High Courts08 Dec 2011
Sri. Anand Kumar Bhandari G Vs Sri. N. Narashima Murthy
Karnataka High Court · (2011) 12 KAR CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138, 239
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,027 of 2,397
High Courts08 Dec 2011Allowed
Abdul Rehman Vs State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 207, 207 A, 227Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304 B, 34, 498A
High Courts08 Dec 2011Dismissed
Mr. Uday Rai Vs Mr. Sunder K. Shetty
Karnataka High Court · (2011) 12 KAR CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138, 139Penal Code, 1860 (IPC) — Section 417, 420
High Courts08 Dec 2011Dismissed
Miss Stella D''Souza, James D'' Souza and Miss Leena D''Souza Vs Robert P.D'' Souza, (Dead) (Mrs. Winnifred IT Souza and Others) and Others,
Karnataka High Court · (2011) 12 KAR CK 0031
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Karnataka Land Reforms Act, 1961 — Section 4
High Courts08 Dec 2011Dismissed
M/s First Flight Couriers Limited Vs Smt. K. Padmavathi and Others
Karnataka High Court · (2011) 12 KAR CK 0030
Constitution of India, 1950 — Article 254 (2)Karnataka Payment of Subsistence Allowance Act, 1988 — Section 10 A, 3
High Courts08 Dec 2011Allowed
M/s. South East Agro Industries Ltd. Vs The Employees Provident Fund Organization
Karnataka High Court · (2011) 12 KAR CK 0029
High Courts08 Dec 2011Dismissed
Smt. Kalyani Shedthi., represented by her GPA Holder Sri. Anand N. Shetty Vs Land Tribunal and Others
Karnataka High Court · (2011) 12 KAR CK 0028
High Courts08 Dec 2011Allowed
Bangalore Metropolitan Transport Corporation Vs S.G. Anand Gundappa
Karnataka High Court · (2011) 12 KAR CK 0027
Industrial Disputes Act, 1947 — Section 11 A
High Courts08 Dec 2011Allowed
N. Nagaraju Vs The Commissioner, Bangalore Development Authority, T. Chowdaiah Road Kumarapark West, Bangalore and The State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0026
Bangalore Development Authority Act, 1976 — Section 17 (1), 19 (1), 36Land Acquisition Act, 1894 — Section 16, 16 (2)
High Courts07 Dec 2011Dismissed
Smt. Sendamarai Vs The State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0398
High Courts07 Dec 2011
Gnanaganga Recreation Association Vs The State of Karnataka and Others
Karnataka High Court · (2011) 12 KAR CK 0397
Karnataka Police Act, 1963 — Section 32
High Courts07 Dec 2011
Sri Gundappa M. Kummur Vs The State of Karnataka and Others
Karnataka High Court · (2011) 12 KAR CK 0396
Karnataka Pre-University Education (Academic, Registration, Administration and Grant-in-Aid etc.) Rules, 2006 — Rule 21
High Courts07 Dec 2011Allowed
Thayamma Vs The Manager The Oriental Insurance Co. Ltd. and H.B Narashimamurthy
Karnataka High Court · (2011) 12 KAR CK 0374
High Courts07 Dec 2011Allowed
Mangalamma, Harisha and Rani Vs L Nagaraju and Others
Karnataka High Court · (2011) 12 KAR CK 0373
High Courts07 Dec 2011Dismissed
The Divisional Manager KSRTC, Ballary Division Ballary,, The Managing Director KSRTC, Shahthi Nagar Bangalore, The Manager Self Insurance Fund KSRTC, Bangalore and The Manager KSRTC Depot Old Harlapur Harihar Vs Mr. Nagappa and Others
Karnataka High Court · (2011) 12 KAR CK 0372
High Courts07 Dec 2011Allowed
The Bangalore Metropolitan Transport Corporation Vs Shri V. Ramachandra
Karnataka High Court · (2011) 12 KAR CK 0368
Industrial Disputes Act, 1947 — Section 11 A
High Courts07 Dec 2011Allowed
National Insurance Co. Ltd. Vs Suresh Babu Suvarna, Smt Revathi S. Suvarna, Herald D. Souza and P M. Bhameer
Karnataka High Court · (2011) 12 KAR CK 0349
High Courts07 Dec 2011
Ravi Vs CM. Ravi and The Divisional Manager The Oriental Insurance Co Ltd.
Karnataka High Court · (2011) 12 KAR CK 0348
High Courts07 Dec 2011
Sri Puttaswamy Vs The Divisional Manager Oriental Ins. Co. Ltd. and Sri. K Narayanappa
Karnataka High Court · (2011) 12 KAR CK 0347