High Courts02 Sept 2026Allowed
Sri. G Gangappa Vs The Deputy Commissioner & Ors.
Karnataka High Court · (2026) 09 KAR CK 0855
Karnataka High Court Act-Section 4
COURT ARCHIVE
Karnataka High Court judgments
47,963 judgments · page 25 of 2,399
High Courts02 Sept 2026Disposed Of
Sri Hussain Mueen Farooq Vs The Assistant Commissioner Of Police
Karnataka High Court · (2026) 09 KAR CK 0856
Karnataka High Court Act-Section 4Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 179, 94
High Courts02 Sept 2026Partly Allowed
Shabana & Ors. Vs Maliksab & Anr.
Karnataka High Court · (2026) 09 KAR CK 0857
Motor Vehicles Act, 1988-Section 173 (1), 166
High Courts02 Sept 2026Partly Allowed
Smt Hajira Vs United India Insurance Company Ltd. & Anr.
Karnataka High Court · (2026) 09 KAR CK 0858
MV Act-Section 173(1)
High Courts02 Sept 2026Partly Allowed
Mohammed Sadiq Vs Waseem Shohab & Anr.
Karnataka High Court · (2026) 09 KAR CK 0880
MV Act-Section 173(1)
High Courts02 Sept 2026Disposed Of
Dadu @ M Dadapeer Vs Shri Ram Leit Wind Ltd. & Anr.
Karnataka High Court · (2026) 09 KAR CK 0879
Motor Vehicles Act-Section 173(1), 3(1), 181CPC-Order XVI Rule 1 & 2
High Courts02 Sept 2026Partly Allowed
Sri Sampangi A Vs Sri Anand R & Anr.
Karnataka High Court · (2026) 09 KAR CK 0878
MV Act-Section 173(1)
High Courts02 Sept 2026Partly Allowed
Chikkahonnaiah & Anr. Vs M/s MVS Groups & Anr.
Karnataka High Court · (2026) 09 KAR CK 0877
MV Act-Section 173(1)
High Courts02 Sept 2026Partly Allowed
Sri N Ramamurthy Vs Sri S M Venkatappa & Anr.
Karnataka High Court · (2026) 09 KAR CK 0876
MV Act-Section 173(1)
High Courts02 Sept 2026Partly Allowed
Smt. B.N. Bhagyamma & Ors. Vs The Chief Administrative Officer & Ors.
Karnataka High Court · (2026) 09 KAR CK 0875
MV Act-Section 173(1)
High Courts02 Sept 2026Partially allowed
Sri Durairaj J Vs M/s. New India Assurance Co. Ltd. & Anr.
Karnataka High Court · (2026) 09 KAR CK 0824
MV Act-Section 173(1)
High Courts02 Sept 2026Partially allowed
Rami Gopal & Anr. Vs The Managing Director, T. N. S .T .C & Anr.
Karnataka High Court · (2026) 09 KAR CK 0828
MV Act-Section 173(1)
High Courts02 Sept 2026Disposed of
Sri. Srihari Acharya N Vs Sri. Vijaya Savanur S.K.
Karnataka High Court · (2026) 09 KAR CK 0832
Cr.P.C.-Section 397, 401BNS 2023-Section 438, 442IPC-Section 406, 420
High Courts02 Sept 2026Allowed
Debasish Roy Chowdhury Vs The State Of Karnataka & Anr.
Karnataka High Court · (2026) 09 KAR CK 0812
Code of Criminal Procedure-Section 438BNSS, 2023-Section 482, 179BNS, 2023-Section 316(2), 318(4), 319(2), 61(2)
High Courts02 Sept 2026Allowed
Akash Vs State Of Karnataka
Karnataka High Court · (2026) 09 KAR CK 0817
Code of Criminal Procedure-Section 439BNSS, 2023-Section 483BNS, 2023-Section 115(2), 140(2), 329(4), 351(2), 352, 3(5)
High Courts02 Sept 2026Allowed
Sri Yasir Khan Vs The State By Hassan Extension Police Station, Hassan
Karnataka High Court · (2026) 09 KAR CK 0819
NDPS Act-Section 22(C), 37(1)(b)BNSS, 2023-Section 483
High Courts02 Sept 2026Allowed
Prashanth Deka Vs State Of Karnataka
Karnataka High Court · (2026) 09 KAR CK 0821
IPC-Section 302BNSS, 2023-Section 483
High Courts02 Sept 2026Allowed
The State Of Karnataka Vs Touhid Pasha
Karnataka High Court · (2026) 09 KAR CK 0800
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 439(2), 187(3)(i), 483(3)Code of Criminal Procedure, 1973-Section 439(2), 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985-Section 36A(4), 19, 24, 27A
High Courts02 Sept 2026Allowed
Smt. Durgamma Vs State By Karnataka & Anr.
Karnataka High Court · (2026) 09 KAR CK 0799
Cr.PC-Section 438BNSS, 2023-Section 482POCSO Act, 2012-Sections 6, 5(L), 5(n), 4(2)
High Courts02 Sept 2026Allowed
Sri. Sudarshan. R Vs State By Thalaghattapura P.S.
Karnataka High Court · (2026) 09 KAR CK 0798
Code of Criminal Procedure, 1973-Section 438The Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482The Bharatiya Nyaya Sanhita, 2023-Sections 111(2), 61(2), 140(3), 308(2), 118(1), 351(2), 352, 190