High Courts25 Mar 2025Allowed

Srinivasa @ Kitty @ Cable Kitty Vs State Of Karnataka

Karnataka High Court · (2025) 03 KAR CK 0518

Bharatiya Nyaya Sanhita, 2023 - Section 64Protection Of Children From Sexual Offences Act, 2012 - Section 5(j), 5(l), 6Prohibition Of Child Marriage (Karnataka Amendment) Act, 2016 - Section 9
High Courts11 Mar 2025Allowed

Prakash Darji Vs State Of Karnataka & Ors.

Karnataka High Court · (2025) 03 KAR CK 0500

Indian Penal Code, 1860 - Section 376, 406, 417Scheduled Castes & Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(1)(s), 3(2)(v)