High Courts08 Dec 2011
Obalapathi, Naresh and R. Kiran Vs The Commissioner Bruhat Bangalore Mahanagara Palike N.R. Square, Bangalore - 2 and Others
Karnataka High Court · (2011) 12 KAR CK 0389
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,025 of 2,397
High Courts08 Dec 2011Dismissed
Smt Nagarathnamma Vs Sri Marichannappa and Others
Karnataka High Court · (2011) 12 KAR CK 0388
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts08 Dec 2011Dismissed
Smt. Bylamma Rep By Gpa Holder B A Prabhu Vs State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0387
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151
High Courts08 Dec 2011
Krishanppa Vs The State of Karnataka and Smt. Lakshmamma
Karnataka High Court · (2011) 12 KAR CK 0371
Dowry Prohibition Act, 1961 — Section 3, 4, 6Penal Code, 1860 (IPC) — Section 304 (B), 306, 34, 498A
High Courts08 Dec 2011
Thomas and Others Vs State
Karnataka High Court · (2011) 12 KAR CK 0370
Penal Code, 1860 (IPC) — Section 429Wild Life (Protection) Act, 1972 — Section 43 (1) (a), 48 (a), 51 (1)
High Courts08 Dec 2011Dismissed
R.K. Nagendra Vs Srl B.H. Gundu Rao
Karnataka High Court · (2011) 12 KAR CK 0369
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Dec 2011Dismissed
Sri. H.T. Eshwarappa Vs The State of Karnataka and Others
Karnataka High Court · (2011) 12 KAR CK 0367
Karnataka Land Reforms Act, 1961 — Section 44 (2) (a)Transfer of Property Act, 1882 — Section 52
High Courts08 Dec 2011Allowed
Smt. Ghouse Bi. Vs State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0366
High Courts08 Dec 2011
Vilangat Xaveer Jose and Mr. P.M. Sanu Vs State of Karnataka and Mr. Mohammed Muneer
Karnataka High Court · (2011) 12 KAR CK 0345
Penal Code, 1860 (IPC) — Section 120 B, 34, 420, 465, 471
High Courts08 Dec 2011Allowed
Peddur Venkataram and Others Vs The State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0344
Representation of the Peoples Act, 1951 — Section 127
High Courts08 Dec 2011
Miss Sabiha Mohammed Ilyas Patel Vs The Registrar (Evaluation), Rajiv Gandhi University of Health Sciences, 4th T Block, Jayanagar, Bangalore-560 041, The Principal, Rajarajeswari Dental College and Hospital, Ramohalli Cross, Kumbal Godu, Mysore Road, Bangalore and Dr. Subhashini
Karnataka High Court · (2011) 12 KAR CK 0296
High Courts08 Dec 2011
The Chief Traffic Manager BMTC Vs Ski Syed Naveed
Karnataka High Court · (2011) 12 KAR CK 0295
Industrial Disputes Act, 1947 — Section 33 (2) (b)
High Courts08 Dec 2011Allowed
Smt. Asfiya Banu Vs Commissioner of Police and State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0294
Constitution of India, 1950 — Article 22 (5)Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 143, 145, 147
High Courts08 Dec 2011Allowed
Sri. Surendra Nayak and Sri. B. Chandrakanth Nayak Vs The Land Tribunal Udupi, The State of Karnataka, Lakshminarayana Bhatta and Venkataramana Devaru Harikandige Venkataramana Temple
Karnataka High Court · (2011) 12 KAR CK 0282
High Courts08 Dec 2011Dismissed
M/s Sri Varamahalakshmi Education and Charitable Trust Vs The Assistant Provident Fund Commissioner Employees'' Provident Fund Organisation, Sub Regional office Rathmagiri Road, Chjkmagalur
Karnataka High Court · (2011) 12 KAR CK 0258
Employees Provident Fund and Miscellaneous Provisions Act, 1952 — Section 7 I, 7 J, 7 O
High Courts08 Dec 2011Allowed
Bangalore Metropolitam Transport Corporation Vs The Deputy Labour Commissioner and The Appellate Authority Under The Payment of Gratuity Act, The Assistant Labour Commissioner and Controlling Authority Under The Payment of Gratuity Act and Mohammed Ghouse
Karnataka High Court · (2011) 12 KAR CK 0257
Payment of Gratuity Act, 1972 — Section 2 (A)
High Courts08 Dec 2011Allowed
Sri. Narasegowda Vs The Assistant Commisisoner Hassan Sub-Division Hassan and Others
Karnataka High Court · (2011) 12 KAR CK 0256
Karnataka Land Reforms Act, 1961 — Section 61, 61 (3)Karnataka Land Reforms Rules, 1974 — Rule 17Karnataka Land Revenue Act, 1964 — Section 34
High Courts08 Dec 2011Dismissed
V. Basavarajappa Vs Basavarajaiah
Karnataka High Court · (2011) 12 KAR CK 0152
High Courts08 Dec 2011Dismissed
Smt Venkataiakshmi Vs Smt P. Sudharani and Others
Karnataka High Court · (2011) 12 KAR CK 0133