06 Oct 2015Allowed
The Divisional Manager, New India Assurance Co. Ltd. and Others Vs Gurunath and Others
Karnataka High Court · (2015) 10 KAR CK 0213
High Courts06 Oct 2015Disposed off
M.P. Patil Vs State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0212
Criminal Procedure Code, 1973 (CrPC) - Section 173, 227, 239, 482Penal Code, 1860 (IPC) - Section 109, 143, 147, 148, 149
High Courts06 Oct 2015Partly Allowed
Suladahalli Nagappa Vs State
Karnataka High Court · (2015) 10 KAR CK 0210
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 302, 304
High Courts06 Oct 2015Partly Allowed
Rangaswamy and Others Vs State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0209
Penal Code, 1860 (IPC) - Section 302, 307, 34, 498(A)
High Courts06 Oct 2015Disposed off
C. Navaratanmal Jain Vs The Chairman, Life Insurance Corporation of India and Others
Karnataka High Court · (2016) 1 KarLJ 251
High Courts06 Oct 2015
Raju and Others Vs The State of Karnataka
Karnataka High Court · (2015) 10 KAR CK 0167
Evidence Act, 1872 - Section 106, 113BPenal Code, 1860 (IPC) - Section 147, 149, 302, 304B, 304-B
High Courts06 Oct 2015Allowed
Rekha and Others Vs Krishnamurthy and Others
Karnataka High Court · (2015) 10 KAR CK 0140
Motor Vehicles Act, 1988 - Section 166
High Courts06 Oct 2015Allowed
Amarnarayana Babu Vs Saraswathamma
Karnataka High Court · (2015) 10 KAR CK 0110
Criminal Procedure Code, 1973 (CrPC) - Section 313, 482Evidence Act, 1872 - Section 45Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts06 Oct 2015Dismissed
Dominic Savio L. and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 10 KAR CK 0092
Karnataka Land Revenue Act, 1964 - Section 95
High Courts06 Oct 2015Disposed Off
The Registrar General, High Court of Karnataka Vs A. Shahid and Others
Karnataka High Court · (2016) 1 AKR 455
Criminal Procedure Code, 1973 (CrPC) - Section 395Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 2(iii), 2(iii)(a), 2(viia), 2(x), 2(xi)
High Courts06 Oct 2015
The State and Others Vs Chandrakant and Others
Karnataka High Court · (2015) 10 KAR CK 0058
Criminal Procedure Code, 1973 (CrPC) - Section 313, 372, 401Penal Code, 1860 (IPC) - Section 307, 324, 326, 34, 341
High Courts06 Oct 2015Allowed
Official Liquidator of Jupiter Bioscience Limited Vs The Tax Recovery Officer and Others
Karnataka High Court · (2015) 10 KAR CK 0051
Income Tax Act, 1961 - Section 178, 178(2), 178(3), 178(3)(b), 178(4)Provincial Insolvency Act, 1920 - Section 47
High Courts06 Oct 2015
The Managing Director, Karnataka State Road Transport Corporation Vs Mallikarjuna and Others
Karnataka High Court · (2015) 10 KAR CK 0037
Motor Vehicles Act, 1988 - Section 166