High Courts08 Dec 2011
Sri. V. Jagadeesh Vs Smt. Bhagu Bai
Karnataka High Court · (2011) 12 KAR CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126 (2)
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,026 of 2,397
High Courts08 Dec 2011
Sri G.H. Jagannath and Sri G.H. Shivakumar Vs The Commissioner The Bruhath Bangalore Mahanagara Palike, N.P. Square, Bangalore - 560 002
Karnataka High Court · (2011) 12 KAR CK 0089
High Courts08 Dec 2011
The Divisional Controller BMTC Vs T. Ramu
Karnataka High Court · (2011) 12 KAR CK 0088
Industrial Disputes Act, 1947 — Section 33 (2) (b)
High Courts08 Dec 2011
Fisheries Co-operative Society (Regd) Vs Director of Fisheries and State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0087
High Courts08 Dec 2011
Sri B.G. Mruthunjaya Vs The Regional Transport Authority and Others
Karnataka High Court · (2011) 12 KAR CK 0086
High Courts08 Dec 2011
Dayananda Vs State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 324, 506
High Courts08 Dec 2011Dismissed
P.S. Somashekaraiah Vs Krishnamurthy
Karnataka High Court · (2011) 12 KAR CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 200, 213Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts08 Dec 2011Dismissed
Sri K. Lakshminarayana Reddy Vs Government of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0079
Arbitration and Conciliation Act, 1996 — Section 14, 15, 16, 17, 22Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11D, Order 7 Rule 4B
High Courts08 Dec 2011Dismissed
M/s. Devchand Construction Thokkottu Vs The Divisional Railway Manager (Works) Southern Railway Palakkad Division Palakkad Kerala and Sri. G. Radhakrishnan Nair Sole Arbitrator and Deputy'' Chief Engineer Southern Railway Tribandrum, Kerala
Karnataka High Court · (2011) 12 KAR CK 0078
Arbitration and Conciliation Act, 1996 — Section 11, 31 (7) (a), 64 (3) (a) (v)
High Courts08 Dec 2011Dismissed
M/s Emas Engineering and Contractors (P) Ltd. and M/s Emas Engineering and Contractors (P) Ltd. Vs Sri M.S. Vday
Karnataka High Court · (2011) 12 KAR CK 0077
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 4
High Courts08 Dec 2011Allowed
L. Keshav Rao Since deceased by his L.Rs., (Smt. Sulochana B.K. Sheth and Others) and Shri B K Srinivasa Murthy Vs Shri D. Mittalal Bhansali and Others
Karnataka High Court · (2011) 12 KAR CK 0076
High Courts08 Dec 2011Dismissed
Amarnatha Reddy Vs Branch Manager. Oriental Insurance Co. Ltd. and V. Reddy Shekar
Karnataka High Court · (2011) 12 KAR CK 0075
High Courts08 Dec 2011Dismissed
N.T. Mallikar junappa, Since Dead by LRs. (Thippamma and Others) Vs K.M.Thippeswaray, Since Dead by L.Rs. (K.T. Bhagyamma and Others)
Karnataka High Court · (2011) 12 KAR CK 0074
High Courts08 Dec 2011Allowed
C. Pandurangan Vs John Joseph Shaminathan and Others
Karnataka High Court · (2011) 12 KAR CK 0073
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10 (2)
High Courts08 Dec 2011Dismissed
Vinayaka H. Damle Bhat Vs St. Aloysius College and The Mangalore University
Karnataka High Court · (2011) 12 KAR CK 0072
High Courts08 Dec 2011Allowed
M/s Karnataka Commercial and Industries Corporation Private Limited and Mr. I.A. Siddiqui Vs Bureau of Civil Aviation Security. (Ministry of Civil Aivation). Government of India. ''A'' Wing. Janpath Bhawan, Janpath New Delhi 110 001, Assistant Commissioner of Security (CA) and Ministry of Civil Aviation Government of India Rajiv Gandhi Bhavan TV Block Safdarjung Airport New Delhi 100 003
Karnataka High Court · (2011) 12 KAR CK 0071
High Courts08 Dec 2011Dismissed
Mr. L. Dakshina Murthy Vs Divisional Controller KSRTC, Bengalooru Central Division, K.H. Road, Shanthinagar Bangalor-560 027
Karnataka High Court · (2011) 12 KAR CK 0070
Industrial Disputes Act, 1947 — Section 33 C (2)
High Courts08 Dec 2011
The Que Corner-OMBR Layout (Reg) Vs The State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0068
Karnataka Police Act, 1963 — Section 31
High Courts08 Dec 2011Dismissed
Sri D.S. Dinesha Shetty Vs Thimmashetty and Others
Karnataka High Court · (2011) 12 KAR CK 0067
Penal Code, 1860 (IPC) — Section 114, 149, 201, 302
High Courts08 Dec 2011
Dr. Shruthi Vs Dr. Prashanth Babaji
Karnataka High Court · (2011) 12 KAR CK 0066