High Courts17 Jan 2025Dismissed
Manjunatha @ Eedigara Manjunatha Vs State Of Karnataka
Karnataka High Court · (2025) 01 KAR CK 1611
COURT ARCHIVE
Karnataka High Court judgments, 2025
473 judgments · page 24 of 24
High Courts17 Jan 2025Disposed Of
Shwetha S Vs Shashikumar M.J & Ors
Karnataka High Court · (2025) 01 KAR CK 1608
High Courts16 Jan 2025Dismissed
Narayanaswamy & Ors. Vs State Of Karnataka By Vemagal Police, Kolar Taluk, Represented By The State Public Prosecutor High Court Complex, Bengaluru - 560001 & Ors
Karnataka High Court · (2025) 01 KAR CK 1607
High Courts16 Jan 2025Allowed
N Ramesh Vs Muniswamappa & Ors
Karnataka High Court · (2025) 01 KAR CK 1606
Bharatiya Nagarika Suraksha Sanhita, 2023 - Section 76, 115(2), 351(2), 351(3), 352
High Courts16 Jan 2025Dismissed
S C Mohan Vs Hot Man Builders Private Ltd., No.315, 5th Main Road 2nd Block, R T Nagar Bangalore - 560032 & Ors
Karnataka High Court · (2025) 01 KAR CK 1605
High Courts13 Jan 2025Dismissed
Kalavathi Vs State Of Karnataka Rep. By IS Secretary Dept Of Home Vidhana Soudha Bengaluru - 560001 & Ors
Karnataka High Court · (2025) 01 KAR CK 1594
Income Tax Act, 1961 - Section 37(1)
High Courts10 Jan 2025Dismissed
C.R. Nagesh Vs Prashanth C.V
Karnataka High Court · (2025) 01 KAR CK 1599
High Courts10 Jan 2025Disposed Of
Mohan Kumar S/O Hoovegowda Vs State Of Karnataka
Karnataka High Court · (2025) 01 KAR CK 1595
High Courts10 Jan 2025Dismissed
Shankrappa Ambali Vs State Of Karnataka & Ors
Karnataka High Court · (2025) 01 KAR CK 1590
High Courts10 Jan 2025Dismissed
Shwetha D Rao Vs Girish Ganganagaiah
Karnataka High Court · (2025) 01 KAR CK 1589
High Courts09 Jan 2025Allowed
Jayashankara & Ors. Vs State Of Karnataka
Karnataka High Court · (2025) 01 KAR CK 1592
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 2(ha), 13(4), 17, 18, 18(1)
High Courts06 Jan 2025Dismissed
Praveen @ Hitachi Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 01 KAR CK 1583
High Courts06 Jan 2025Dismissed
State Of Karnataka By East Police Station Mangalore Vs Mustak Ahamed & Ors.
Karnataka High Court · (2025) 01 KAR CK 1582