High Courts09 Sept 1960
United Karnatak Insurance Company Ltd. (Successor - Life Insurance Corporation of India) Vs Govardhana Rao Venkat Rao Maliye
Karnataka High Court · (1961) 1 LLJ 472
Insurance Act, 1938 — Section 29
COURT ARCHIVE
Karnataka High Court judgments
48,951 judgments · page 2,409 of 2,448
High Courts09 Sept 1960
United Karnatak Insurance Co. Ltd. Vs Govardhana Rao Venkata Rao
Karnataka High Court · AIR 1961 Kar 49 : (1960) ILR (Kar) 1100
Insurance Act, 1938 — Section 29
High Courts17 Aug 1960
Premier Insurance Co. Ltd. Vs Davanagare Cotton Mills Ltd. and Others
Karnataka High Court · (1962) 32 CompCas 168 : (1960) ILR (Kar) 1055
Companies Act, 1913 — Section 483Mysore High Court Act, 1884 — Section 12, 13
High Courts17 Aug 1960
The Premier Insurance Co. Ltd. and Others Vs The Davanagere Cotton Mills Ltd. and Others
Karnataka High Court · AIR 1961 Kar 1
Companies Act, 1956 — Section 202, 483Mysore High Court Act, 1884 — Section 12, 13
High Courts16 Aug 1960
Pandurang Annaji Kokatnur Vs Channabasappa and Others
Karnataka High Court · AIR 1961 Kar 259
Bombay Agricultural Debtors Relief Act, 1939 — Section 52Civil Procedure Code, 1908 (CPC) — Section 48Constitution of India, 1950 — Article 246 (3), 254
High Courts27 Jul 1960
State of Mysore Vs Billavara Kukkappa
Karnataka High Court · AIR 1960 Kar 312 : (1960) CriLJ 1475 : (1960) ILR (Kar) 987
Coorg Prohibition Act, 1956 — Section 3 (1) (j), 3 (j)
High Courts22 Jul 1960
K. Rama Rao Manay Vs R.A. Mundkur and Another
Karnataka High Court · AIR 1960 Kar 313
Mysore House Rent and Accommodation Control Act, 1951 — Section 25, 25 (1)Mysore House Rent and Accommodation Control Rules, 1952 — Rule 4 (a), 4 (b)
High Courts22 Jul 1960
The Premier Life and General Insurance Co. Ltd. Vs H. Krishna Sheet and Others
Karnataka High Court · AIR 1962 Kar 171
Motor Vehicles Act, 1939 — Section 96 (2)
High Courts14 Jul 1960
Sivappa Vs Pampanna and Others
Karnataka High Court · AIR 1961 Kar 83 : (1960) ILR (Kar) 959
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 545
High Courts14 Jul 1960
State of Mysore Vs Nanapur Sanna Hannur Sab
Karnataka High Court · AIR 1960 Kar 325 : (1960) CriLJ 1645 : (1960) ILR (Kar) 967
Criminal Procedure Code, 1898 (CrPC) — Section 345, 345 (2)Penal Code, 1860 (IPC) — Section 406, 409
High Courts13 Jul 1960
The State of Mysore Vs Subhappa and Others
Karnataka High Court · (1961) CriLJ 653
Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 143, 147, 149
High Courts12 Jul 1960
Satappa Shidappa Shintre and Another Vs Hirachand Atmaram Shah
Karnataka High Court · AIR 1961 Kar 54
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 47, 68
High Courts11 Jul 1960
Deveeramma and Others Vs M.S. Nanjappa and Others
Karnataka High Court · AIR 1961 Kar 150
Succession Act, 1925 — Section 222, 232
High Courts08 Jul 1960
M.L. Sridharan and Others Vs M.L. Narasimhaswamy
Karnataka High Court · AIR 1960 Kar 320
High Courts07 Jul 1960
Vasudeva Rao (H.) Vs State of Mysore
Karnataka High Court · (1961) 2 LLJ 591
Factories Act, 1948 — Section 112, 6, 92Factories Rules — Rule 104, 105, 5 (3)
High Courts24 Jun 1960
Laxman Minaji Chaugule Vs Narayan Appayya Chaugule
Karnataka High Court · AIR 1961 Kar 172 : (1960) ILR (Kar) 883
Limitation Act, 1908 — Section 181, 182Stamp Act, 1899 — Section 2 (15)
High Courts21 Jun 1960
Rau Parsu Mardikhot Vs Kallappa Bahu Shetti
Karnataka High Court · AIR 1960 Kar 277 : (1960) ILR (Kar) 863
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11 (2) (i), Order 21 Rule 17 (1)
High Courts21 Jun 1960
Lakshminarayan Upadya Vs Narasimha Upadhya and Others
Karnataka High Court · AIR 1961 Kar 171 : (1960) ILR (Kar) 874
High Courts21 Jun 1960
Mallappa Vs Mallava
Karnataka High Court · AIR 1960 Kar 292 : (1960) ILR (Kar) 867
Bombay Civil Courts Act, 1869 — Section 8Hindu Marriage Act, 1955 — Section 11, 12, 3 (b)
High Courts20 Jun 1960
Ananthamathi and Others Vs Thochappa Shetty and Another
Karnataka High Court · AIR 1960 Kar 304 : (1960) ILR (Kar) 844
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2, Order 2 Rule 2, 11, 43