High Courts24 Jan 2025Disposed Of
Nagaraju Vs Prakash S. Kurdekar
Karnataka High Court · (2025) 01 KAR CK 1639
COURT ARCHIVE
Karnataka High Court judgments, 2025
473 judgments · page 23 of 24
High Courts24 Jan 2025Dismissed
Karnataka Power Transmission Corporation Limited (KPTCL) Kaveri Bhavan K.G. Road, Bengaluru - 09 Now Represented By Its Authorized Signatory & Ors. Vs Nagaraj B R & Ors
Karnataka High Court · (2025) 01 KAR CK 1649
High Courts23 Jan 2025Dismissed
M Chandru Vs Anjana Murthy
Karnataka High Court · (2025) 01 KAR CK 1641
Income Tax Act, 1961 - Section 142(1), 144, 147, 148, 148A(b), 148A(d), 159, 159(2)(a), 159(2)(b), 159(2)(c), 159(2)(d)
High Courts23 Jan 2025Allowed
B.S. Sumithra Vs Vishalakshi & Ors
Karnataka High Court · (2025) 01 KAR CK 1632
Negotiable Instruments Act, 1881 - Section 138
High Courts22 Jan 2025Disposed Of
P.G. Nataraj Vs State Of Karnataka
Karnataka High Court · (2025) 01 KAR CK 1637
Income Tax Act, 1961 - Section 260A
High Courts22 Jan 2025Allowed
M/S Good Coffee Supplies Vs M/S Pragathee Coffee And Tea Supply Co.
Karnataka High Court · (2025) 01 KAR CK 1634
Code Of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 201, 302
High Courts22 Jan 2025Disposed Of
Income Tax Officer, Ward-6(2)(1), Bmtc Building, 80 Feet Road, 6th Block, Kormangala, Bengaluru - 560095 & Ors. Vs Preethi V
Karnataka High Court · (2025) 01 KAR CK 1627
High Courts21 Jan 2025Dismissed
Suyateendra Theertharu Vs Satyathma Thirtha Swamiji, Uttaradimutt, By Gpa Holder, Mannur Gururajachar, Kamalapura, Hosapet Taluk, District-583201 & Ors
Karnataka High Court · (2025) 01 KAR CK 1624
High Courts21 Jan 2025Disposed Of
Anjali Vs Jail Superintendent Bengaluru Central Prison Paprappana Agrahara Bengaluru-560100 & Ors
Karnataka High Court · (2025) 01 KAR CK 1613
Negotiable Instruments Act, 1881 - Section 138
High Courts20 Jan 2025Dismissed
Veena R Nambyar Vs Deputy Director Of Income Tax, (INTL. Taxation), Circle-1(1), Bmtc Building, 80 Feet Road, 6th Block, Koramangala, Bangalore-560095
Karnataka High Court · (2025) 01 KAR CK 1623
High Courts20 Jan 2025Allowed
M/S ABS Fujitsu General Pvt Ltd. Vs Deputy Commissioner Of Income Tax Circle 1 (1)(1), Bangalore. Bmtc Builidng, 80 Feet Road, Koramangala, Bangalore 560095
Karnataka High Court · (2025) 01 KAR CK 1622
Code Of Civil Procedure, 1908 - Section 24
High Courts20 Jan 2025Allowed
All India Granites And Stone Association (Presently Known As Federation Of Indian Granite And Industry) Vs Assistant Commissioner Of Income Tax (Exemptions), Circle-1, Unity Building Annexe, Mission Road, Bangalore-560027
Karnataka High Court · (2025) 01 KAR CK 1621
Indian Penal Code, 1860 - Section 143, 147, 148, 149, 302, 307, 323, 324, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Amendment Act, 2015 - Section 3(1)(r), 3(1)(s), 3(2)(v)
High Courts20 Jan 2025Dismissed
Shashikumar @ Shashi Vs State Through Sanjayanagara Police Station Rep By Spp, High Court Complex, Bangalore - 560001 & Ors
Karnataka High Court · (2025) 01 KAR CK 1620
High Courts20 Jan 2025Dismissed
Santhosh Kumar M Vs State By Sathanur Ps, Represented By, The Public Prosecutor, High Court Of Karnataka, High Court Building, Bengaluru-560001
Karnataka High Court · (2025) 01 KAR CK 1619
Negotiable Instruments Act, 1881 - Section 138, 139Code Of Criminal Procedure, 1973 - Section 313
High Courts20 Jan 2025Dismissed
M/S Sree Gokulam Chits & Finance Company Pvt. Ltd. Vs N Jayalakshmi
Karnataka High Court · (2025) 01 KAR CK 1618
Code Of Civil Procedure, 1908 - Section 151Code Of Civil Procedure, 1908 - Order I Rule 10(2)
High Courts20 Jan 2025Disposed Of
Sathish Hegde Vs Dr. B. S. Rathnakar
Karnataka High Court · (2025) 01 KAR CK 1617
Constitution Of India, 1949 - Article 227
High Courts17 Jan 2025Dismissed
Sadashivappa S. Vs G.P. Parvathamma & Ors
Karnataka High Court · (2025) 01 KAR CK 1604
Karnataka Irrigation Act, 1965 - Section 29, 62(A)
High Courts17 Jan 2025Dismissed
Supreeth D Vs Commissioner Bruhat Bengaluru Mahanagara Palike, N.R. Square, Corporation Circle, Bengaluru-560002 & Ors
Karnataka High Court · (2025) 01 KAR CK 1602
High Courts17 Jan 2025Dismissed
Amashya & Ors. Vs State Of Karanataka
Karnataka High Court · (2025) 01 KAR CK 1612