COURT ARCHIVE

Karnataka High Court judgments

47,933 judgments · page 1,032 of 2,397

High Courts05 Dec 2011Dismissed

V.S. Narayanarao, S.V. Parthasarathy, T.G. Subba Rao Since deceased by LR''s (Smt. Shanthalakshmi Subba Rao and Others) and R. Krishnarao Vs Karnataka Power Transmission Corporation Limited

Karnataka High Court · (2011) 12 KAR CK 0300

Karnataka Civil Services (Revision of Pay) Rules, 1987 — Rule 8.2

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High Courts05 Dec 2011

D. Kariyappa Vs Thimmabovi, The Assistant Commissioner Tarikere Sub-division, Tarikere Chikmagalore District and The Deputy Commissioner Chikmagalore District Chikmagalore

Karnataka High Court · (2011) 12 KAR CK 0299

Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 5 (3)

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High Courts05 Dec 2011Dismissed

Krishnegowda and Others Vs The Deputy Commissioner Ramanagara District Mini Vidhana Soudha Ramanagara Town-571511 and Others

Karnataka High Court · (2011) 12 KAR CK 0298

Karnataka Municipalities Act, 1964 — Section 306, 322

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High Courts05 Dec 2011Allowed

Bangalore Metropolitan Transport Corporation Vs Gaffar Khan

Karnataka High Court · (2011) 12 KAR CK 0287

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11 A

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High Courts05 Dec 2011Allowed

Smt. Hema Alias Hemalatha Vs State of Karnataka

Karnataka High Court · (2012) 1 KarLJ 350

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 114, 302, 34

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High Courts05 Dec 2011

R. Narayana Vs The Superintendent of Police Shimoga District Shimoga-577201, Jakob

Karnataka High Court · (2011) 12 KAR CK 0277

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High Courts05 Dec 2011

Sri. Balan Banerjee Vs M.K. Rajan, Pool Parambil(H). P.O.M.M. Paramba. Unnikulam Kozhikode, Kerala State, The United India Insurance Co., Ltd. 2nd Floor. Seema Towers. Calicut-673 001. Kerala State, Sri. B.J. Suresh and M/s. Oriental insurance Co. Ltd., 20, Jalahalli Cross, Chokkasandra, Bangalore-27

Karnataka High Court · (2011) 12 KAR CK 0276

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High Courts05 Dec 2011Allowed

Sri. M. Lakshmana Vs Sri. Malleshappa

Karnataka High Court · (2011) 12 KAR CK 0275

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High Courts05 Dec 2011Allowed

Murugesh Vs Sheshappa, Smt. Sujatha V. Shetty and The Divisional Manager The Oriental Insurance Co. Ltd.

Karnataka High Court · (2011) 12 KAR CK 0274

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High Courts05 Dec 2011Dismissed

P.M. Lokanath Vs P. Narasimha Murthy and Smt Jayalakshmi

Karnataka High Court · (2011) 12 KAR CK 0273

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High Courts05 Dec 2011

T. Srinivasan Chettiar Vs Sri O. Shivarama Bhat, Adv. and C. Naganna Shetty

Karnataka High Court · (2011) 12 KAR CK 0272

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High Courts05 Dec 2011Allowed

M Girijesh Vs State of Karnataka

Karnataka High Court · (2011) 12 KAR CK 0271

Criminal Procedure Code, 1973 (CrPC) — Section 239Prevention of Corruption Act, 1988 — Section 13 (1) (d), 7

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High Courts05 Dec 2011Dismissed

Ashok Mahajan Proprietor of M/s Mahajan Bore-Well Company and M/s Mahajan Borewell Co. Vs M/s Maharababa Borewells

Karnataka High Court · (2011) 12 KAR CK 0270

Criminal Procedure Code, 1973 (CrPC) — Section 397Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts05 Dec 2011Allowed

B.R. Pradeep Vs State of Karnataka

Karnataka High Court · (2011) 12 KAR CK 0269

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304 A, 337

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High Courts05 Dec 2011Dismissed

M/s. Bahubali Interiors and Rabricators Vs Mohammed Imtiyaz. Proprietor of M/s. National Sanitation, No 20/1, SJP Road, Near Masjid, City Market, Bangalore 560002

Karnataka High Court · (2011) 12 KAR CK 0268

Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139

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High Courts05 Dec 2011Allowed

D. Krishna Thimmaiah Vs S.Raju, Prop: Renukamba Wine Stores

Karnataka High Court · (2011) 12 KAR CK 0267

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High Courts05 Dec 2011

Raghavendra and Shyam Vs The State and K.S. Mari

Karnataka High Court · (2011) 12 KAR CK 0266

Penal Code, 1860 (IPC) — Section 363, 392

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High Courts05 Dec 2011Allowed

Suresha K Vs State of Karnataka

Karnataka High Court · (2011) 12 KAR CK 0265

Penal Code, 1860 (IPC) — Section 380, 454, 457

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High Courts05 Dec 2011Allowed

P. Shrikrishna Bhat Vs The State of Karnataka

Karnataka High Court · (2011) 12 KAR CK 0264

Karnataka Land Reforms Act, 1961 — Section 44, 47, 51

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High Courts05 Dec 2011Dismissed

Smt. Gangamma Since Dead by L.R. H. Ningappa Vs The Assistant Commissioner Davanagere Sub Division Davanagere and Smt. Girjamma

Karnataka High Court · (2011) 12 KAR CK 0263

Karnataka Land Reforms Act, 1961 — Section 61 (3)

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