High Courts01 Oct 2015Allowed
Venkatalakshmi and Others Vs Padma and Others
Karnataka High Court · (2015) 4 AKR 738 : (2016) 1 KCCR 181
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 423 of 2,398
High Courts01 Oct 2015Dismissed
Nagavva and Others Vs The Managing Director, Agricultural Insurance Corporation of India Limited and Others
Karnataka High Court · (2015) 10 KAR CK 0126
Legal Services Authorities Act, 1987 - Section 22A(b)(vi), 22C(1)
High Courts01 Oct 2015Allowed
Veerayya F. Kotyalmath Vs The State of Karnataka and Others
Karnataka High Court · (2015) ILR (Kar) 4947
Constitution of India, 1950 - Article 16(1), 16(4)
High Courts01 Oct 2015Allowed
Chikkegowda and Others Vs Ugraiah and Others
Karnataka High Court · (2015) 10 KAR CK 0011
Hindu Succession Act, 1956 - Section 6
High Courts30 Sept 2015Allowed
Leharchand and Others Vs Gulabchand and Others
Karnataka High Court · (2015) 09 KAR CK 0413
Arbitration and Conciliation Act, 1996 - Section 8, 9Civil Procedure Code, 1908 (CPC) - Section 11Evidence Act, 1872 - Section 115
High Courts30 Sept 2015Disposed off
The India Sugars and Refineries Limited Vs The Commissioner for Cane Development and Director of Sugar in Karnataka and Others
Karnataka High Court · (2015) 09 KAR CK 0412
Sick Industrial Companies (Special Provisions) Act, 1985 - Section 22
High Courts30 Sept 2015Allowed
Balakrishna Pai Vs The State of Karnataka
Karnataka High Court · (2015) 09 KAR CK 0409
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 201, 302
High Courts30 Sept 2015Allowed
Hanumantharayappa Vs The State of Karnataka
Karnataka High Court · (2015) 09 KAR CK 0408
Penal Code, 1860 (IPC) - Section 302
High Courts30 Sept 2015Partly Allowed
M. Narasimhappa Vs The State of Karnataka
Karnataka High Court · (2015) 09 KAR CK 0407
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 300, 302, 304
High Courts30 Sept 2015Dismissed
Amruth Rao Vs Mallinath
Karnataka High Court · (2015) 09 KAR CK 0406
Civil Procedure Code, 1908 (CPC) - Section 100, 96
High Courts30 Sept 2015Allowed
Mohammed Moosa Vs Mohammed Ibrahim
Karnataka High Court · (2015) 09 KAR CK 0405
Civil Procedure Code, 1908 (CPC) - Section 100, 96Evidence Act, 1872 - Section 45Specific Relief Act, 1963 - Section 16(c)
High Courts30 Sept 2015Disposed off
H.S. Anantha Vs M.K. Manjunatha and Others
Karnataka High Court · (2015) 09 KAR CK 0404
Penal Code, 1860 (IPC) - Section 227, 338
High Courts30 Sept 2015Partly Allowed
The Managing Director, KSRTC Vs Mahadevamma and Others
Karnataka High Court · (2015) 09 KAR CK 0403
High Courts30 Sept 2015Allowed
Geetha Vs Girishachar
Karnataka High Court · (2015) 09 KAR CK 0397
Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts30 Sept 2015Dismissed
State of Karnataka Vs Unnamalai and Others
Karnataka High Court · (2015) 09 KAR CK 0332
Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts30 Sept 2015Allowed
Power Grid Corporation of India Ltd. Vs Devendrappa and Others
Karnataka High Court · (2015) 09 KAR CK 0287
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33, 151Constitution of India, 1950 - Article 12, 21, 39A, 41Penal Code, 1860 (IPC) - Section 188
High Courts30 Sept 2015Partly Allowed
Gangadhar Hiregutti and Others Vs Ishwar
Karnataka High Court · (2015) 09 KAR CK 0286
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 499, 500, 501
High Courts30 Sept 2015Allowed
National Insurance Co. Ltd. Vs Bagawwa Dundappa Reddy and Others
Karnataka High Court · (2015) 09 KAR CK 0284
High Courts30 Sept 2015Partly Allowed
Roopa and Others Vs The Managing Director, Karnataka State Road Transport Corporation Ltd.
Karnataka High Court · (2015) 09 KAR CK 0245
Motor Vehicles Act, 1988 - Section 166
High Courts30 Sept 2015
The State of Karnataka Vs Manyata Promoters Pvt. Ltd.
Karnataka High Court · (2015) 09 KAR CK 0244
Karnataka Value Added Tax Act, 2003 - Section 10, 10(4), 20, 20(2), 30