COURT ARCHIVE

Karnataka High Court judgments

47,963 judgments · page 27 of 2,399

High Courts01 Sept 2026Dismissed

M/s. Shivalika Leasing Finance Ltd Vs M/s. Perk Inn International Ltd & Ors.

Karnataka High Court · (2026) 09 KAR CK 0889

Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151Karnataka Stamp Act, 1957-Sections 33, 34, 35, 36, 37, Chapter IV, 39, 39(1)(b), 58, Article 34-A

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High Courts01 Sept 2026Dismissed

Mr. S.T. Ramaswamy Reddy & Ors. Vs Mr. Siddappa & Ors.

Karnataka High Court · (2026) 09 KAR CK 0888

Constitution of India-Article 226 and 227CPC-Order 6 Rule 17Companies Act, 1956

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High Courts01 Sept 2026Allowed

Dr. Somashekara K Vs The State Of Karnataka & Ors.

Karnataka High Court · (2026) 09 KAR CK 0887

Constitution of India-Articles, 14, 15, 16 and 89A, Articles 226 and 227Special Recruitment RulesKarnataka Director of Health and Family Welfare Services (Recruitment of Senior Medical Officer/Specialist, General Duty Medical Officers and Dental Health Officers) (Special) Rules, 2020-Rule 6(2), 6

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High Courts01 Sept 2026Dismissed

Sri. Deepak D. Vs Kum. Artha Gowda

Karnataka High Court · (2026) 09 KAR CK 0886

Constitution of India-Articles 226 and 227

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High Courts01 Sept 2026Allowed

The Division Controller And Disciplinary Authority, BMTC Vs Sri. M.S.Chandraiah

Karnataka High Court · (2026) 09 KAR CK 0885

Constitution of India-Articles 226 and 227I.D. Act-Section 11-A

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High Courts01 Sept 2026Dismissed

M/s. India Iron Works Vs Karnataka State Pollution Control Board & Ors.

Karnataka High Court · (2026) 09 KAR CK 0883

Constitution of India-Articles 226 and 227Water (Prevention & Control of Pollution) Act 1974-Section 33A

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High Courts01 Sept 2026Disposed Of

Ashok Acharya Vs The State Of Karnataka & Ors.

Karnataka High Court · (2026) 09 KAR CK 0882

Constitution of India-Articles 226 and 227High Court of Karnataka (Practice and Procedure for Public Interest Litigation) Rules - 2018-Rule 14(1)

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High Courts01 Sept 2026Disposed Of

Savios Snooker Academy Vs The State Of Karnataka & Ors.

Karnataka High Court · (2026) 09 KAR CK 0881

Constitution of India-Articles 226 and 227Karnataka Societies Registration ActKarnataka Police Act

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High Courts01 Sept 2026Allowed

The Divisional Controller, Ksrtc Vs Sri. Lokesh

Karnataka High Court · (2026) 09 KAR CK 0908

Constitution of India-Articles 226 and 227Industrial Disputes Act-Section 33(2)(b), 33A

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High Courts01 Sept 2026Disposed Of

S Swamy Vs The Branch Manager Bank Of Baroda & Anr.

Karnataka High Court · (2026) 09 KAR CK 0907

Constitution of India-Articles 226 and 227

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High Courts01 Sept 2026Dismissed

Sri Paramesh Vs State Of Karnataka & Ors.

Karnataka High Court · (2026) 09 KAR CK 0906

Constitution of India-Article 226

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High Courts01 Sept 2026Dismissed

Mr. Mohammed Hanifh & Anr. Vs The Manager, Union Bank Of India

Karnataka High Court · (2026) 09 KAR CK 0905

Constitution of India-Articles 226, 227Securitization Act 2002-Section 14, 14(1) and (2)

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High Courts01 Sept 2026Dismissed

Sri. Ashwathappa Vs The State Of Karnataka & Ors.

Karnataka High Court · (2026) 09 KAR CK 0904

Karnataka High Court Act-Section 4Land Acquisition Act, 1894-Section 4(1), 6(1)

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High Courts01 Sept 2026Allowed

Sri Suresh K V. Vs The State Of Karnataka & Ors.

Karnataka High Court · (2026) 09 KAR CK 0903

Constitution of India-Articles 226 and 227

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High Courts01 Sept 2026Dismissed

Smt. T.B. Nanjamma Vs Sri. T.S. Thimmaiah & Ors.

Karnataka High Court · (2026) 09 KAR CK 0902

Code of Criminal Procedure, 1973-Section 100

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High Courts01 Sept 2026Dismissed

Imran Pasha Vs Shameemunnissa & Ors.

Karnataka High Court · (2026) 09 KAR CK 0901

CPC-SEC. 100

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High Courts01 Sept 2026Partly Allowed

Smt Rekha & Ors. Vs Reliance General Insurance Company Ltd. & Ors.

Karnataka High Court · (2026) 09 KAR CK 0900

MV Act-Section 173(1)

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High Courts01 Sept 2026Partly Allowed

Mr. Venkatachalaiah K @ Venkatachala K Vs The New India Assurance Company Ltd. & Anr.

Karnataka High Court · (2026) 09 KAR CK 0899

Motor Vehicles Act-Section 173(1), 166

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High Courts01 Sept 2026Partly Allowed

Sri Gopal Vs The Managing Director

Karnataka High Court · (2026) 09 KAR CK 0898

MV Act-Section 173(1)

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High Courts01 Sept 2026Dismissed

National Insurance Co. Ltd. Vs Rajeeva Shetty & Anr.

Karnataka High Court · (2026) 09 KAR CK 0897

Motor Vehicles Act, 1988-Section 173(1), 166, 147, 2 Sub-Section 34, S. 166, 167, Chapter X, 140Workmen's Compensation Act, 1923-Section 4(1)(d), 4, 4A, 3, Chapter II

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