High Courts05 Dec 2011Allowed
Sri S. Venkatesh Vs The Commissioner Bangalore Development Authority Bangalore -560020
Karnataka High Court · (2011) 12 KAR CK 0262
COURT ARCHIVE
Karnataka High Court judgments
47,933 judgments · page 1,033 of 2,397
High Courts05 Dec 2011Allowed
The Management of Vinayaka Vidyanikethana Vs Smt. Pushpavathamma
Karnataka High Court · (2011) 12 KAR CK 0261
High Courts05 Dec 2011
Smt. Poornima K.S. Vs Malnad Development Foundation Tarapur Campus and Others
Karnataka High Court · (2011) 12 KAR CK 0260
High Courts05 Dec 2011Dismissed
Bhavani P., Ramani Poojarthi and Vaman Poojary Vs The State of Karnataka and Others
Karnataka High Court · (2011) 12 KAR CK 0255
High Courts05 Dec 2011Allowed
Bangalore Metropolitan Transport Corporation Vs Marappa
Karnataka High Court · (2011) 12 KAR CK 0254
Industrial Disputes Act, 1947 — Section 10 (4A), 11 A
High Courts05 Dec 2011Allowed
Mr. Ashok Kumar @ Ashok Vs The State
Karnataka High Court · (2011) 12 KAR CK 0217
Penal Code, 1860 (IPC) — Section 143, 147, 149, 307
High Courts05 Dec 2011Dismissed
State of Karnataka Vs Narayana Rao Kesarkar, Appurao Kesarkar and Smt. Saroja Bai
Karnataka High Court · (2011) 12 KAR CK 0185
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 496 A, 506
High Courts05 Dec 2011Dismissed
Siddaraju Vs State
Karnataka High Court · (2011) 12 KAR CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 375, 376
High Courts05 Dec 2011Dismissed
State of Karnataka Vs Thammannagowda @ Thammanna
Karnataka High Court · (2011) 12 KAR CK 0183
Penal Code, 1860 (IPC) — Section 380, 457
High Courts05 Dec 2011Allowed
Sri. Puttanna Gowda Vs Sri. Malleshappa and The Manager The Oriental Insurance Co Ltd.
Karnataka High Court · (2011) 12 KAR CK 0181
High Courts05 Dec 2011Allowed
Sri. Sridhara Vs Vivek Transporters Sector 17 A.O., Gurgoan Gurgoan, Aryan A State-122001 and The Branch Manager I.C.I.C.I. Lombard Motor Insurance Birla Towers, 5th Floor 25 Barakhamba Road New Delhi, G.P.O. New Delhi Delhi-110001
Karnataka High Court · (2011) 12 KAR CK 0180
High Courts05 Dec 2011Allowed
Yogeshwara Vs Prakash B. K. and The United India Insurance Co Ltd.
Karnataka High Court · (2011) 12 KAR CK 0179
High Courts05 Dec 2011Allowed
Sri Chkkamalavaiah Vs Shi Devadas
Karnataka High Court · (2011) 12 KAR CK 0178
High Courts05 Dec 2011Allowed
G. K. Rajeev Vs K.P. Kumara Gowda and The Manager National Insurance Co Ltd.
Karnataka High Court · (2011) 12 KAR CK 0177
High Courts05 Dec 2011Allowed
Sri. S. Shahir Shakeeb Vs Sri Imthiyaz, National Insurance Co. Ltd. and Sri. Sulaiman
Karnataka High Court · (2011) 12 KAR CK 0176
High Courts05 Dec 2011Allowed
Jayanna, Sarvamma and J. Thippeswamy Vs Smt. B.S. Pushpalatha and The Oriental Insurance Co Ltd.
Karnataka High Court · (2011) 12 KAR CK 0175
High Courts05 Dec 2011Allowed
Smt Sarojamma, T.N. Ramesh and T.N. Mahesh Vs Jillani and The Oriental Insurance Company Ltd.
Karnataka High Court · (2011) 12 KAR CK 0174
High Courts05 Dec 2011Allowed
S.V. Suresh and S Madhuri Vs The Manager Oriental Insurance Co. Ltd.
Karnataka High Court · (2011) 12 KAR CK 0173
High Courts05 Dec 2011Dismissed
Smt. Thippamma and Sri. Shivashankarappa @ Shavkarappa Vs Sri. U. Manjunath
Karnataka High Court · (2011) 12 KAR CK 0172
High Courts05 Dec 2011Allowed
Sri Kanagalbavi Jagadeesh Vs The State of Karnataka and Others
Karnataka High Court · (2011) 12 KAR CK 0171