High Courts19 Feb 1960
Somasekharappa Vs Basappa Channabasappa Shettar and Another
Karnataka High Court · AIR 1961 Kar 141 : (1960) ILR (Kar) 392
COURT ARCHIVE
Karnataka High Court judgments
48,951 judgments · page 2,411 of 2,448
High Courts17 Feb 1960
Kalgouda Chikagouda Patil Vs Annagonda Tatya Chougula
Karnataka High Court · AIR 1962 Kar 65
High Courts16 Feb 1960
Shivappa Gurlingappa Savalgi Vs Collector of C. Ex., Bangalore
Karnataka High Court · (2000) 123 ELT 67
Central Excise Rules, 1944 — Rule 215, 7, 9
High Courts11 Feb 1960
Kalappa Shiddappa Uppar and Others Vs Bhima Govind Uppar and Others
Karnataka High Court · AIR 1961 Kar 160 : (1960) ILR (Kar) 382
Evidence Act, 1872 — Section 11, 11 (2), 13, 157, 32 (2)
High Courts10 Feb 1960
N. Rudraradhya Vs State of Mysore and Others
Karnataka High Court · AIR 1961 Kar 247
Constitution of India, 1950 — Article 10, 10 (1), 16, 16 (1), 311Government of India Act, 1919 — Section 241
High Courts09 Feb 1960
Fakirappa Ningappa Chikkabagewadi Vs The State
Karnataka High Court · AIR 1960 Kar 208 : (1960) CriLJ 1113 : (1960) ILR (Kar) 484
Penal Code, 1860 (IPC) — Section 182
High Courts05 Feb 1960
Sadashiv Basappa Madabavi Vs Annappa Shidlingappa Poojari
Karnataka High Court · AIR 1960 Kar 273 : (1960) ILR (Kar) 478
Civil Procedure Code, 1908 (CPC) — Section 144, 144 (1), 150
High Courts29 Jan 1960
Imambu Vs Hussenbi
Karnataka High Court · AIR 1960 Kar 203 : (1960) CriLJ 1112 : (1960) ILR (Kar) 471
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 145 (6)
High Courts22 Jan 1960
Thimmappa Vs B. Subba Rao and Others
Karnataka High Court · AIR 1960 Kar 249
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 15 (2), 66
High Courts18 Jan 1960
Yallappa Golappa Kamoji Vs Magundappa Andanappa Hullur and Another
Karnataka High Court · AIR 1960 Kar 215 : (1960) ILR (Kar) 289
Court Fees Act, 1870 — Section 31 (1)
High Courts18 Jan 1960
A.S.S. Karanth Vs The Assistant, Commercial Tax Officer, Puttur, South Kanara and Another
Karnataka High Court · AIR 1960 Kar 275
Madras General Sales Tax Act, 1939 — Section 2 (h)States Reorganisation Act, 1956 — Section 119
High Courts15 Jan 1960
Ullal Venkatraya Kini Vs Louis Souza
Karnataka High Court · AIR 1960 Kar 209 : (1960) ILR (Kar) 341
Civil Procedure Code, 1908 (CPC) — Section 115Madras Cultivating Tenants Protection Act, 1955 — Section 3 (3), 6
High Courts24 Dec 1959
Chinnappa Eshwarappa Vs State of Mysore
Karnataka High Court · AIR 1960 Kar 242 : (1960) CriLJ 1226(1)
Criminal Procedure Code, 1898 (CrPC) — Section 12Penal Code, 1860 (IPC) — Section 161, 165Prevention of Corruption Act, 1947 — Section 5 A
High Courts23 Dec 1959
Prasad Vs State of Mysore
Karnataka High Court · AIR 1960 Kar 230 : AIR 1959 Kar 230 : (1960) CriLJ 1225
Mysore Police Act, 1908 — Section 56, 56 (k)
High Courts23 Dec 1959
C. Raghavendra Rao and Others Vs Vasavamba
Karnataka High Court · AIR 1960 Kar 216
Limitation Act, 1908 — Section 12 (2), 12 (3)
High Courts21 Dec 1959
C. Gokulchand Vs Assistant Commercial Tax Officer, Kolar Circle
Karnataka High Court · (1960) 11 STC 567
Mysore Sales Tax Act, 1957 — Section 12 (2), 5 (8)
High Courts18 Dec 1959
Rudrappa Fakirappa Sankannavar Vs Mallangouda and Another
Karnataka High Court · AIR 1960 Kar 227 : AIR 1959 Kar 227 : (1960) ILR (Kar) 336
Limitation Act, 1908 — Section 82
High Courts15 Dec 1959
Siddappa Gurappa Kopad and Others Vs State of Mysore
Karnataka High Court · AIR 1960 Kar 237 : AIR 1959 Kar 237 : (1960) CriLJ 1226
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190 (1) (b)Penal Code, 1860 (IPC) — Section 395
High Courts15 Dec 1959
B.R. Srinivasan and Others Vs Bramhatantra Parakalaswamy Mutt, Mysore and Others
Karnataka High Court · AIR 1960 Kar 186
Civil Procedure Code, 1908 (CPC) — Section 115, 115 (c)Evidence Act, 1872 — Section 124
High Courts15 Dec 1959
Revappa Vs Gurusanthawwa
Karnataka High Court · AIR 1960 Kar 198 : AIR 1959 Kar 198 : (1960) CriLJ 1107
Criminal Procedure Code, 1898 (CrPC) — Section 438, 488, 537, 68Evidence Act, 1872 — Section 114