High Courts01 Sept 2026Partly Allowed
C. Savitha & Ors. Vs HDFC Egro General Insurance Co. Ltd. & Ors.
Karnataka High Court · (2026) 09 KAR CK 0911
MV Act-Section 173(1), 163A, 147
COURT ARCHIVE
Karnataka High Court judgments
47,963 judgments · page 28 of 2,399
High Courts01 Sept 2026Partly Allowed
Narayanaswamy Vs Komitla Sathyanarayana Reddy & Anr.
Karnataka High Court · (2026) 09 KAR CK 0910
MV Act-Section 173(1)
High Courts01 Sept 2026Partly Allowed
Yashwantha. K. S. Vs The Manager
Karnataka High Court · 2026 INSC 396
MV Act-Section 173(1)
High Courts01 Sept 2026
Smt. Shakunthala & Anr. Vs The Go Digit General Insurance Co Ltd. & Anr.
Karnataka High Court · (2026) 09 KAR CK 0909
Motor Vehicles Act, 1988-Section 173(1)
High Courts01 Sept 2026Partially allowed
Kum. Khushbu Bind & Ors. Vs M/s Universal Sompo General Insurance Co. Ltd. & Anr.
Karnataka High Court · (2026) 09 KAR CK 0825
MV Act-Section 173(1)
High Courts01 Sept 2026Partially allowed
Smt. Bhagyamma & Ors. Vs Sri Ravisha Ganiga K & Anr.
Karnataka High Court · (2026) 09 KAR CK 0826
MV Act-Section 173(1)
High Courts01 Sept 2026Partially allowed
Smt. Gayathri Vs Manju & Anr.
Karnataka High Court · (2026) 09 KAR CK 0827
MV Act-Section 173(1)
High Courts01 Sept 2026Partially allowed
A. Baburam Vs Lokesha S K & Anr.
Karnataka High Court · (2026) 09 KAR CK 0830
MV Act-Section 173(1)
High Courts01 Sept 2026Allowed
M/s National Insurance Company Ltd Vs Mr. Sallhad Jeenur & Ors.
Karnataka High Court · (2026) 09 KAR CK 0831
MV Act-U/S.173(1)
High Courts01 Sept 2026Allowed
Smt Suneeta Vs The State Of Karnataka
Karnataka High Court · (2026) 09 KAR CK 0811
BNS, 2023-Sections 48, 108, 351(2) R/w Section 190BNSS, 2023-Section 482
High Courts01 Sept 2026Allowed
Smt. Kasthuri Bai Vs State Of Karnataka
Karnataka High Court · (2026) 09 KAR CK 0814
IPC-Sections 181, 187, 197, 200, 205, 209, 210, 419 & 420, 419, 465 & 193BNSS, 2023-Section 482Cr.PC-Section 438
High Courts01 Sept 2026Allowed
Abu Sulaiman Mandal & Anr. Vs The State Of Karnataka
Karnataka High Court · (2026) 09 KAR CK 0816
Cr.PC-Section 439BNSS, 2023-Section 483IPC 1860-Sections 302, 34
High Courts01 Sept 2026Allowed
Mr. Prakash Godfrey Salins Vs State Of Karnatka
Karnataka High Court · (2026) 09 KAR CK 0818
Cr.PC-Section 439BNSS, 2023-Section 483BNS, 2023-Sections 329(4), 74, 75(1)
High Courts01 Sept 2026Allowed
Suhail @ Mohammed Suhail Vs The State Of Karnataka
Karnataka High Court · (2026) 09 KAR CK 0820
BNS, 2023-Sections 64, 74, 77, 78, 79, 351(2) and 3(5)Information Technology Act, 2000-Sections 66(E) and 67BNSS, 2023-Section 483
High Courts01 Sept 2026Allowed
Sri Bharath @ Current Vs The State Of Karnataka
Karnataka High Court · (2026) 09 KAR CK 0822
BNS, 2023-Sections 61, 189(2), 189(4), 191(2), 191(3), 103(1), 190Arms Act, 1959-Sections 25(1-B)(h), 4BNSS, 2023-Section 483
High Courts01 Sept 2026Allowed
B.S. Rajesh & Anr. Vs The State Of Karnataka
Karnataka High Court · (2026) 09 KAR CK 0823
BNS, 2023-Section 303(2)Karnataka Forest Act, 1963-Section 86BNSS, 2023-Section 483
High Courts01 Sept 2026Allowed
Syed Dasthagir @ Chidda Vs State Of Karnataka
Karnataka High Court · (2026) 09 KAR CK 0793
BNS, 2023-Sections 109(1), 61(2), 352, 54, 3(5), 190Indian Arms Act, 1959-Section 25(1A)Karnataka Control of Organized Crimes Act, 2000-Sections 3(1)(ii), 3(4)
High Courts01 Sept 2026Allowed
Nagaraja Vs State By Santhebennur Police Station
Karnataka High Court · (2026) 09 KAR CK 0792
Code of Criminal Procedure, 1973-Section 439BNSS, 2023-Section 483Indian Penal Code-Sections 302, 498(A), 498A
High Courts01 Sept 2026Allowed
Rakesh Sencha Vs State Of Karnataka & Anr.
Karnataka High Court · (2026) 09 KAR CK 0808
Protection of Children from Sexual Offences Act, 2012-Section 5 (j) (ii), 5 (i), 6Bharatiya Nyaya Sanhita, 2023-Section 87, 303 (1), 64 (1), 64 (2) (m), 137(2)Information Technology Act-Section 66(E)
High Courts01 Sept 2026Dismissed
Kiran @ Manoj Kiran Vs State Of Karnataka
Karnataka High Court · (2026) 09 KAR CK 0791
BNS, 2023-Sections 137(2), 115(2), 70(1), 351(2), 308(2), 238, 3(5)BNSS, 2023-Section 483, 183