S. Y. MODAGEKAR and SONS Vs COMMISSIONER OF COMMERCIAL TAXES and Another
Karnataka High Court · (1978) 7 CTR 89(1)
COURT ARCHIVE
48,956 judgments · page 2,278 of 2,448
Karnataka High Court · (1978) 7 CTR 89(1)
Karnataka High Court · (1978) 41 STC 298
Karnataka High Court · AIR 1978 Kar 100
Karnataka High Court · (1978) 1 KarLJ 380
Karnataka High Court · (1978) 1 KarLJ 378
Karnataka High Court · AIR 1978 Kar 106 : (1978) ILR (Kar) 694 : (1978) 1 KarLJ 229
Karnataka High Court · AIR 1978 Kar 212 : (1978) 1 KarLJ 478
Karnataka High Court · AIR 1978 Kar 69 : (1978) ILR (Kar) 459
Karnataka High Court · (1978) 1 KarLJ 222
Karnataka High Court · (1978) 1 KarLJ 374
Karnataka High Court · (1978) 1 KarLJ 197
Karnataka High Court · AIR 1978 Kar 146
Karnataka High Court · (1978) 1 KarLJ 220
Karnataka High Court · (1978) ILR (Kar) 554 : (1978) 115 ITR 629 : (1978) 1 KarLJ 217
Karnataka High Court · (1978) 7 CTR 111 : (1978) 41 STC 282
Karnataka High Court · (1978) 7 CTR 111 : (1978) 41 STC 282
Karnataka High Court · AIR 1978 Kar 71 : (1978) ILR (Kar) 423 : (1978) 1 KarLJ 155
Karnataka High Court · (1978) 41 STC 198
Karnataka High Court · (1978) 41 STC 198