High Courts14 Jun 1960Dismissed
In re Ningappa Balappa Hadli and another
Karnataka High Court · AIR 1960 Kar 294
COURT ARCHIVE
Karnataka High Court judgments
48,951 judgments · page 2,410 of 2,448
High Courts14 Jun 1960
Manohar Vinayak Kudtarkar Vs The Collector, Central Excise, Bangalore and Another
Karnataka High Court · AIR 1961 Kar 263 : (1961) CriLJ 791 : (1960) ILR (Kar) 683
Land Customs Act, 1924 — Section 7 (1) (c)Sea Customs Act, 1878 — Section 167, 178 A, 182
High Courts14 Jun 1960
In Re: Ningappa Balappa Hadli and Another
Karnataka High Court · (1960) CriLJ 1472
Criminal Procedure Code, 1973 (CrPC) — Section 423Penal Code, 1860 (IPC) — Section 325
High Courts09 Jun 1960
Venkatappa and Others Vs Nagappa
Karnataka High Court · AIR 1960 Kar 323 : (1960) ILR (Kar) 726
Hindu Women Rights Act, 1933 — Section 18, 18 (1), 18 (1) (a), 3 (1)
High Courts08 Jun 1960
Agadi Lakshminarayana Chetty and Another Vs Hirachand
Karnataka High Court · AIR 1960 Kar 317 : (1960) ILR (Kar) 830
Easements Act, 1882 — Section 15
High Courts01 Jun 1960
Neenakshamma and Others Vs N.S. Aswathanarayana
Karnataka High Court · AIR 1961 Kar 193
Mysore Hindu Women Right to Property Act, 1933 — Section 8 (1) (d)
High Courts31 May 1960
Basappa Bhimappa Doddamani Vs State
Karnataka High Court · AIR 1961 Kar 21 : (1961) CriLJ 120 : (1960) ILR (Kar) 571
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 300, 302
High Courts30 May 1960
Vasudava Bhatta Vs Srimad Ananheswar Temple, Manjeshwar and Others
Karnataka High Court · AIR 1962 Kar 155
Court Fees Act, 1870 — Section 7 (ix)
High Courts30 May 1960
Doddamane G. Shankarappa Vs Marulusiddiah
Karnataka High Court · AIR 1960 Kar 278
Limitation Act, 1908 — Section 120, 62, 96, 97
High Courts27 Apr 1960
Shankaragouda Vs Sirur Veerabhadrappa
Karnataka High Court · AIR 1963 Kar 81 : (1960) ILR (Kar) 766
Constitution of India, 1950 — Article 191Representation of the Peoples Act, 1951 — Section 100, 100 (1) (b), 116 A, 123
High Courts22 Apr 1960
Bhima Rama Jadhav Vs Abdul Rashid
Karnataka High Court · AIR 1961 Kar 175 : (1960) ILR (Kar) 652
Hereditary Offices Act, 1874 — Section 5Transfer of Property Act, 1882 — Section 10
High Courts16 Apr 1960
Champalal Vs Y. Nabi Khan and Others
Karnataka High Court · AIR 1960 Kar 289
Transfer of Property Act, 1882 — Section 91 (a), 92
High Courts14 Apr 1960
B. Gangaiah Vs D.P. Gangadharan
Karnataka High Court · (1961) CriLJ 247
Penal Code, 1860 (IPC) — Section 43
High Courts12 Apr 1960
Kasipathi Vs E. Subba Rao Pawer
Karnataka High Court · AIR 1961 Kar 62
Transfer of Property Act, 1882 — Section 51
High Courts04 Apr 1960
Nagar Mohan Rao and Another Vs The Collector of Central Excise, Bangalore
Karnataka High Court · AIR 1961 Kar 203 : (1960) ILR (Kar) 534
Foreign Exchange Regulation Act, 1947 (FEMA) — Section 23 ASea Customs Act, 1878 — Section 167 (8), 168
High Courts31 Mar 1960
Yankappa Timmappa Kolachi Vs Shavakka
Karnataka High Court · AIR 1960 Kar 265
Hindu Marriage Act, 1955 — Section 29 (3), 4, 9
High Courts22 Mar 1960
State Vs Nooka Maktumsab Jatgat
Karnataka High Court · AIR 1960 Kar 315 : (1960) CriLJ 1476
Bombay Prohibition Act — Section 66 (b)Criminal Procedure Code, 1898 (CrPC) — Section 341
High Courts21 Mar 1960
The Cement Marketing Co. of India Private Ltd. and Another Vs The State of Mysore and Another
Karnataka High Court · (1960) ILR (Kar) 525 : (1960) 11 STC 411
Constitution of India, 1950 — Article 226, 286, 286 (2)Mysore Sales Tax Act, 1948 — Section 20, 27
High Courts09 Mar 1960
In Re: Gullappa
Karnataka High Court · AIR 1961 Kar 71 : (1961) CriLJ 400
Criminal Procedure Code, 1898 (CrPC) — Section 173, 342Penal Code, 1860 (IPC) — Section 302
High Courts01 Mar 1960
The Institute of Chartered Accountants of India Vs D.B. Kulkarni, D.B. Kulkarni and Co.
Karnataka High Court · AIR 1960 Kar 252 : (1960) 30 CompCas 575 : (1960) ILR (Kar) 601
Chartered Accountants Act, 1949 — Section 21, 21 (2), 22