High Courts17 Jan 1961
Ishwara Bhatta and Others Vs Ishwara Bhatta and Others
Karnataka High Court · AIR 1961 Kar 49
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, 100, 560
COURT ARCHIVE
Karnataka High Court judgments
48,951 judgments · page 2,407 of 2,448
High Courts17 Jan 1961
Abdul Azeez Vs Mysore Revenue Appellate Tribunal, Bangalore and Others
Karnataka High Court · AIR 1962 Kar 31(1)
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 57 (2), 57 (3), 57 (7), 57 (7), 64 (2)
High Courts17 Jan 1961Allowed
Ishwara Bhatta and others Vs Ishwara Bhatta and others
Karnataka High Court · AIR 1961 Kar 49
High Courts16 Jan 1961
Jivakka and Another Vs Ramappa Yallappa Mutgi
Karnataka High Court · AIR 1961 Kar 244 : (1961) ILR (Kar) 133
High Courts16 Jan 1961
S.A. Partha and Others Vs The State of Mysore and Others
Karnataka High Court · AIR 1961 Kar 220
Constitution of India, 1950 — Article 14, 15, 29Mysore University Act, 1933 — Section 44 A, 51 A
High Courts13 Jan 1961
Hanmant Bando Kale Vs Rango Kallo Huddar
Karnataka High Court · AIR 1961 Kar 206
High Courts11 Jan 1961
The State of Mysore Vs K. Srinivasa Upadya
Karnataka High Court · AIR 1961 Kar 169 : (1961) 3 FLR 332 : (1962) 2 LLJ 267
Factories Act, 1948 — Section 10, 117, 118, 18, 2
High Courts06 Jan 1961
Salem Bangalore Sri Ranga Vilas Motors (Private) Ltd. Vs S.S. Krishna Sastry and Others
Karnataka High Court · AIR 1962 Kar 47 : (1961) ILR (Kar) 747
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts04 Jan 1961
Channappa and Others Vs Sivarudrappa
Karnataka High Court · AIR 1962 Kar 153
Penal Code, 1860 (IPC) — Section 323, 504
High Courts02 Jan 1961
L. Nagaraj L. Krishnamurthy Rao Vs University of Mysore
Karnataka High Court · AIR 1961 Kar 164
High Courts02 Jan 1961
Gokaldas Melaram Vs Baldevdas T. Chabria
Karnataka High Court · AIR 1961 Kar 188
Civil Procedure Code, 1908 (CPC) — Section 17, 19, 20, 9Succession Act, 1925 — Section 306
High Courts22 Dec 1960
Bagali Mommu Saheb and Others Vs Doddi Laxmi Bai and Another
Karnataka High Court · AIR 1961 Kar 196
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts19 Dec 1960
Krishna Shetty and Others Vs Xavier Misquith and Others
Karnataka High Court · AIR 1961 Kar 242
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, Order 41 Rule 81
High Courts15 Dec 1960
B. Iddinabba Abbu and Another Vs Abdulkadri Cheria Bava
Karnataka High Court · AIR 1961 Kar 146
Civil Procedure Code, 1908 (CPC) — Section 100 (1) (c), 103
High Courts08 Dec 1960
Thakunadu Narayndas Darbar Vs Khalilulla Saheb Abasheb Janvekar
Karnataka High Court · AIR 1962 Kar 14
Civil Procedure Code, 1908 (CPC) — Section 2 (12)Limitation Act, 1908 — Section 109, 120
High Courts07 Dec 1960
Malleshappa Hanamappa Vs State of Mysore
Karnataka High Court · (1961) ILR (Kar) 84 : (1961) 1 LLJ 479
Constitution of India, 1950 — Article 226, 309, 310Government of India Act, 1919 — Section 240 (1), 240 (2), 96 B
High Courts06 Dec 1960
Muniappa Vs C.A. Ramasetty and Another
Karnataka High Court · AIR 1961 Kar 166 : (1961) ILR (Kar) 231
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts30 Nov 1960
S. Narayanappa and Brothers Vs Commissioner of Income Tax, Mysore
Karnataka High Court · (1961) 41 ITR 125
Income Tax Act, 1922 — Section 22 (2), 22 (4), 28 (1), 28 (1) (b), 66 (1)
High Courts25 Nov 1960
M. Enayatullah Mekhri and Others Vs Haji Saleh Mohammed Ahmed Sait and Others
Karnataka High Court · AIR 1961 Kar 102
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 16 Rule 12Limitation Act, 1908 — Section 171
High Courts18 Nov 1960
T. Krishnaswami Rao and Others Vs Dundappa and Others
Karnataka High Court · AIR 1962 Kar 17
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18