High Courts12 Mar 1978
Commissioner of Income Tax, Karnataka-II Vs M.N. Lakshmana Shetty and Another
Karnataka High Court · (1979) 117 ITR 847
COURT ARCHIVE
Karnataka High Court judgments
48,956 judgments · page 2,275 of 2,448
High Courts12 Mar 1978
Commissioner of Income Tax, Karnataka-I Vs Mysore Tobacco Co. Ltd.
Karnataka High Court · (1979) 119 ITR 87
Income Tax Act, 1961 — Section 256 (1)
High Courts11 Mar 1978
Controller of Estate Duty, Karnataka Vs Raghavendra Purnaiya
Karnataka High Court · (1980) 126 ITR 185
Estate Duty Act, 1953 — Section 64 (1), 7 (1)
High Courts10 Mar 1978
Mukund Dalsukhalal Jani - Petitioner Vs Asst Collector of Central Excise and Another
Karnataka High Court · (1978) 2 KarLJ 71
Customs Act, 1962 — Section 123
High Courts09 Mar 1978
Vishalakshi N. and Another Vs Spl Deputy Commr, B''lore and Others
Karnataka High Court · (1978) 2 KarLJ 49
Karnataka Rent Control Rules, 1961 — Rule 4(1)(A)(10)
High Courts09 Mar 1978
Veeranna Shivalingappa and Another Vs Nagawwa and Another
Karnataka High Court · (1978) 2 KarLJ 59
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts09 Mar 1978
Gangavathy N.R. Vs District Magistrate, Dharwar and Others
Karnataka High Court · (1978) 2 KarLJ 19
Karnataka Cinemas (Regulation) Act, 1964 — Section 5
High Courts09 Mar 1978
Rupchand P. Chauhan Vs Supdt. of Central Excise and Another
Karnataka High Court · (1978) 2 KarLJ 53
Criminal Procedure Code, 1898 (CrPC) — Section 499
High Courts09 Mar 1978
Mamtaj Begum and Otheres Vs Mohammad Hassan Issoor and Otheres
Karnataka High Court · (1978) 2 KarLJ 64
Easements Act, 1882 — Section 16
High Courts09 Mar 1978
Usman M.A.M. Vs Divisional Commissioner, Mysore and Others
Karnataka High Court · (1978) 2 KarLJ 22
Karnataka Municipalities Act, 1964 — Section 40
High Courts08 Mar 1978
V. Virupakshappa Vs D. Hanumanthappa and Others
Karnataka High Court · AIR 1978 Kar 131 : (1978) ILR (Kar) 1010 : (1978) 1 KarLJ 464
Karnataka Land Reforms Act, 1961 — Section 45, 48, 48 (6), 48 AKarnataka Land Revenue Act, 1964 — Section 34
High Courts08 Mar 1978
Purandhar Lagama Ingale and Others Vs Land Tribunal, Raibag and Others
Karnataka High Court · (1978) 2 KarLJ 339
Constitution of India, 1950 — Article 226Karnataka Land Reforms Act, 1961 — Section 48a
High Courts08 Mar 1978
Krishnamurthy C.K. Vs Director General, P and T and Others
Karnataka High Court · (1978) 1 KarLJ 355
High Courts08 Mar 1978
Govindaswamy R. Vs Pannalal C.S.
Karnataka High Court · (1978) 1 KarLJ 506
Karnataka Rent Control Act, 1961 — Section 21(1)
High Courts08 Mar 1978
Manappa Manikappa Sheded and Others Vs Bhaskhrappa A. Bhasana and Others
Karnataka High Court · AIR 1978 Kar 113 : (1978) ILR (Kar) 886 : (1978) 2 KarLJ 15
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 9 Rule 8, Order 9 Rule 9, 21
High Courts08 Mar 1978
Mrs. Swaran Ahuja Vs State of Karnataka
Karnataka High Court · (1978) CriLJ 1229
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 (COFEPOSA) — Section 3 (1), 3 (1) (ii)
High Courts06 Mar 1978
Hanmawwa Vs Shri Venkatesh Devaru and Others
Karnataka High Court · (1978) 2 KarLJ 47
Karnataka Land Reforms Act, 1961 — Section 107
High Courts02 Mar 1978
The Dharwar Dist Industrial Co-op. Bank Ltd. Vs B.B. Lakshmeswar and Others
Karnataka High Court · (1978) 2 KarLJ 13
Karnataka Co-operative Societies Act, 1959 — Section 101(2)
High Courts01 Mar 1978
Saraswathi Shedthi Vs Appanna Maistry and Another
Karnataka High Court · (1978) 1 KarLJ 501
Karnataka Land Reforms Act, 1961 — Section 112b(B)