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Karnataka High Court judgments

47,933 judgments · page 1,028 of 2,397

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High Courts07 Dec 2011Allowed

Sri Gaviyappa Vs The Divisional Manager The Oriental Insurance Co Ltd., No 10. 213-217, Nagaprabha ChambeRs. III Main, IV Cross, Chamarajpet Bangalore 560018, Sri K Narayanappa and Sri B M Srinivas

Karnataka High Court · (2011) 12 KAR CK 0346

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High Courts07 Dec 2011Allowed

Siddaraju @ Minaka Vs State

Karnataka High Court · (2011) 12 KAR CK 0312

Penal Code, 1860 (IPC) — Section 307, 326
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High Courts07 Dec 2011Allowed

Sri Ravi Shastry D.A. Vs The Commissioner Hindu Religious Institutions and Charitable Department. Sri. Malai mahadeshwara, Vartha Bhavan, 2nd Floor. Alur Venkatarao Road, chamarajpet. Bangalore, The Executive Officer Sri. Rameshwaraswamy Temple. 3rd Main Road. Chamarajpet, Bangalore and Sri. Vishwanath Dixith

Karnataka High Court · (2011) 12 KAR CK 0292

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High Courts07 Dec 2011Dismissed

Major Vikas Kumar and Others Vs The Union of India

Karnataka High Court · (2011) 12 KAR CK 0291

Army Order — Order 4
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High Courts07 Dec 2011

Smt. Rathnamma and Others Vs State of Karnataka, Bangalore Development Authority and Bruhat

Karnataka High Court · (2011) 12 KAR CK 0290

Land Acquisition Act, 1894 — Section 48, 48 (1)
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High Courts07 Dec 2011Allowed

Kumari M.D. Sruthi Vs Rajiv Gandhi University of Health Science, Karnataka and Others

Karnataka High Court · (2011) 12 KAR CK 0289

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High Courts07 Dec 2011

M/s. Lumbini Gardens Ltd. Vs Debt Recovery Tribunal and Others

Karnataka High Court · (2011) 12 KAR CK 0288

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 18
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High Courts07 Dec 2011Allowed

J.V. Srinivas Vs J.V. Ramaiah and Others

Karnataka High Court · (2011) 12 KAR CK 0286

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
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High Courts07 Dec 2011Allowed

Sri. Jayantha Poojary and and Shri. B. Ramappa Poojary Vs The State of Karnataka and Mangalore University

Karnataka High Court · (2011) 12 KAR CK 0285

Karnataka State Universities Act, 1976 — Section 51, 51 (38)Karnataka Universities Act, 2000 — Section 10 (1)
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High Courts07 Dec 2011

Smt Muniyamma and Others Vs Smt Ramani Bai and Smt Varalaskhmi

Karnataka High Court · (2011) 12 KAR CK 0284

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, 151
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High Courts07 Dec 2011

The Commissioner Bangalore Development Authority Kumara park west, Bangalore-560020 and The Assistant Executive Engineer (West) Ward Office, Vijayanagara B.D.A. Bangalore Vs Narayana Dead by L.Rs. (Smt Prema and Anantha, Gita Deevi and Others

Karnataka High Court · (2011) 12 KAR CK 0283

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 151
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High Courts07 Dec 2011

Gundappa M. Kummur Vs State of Karnataka and Others

Karnataka High Court · (2012) 1 KarLJ 494

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High Courts07 Dec 2011Dismissed

Smt. Chandrika Rao. H Nayak Vs Sri. Srinivas Nayak and Gangadhar Naik

Karnataka High Court · (2011) 12 KAR CK 0259

Hindu Marriage Act, 1955 — Section 24
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High Courts07 Dec 2011Allowed

Susheelamma Vs Pavan Kumar V and Divisional Manager KSRTC, Davanagere Depot, Davanagere

Karnataka High Court · (2011) 12 KAR CK 0253

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High Courts07 Dec 2011Allowed

Mr. Onkari Vs Mr, Firoz Khan and Reliance Ganeral Insurance Company Ltd.

Karnataka High Court · (2011) 12 KAR CK 0252

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High Courts07 Dec 2011Allowed

Chittamma Vs M. L. Chandranaik

Karnataka High Court · (2011) 12 KAR CK 0251

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High Courts07 Dec 2011Dismissed

Mohamed Sajid Mohamed Vs State

Karnataka High Court · (2011) 12 KAR CK 0250

Penal Code, 1860 (IPC) — Section 34, 406, 407, 420
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High Courts07 Dec 2011Dismissed

High Court of Karnataka Bangalore Vs Sri Ajaya Kumar Makhija Ajay Clothing Industries No. 56, Tubinakere Industrial Area Mandya District

Karnataka High Court · (2012) 3 Crimes 383

Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 15, 2 (c), 2 (c) (i)
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High Courts07 Dec 2011Dismissed

Sri. Nazarulla Khan Vs Pragathi Grameena Bank

Karnataka High Court · (2011) 12 KAR CK 0247

Civil Procedure Code, 1908 (CPC) — Section 64
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High Courts07 Dec 2011Allowed

Smt B Usha Shivaprasad and Vidya Prasad Bellur Vs Dr B.G Shivaprasad

Karnataka High Court · (2011) 12 KAR CK 0233

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