High Courts07 Dec 2011Allowed
Wasim Ahmadh Vs H. K. Paramashivaiah and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2011) 12 KAR CK 0108
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,030 of 2,397
High Courts07 Dec 2011Allowed
H. B. Shobha and Others Vs M.A. Premalatha and United India Insurance Co. Ltd No. 1134, Prince F. Vallis Road, Near Ballal Circle, Chamarajapuram, Mysorr-570005
Karnataka High Court · (2011) 12 KAR CK 0107
High Courts07 Dec 2011Allowed
M/s. ICICI Lombard General Insurance Company Ltd. Vs Smt Sweety N. Jain, Ronak N. Jain, Tejal N. Jain Do Late Nami Chand, Appellants 2 and 3 being Minors Rep By The 1st Appellant, Mother and Natural Guardian Herein and Dhiraj Gandhi
Karnataka High Court · (2011) 12 KAR CK 0106
Motor Vehicles Act, 1988 — Section 163 A
High Courts07 Dec 2011Allowed
S. Subbaiah, T. Yashodha and S. Sunitharani Vs The Manager Oriental Insurance Company Ltd. and Vincent M.T.
Karnataka High Court · (2011) 12 KAR CK 0105
High Courts07 Dec 2011Allowed
Mahesh B.A. Vs The United India Insurance Co. Ltd. and M/s. Gokul Raj Transport
Karnataka High Court · (2011) 12 KAR CK 0104
High Courts07 Dec 2011Allowed
Smt. Kusum Bhat, Col. Prakash Manik Bhat (Retd.), Sri Ramesh Bhat and Dr. Naresh Bhat Vs Nil
Karnataka High Court · (2011) 12 KAR CK 0103
High Courts07 Dec 2011Allowed
Jayantha and Another Vs State of Karnataka and Another
Karnataka High Court · (2012) 1 KarLJ 258
Karnataka State Universities Act, 1976 — Section 51, 51 BKarnataka State Universities Act, 2000 — Section 10 (1)
High Courts07 Dec 2011
Dr. H. Siddaiah Vs The Commissioner, Bruhath Bangalore Mahanagara Palike, Bangalore, The Vice Chairman, Health Officer (West), Revised National Tuberculosis Control Programme, Bruhath Bangalore Mahanagara Palike, Malleshwaram, Bangalore and Project Co-Coordinator (TB) Bruhath Bangalore Mahanagara Palike, Opposite to Town Hall, Bangalore
Karnataka High Court · (2011) 12 KAR CK 0069
High Courts07 Dec 2011
M/s. Karnataka Plywoods Sullia Vs The Government of Karnataka and Others
Karnataka High Court · (2011) 12 KAR CK 0053
Karnataka Forest Act, 1963 — Section 101 A
High Courts07 Dec 2011Dismissed
Smt. Chandri Chandran Vs Chikkanna, Lakshmane and Rama @ Ramanna, Since dead by his L.Rs. (Smt. Rathnamma and Others) All are
Karnataka High Court · (2011) 12 KAR CK 0052
High Courts07 Dec 2011Dismissed
Sri. Kenchappa, Smt. Narasamma, Kum. Omkaramma and Sri. Revanna Vs Smt. Rangamma
Karnataka High Court · (2011) 12 KAR CK 0051
High Courts07 Dec 2011Dismissed
T. Raghavendra Shanbhogue Vs T. Laxminarayana Hathwara and Others
Karnataka High Court · (2011) 12 KAR CK 0050
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts07 Dec 2011Dismissed
Sri. K.P. Ramachandra Reddy Vs Smt. Kuriyallamma, Since Dead by His Legal Representatives (Smt. Sarojamma)
Karnataka High Court · (2011) 12 KAR CK 0049
High Courts07 Dec 2011Allowed
Sri K.P. Ramesh Vs Sri K.N. Chandre Gowda, Since dead by L.Rs., (H.R. Hemavathi, K.C. Sharath and K.C. Bharath) Respondents No. 1(b) and 1(e) are the children of late K.N. Chandregowda. All are
Karnataka High Court · (2011) 12 KAR CK 0048
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts07 Dec 2011Dismissed
Smt. Geetha Lakshmi Vs The Indian National Congress (I) and The Chief Officer Town Panchayat
Karnataka High Court · (2011) 12 KAR CK 0047
Karnataka Local Authorities (Prohibition of Defection) Act, 1987 — Section 3 (1) (a), 3 (1) (b), 3 (3) (a)
High Courts07 Dec 2011Allowed
Sri. M.S. Subbaiah Since Deceased by His Lrs Sri. M.S. Srikantaiah Vs The State of Karnataka and Others
Karnataka High Court · (2011) 12 KAR CK 0046
Karnataka Land Revenue Act, 1964 — Section 133
High Courts07 Dec 2011Dismissed
M/s. Neulite Products Pvt. Ltd. Vs The Assistant Provident Fund Commissioner Employees Provident Fund Organisation, Sub-Regional Office No. 109-128, Gayathripuram II Stage Mysore - 570019 and Mysore Jilla Mazdoor Sangh R. No.7, Kalyana Bhavan Building Thyagaraja Road Mysore 570004
Karnataka High Court · (2011) 12 KAR CK 0045
Employees Provident Fund and Miscellaneous Provisions Act, 1952 — Section 7 A, 71
High Courts07 Dec 2011Dismissed
State Bare of Mysore Employees Association Vs The Managing Director State Bank of Mysore, Head Office, K.G. Road, Bangalore-560009
Karnataka High Court · (2011) 12 KAR CK 0038
High Courts07 Dec 2011Allowed
B.T. Kumar Vs UCO Bank and Union of India
Karnataka High Court · (2011) 12 KAR CK 0037
High Courts07 Dec 2011
Smt. Sarojamma Vs Union of India, The Assistant General Manager, Bank of Baroda and The Chairman, Bank of Baroda, Mumbai, Maharastra State
Karnataka High Court · (2011) 12 KAR CK 0036