High Courts02 Feb 1978
S. Narasimha Bhandary Vs V. Vijaya Bai
Karnataka High Court · AIR 1978 Kar 115 : (1978) ILR (Kar) 752 : (1978) 1 KarLJ 429
Divorce Act, 1869 — Section 26Hindu Marriage Act, 1955 — Section 10 (1), 10 (2)
COURT ARCHIVE
Karnataka High Court judgments
48,956 judgments · page 2,277 of 2,448
High Courts02 Feb 1978
Bhoopal Rayappa Patil Vs Muradevi and Others
Karnataka High Court · (1978) 1 KarLJ 432
Criminal Procedure Code, 1973 (CrPC) — Section 203
High Courts01 Feb 1978
Basappa and Others Vs Deputy Commr, Bangalore and Others
Karnataka High Court · (1978) 1 KarLJ 427
Constitution of India, 1950 — Article 31Karnataka Acquisition of Land for Grant of House Sites Rules, 1973 — Rule 6(3)
High Courts01 Feb 1978
Gurupadayya Shivayya Hiremath Vs Shivappa Basappa Gurammanavar
Karnataka High Court · AIR 1978 Kar 98 : (1978) ILR (Kar) 748
Specific Relief Act, 1963 — Section 16 (c)
High Courts31 Jan 1978
Doddappa and Others Vs Basavanneppa Basappa Chinniwalar
Karnataka High Court · AIR 1978 Kar 143 : (1978) 1 KarLJ 414
Registration Act, 1908 — Section 17, 49, 77Transfer of Property Act, 1882 — Section 106
High Courts31 Jan 1978
Shamala D.S. Vs Asst Commr. Mysore and Others
Karnataka High Court · (1978) 1 KarLJ 472
Karnataka Land Reforms Act, 1961 — Section 66a
High Courts27 Jan 1978
Sannarangappa Vs Land Tribunal Pavagada and Another
Karnataka High Court · (1978) 1 KarLJ 269
Karnataka Land Reforms Act, 1961 — Section 48a(4)Karnataka Land Revenue Act, 1964 — Section 127
High Courts25 Jan 1978
The State of Karnataka Vs R.M.K. Sivasubramanya Om
Karnataka High Court · (1978) CriLJ 853
Drugs and Magic Remedies (Objectionable Advertisements) Act, 1854 — Section 3, 3 (a), 3 (b), 3 (d), 7 (o)
High Courts25 Jan 1978
Ankaputtaswamy and Others Vs Papegowda and Others
Karnataka High Court · (1978) CriLJ 1233
Criminal Procedure Code, 1973 (CrPC) — Section 146 (2), 397 (1), 397 (2)
High Courts25 Jan 1978
Marur Basappa Vs Basavarajappa C.E. and Others
Karnataka High Court · (1978) 1 KarLJ 262
Karnataka Debt Relief Act, 1976 — Section 4
High Courts25 Jan 1978
Vidya Dana Samiti Vs Burli A.R. and Others
Karnataka High Court · (1978) 1 KarLJ 255
Karnataka Private Educational Institutions (Discipline and Control) Act, 1975 — Section 7
High Courts24 Jan 1978
Gangappa H.K. and Another Vs Karnataka Appellate Tri and Others
Karnataka High Court · (1978) 1 KarLJ 400
Karnataka Village Panchayat and Local Boards Act, 1959 — Section 207
High Courts24 Jan 1978
Sangappa Vs State of Karnataka
Karnataka High Court · (1978) CriLJ 1367
Criminal Procedure Code, 1973 (CrPC) — Section 497, 497 (1), 497 (1), 498
High Courts23 Jan 1978
Munilingiah M. Vs Town Mun Council, Kanakafura and Others
Karnataka High Court · (1978) 1 KarLJ 239
Karnataka Municipalities Act, 1964 — Section 42(9)
High Courts23 Jan 1978
Motor Industries Co. Ltd. Vs D. Adinarayanappa and Another
Karnataka High Court · (1978) 36 FLR 430 : (1978) ILR (Kar) 696 : (1978) 1 KarLJ 245 : (1978) 1 LLJ 443
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10 (1), 11 A, 2 A
High Courts20 Jan 1978
Chindaiah H.K. Vs State of Karnataka and Others
Karnataka High Court · (1978) 1 KarLJ 396
Karnataka Civil Services Rules, 1958 — Rule 214
High Courts20 Jan 1978
D''souza A. Vs Rama Rao D. by Lrs.
Karnataka High Court · (1978) 1 KarLJ 235
Karnataka Rent Control Act, 1961 — Section 21(1)(H)
High Courts19 Jan 1978
Tammanna Parisa Gundale Vs The State of Karnataka and Others
Karnataka High Court · AIR 1978 Kar 199
Bombay Tenancy and Agricultrual Lands Act, 1948 — Section 14, 14 (1)Karnataka Land Reforms Act, 1961 — Section 48 A
High Courts18 Jan 1978
Y. Shantha Vs The Selection Committee for Post Graduate Degree and Diploma Courses in Government Medical College and Others
Karnataka High Court · AIR 1978 Kar 66
Constitution of India, 1950 — Article 14, 226, 228AKarnataka Medical College (Selection for Post Graduate Courses) Rules, 1977 — Rule 6 (2), 8 (1), 9 (1)
High Courts18 Jan 1978
S.Y. Modagekar and Sons Vs Commissioner of Commercial Taxes and Another
Karnataka High Court · (1978) 1 KarLJ 161 : (1978) 41 STC 278
Criminal Procedure Code, 1973 (CrPC) — Section 165Karnataka Sales Tax Act, 1957 — Section 28, 28 (2), 28 A (3)