High Courts07 Mar 2025Disposed Of
Miss Liya Wilson & Ors. Vs Karnataka Examination Authority Sampige Road, 18th Cross, Malleswaram, Bangalore-560012 Reptd. By Its Chief Executive Director & Ors.
Karnataka High Court · (2025) 03 KAR CK 0490
COURT ARCHIVE
Karnataka High Court judgments, 2025
473 judgments · page 19 of 24
High Courts06 Mar 2025Disposed Of
Durgamma Devalay Trust (R) Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 03 KAR CK 0486
High Courts06 Mar 2025Disposed Of
R. Kumar Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 03 KAR CK 0485
High Courts05 Mar 2025Disposed Of
Puttaswamy Vs State Of Karnataka
Karnataka High Court · (2025) 03 KAR CK 0489
Juvenile Justice (Care And Protection Of Children) Act, 2015 - Section 2(14), 29, 30, 31, 36
High Courts05 Mar 2025Dismissed
Srinidhi H.S Vs State By Sub Inspector Of Police Thirthahalli Police Station Thirthahalli Taluk- 577432 Shivamogga District Represented By State Public Prosecutor, High Court Of Karnataka Building Bengaluru - 560001
Karnataka High Court · (2025) 03 KAR CK 0488
Code Of Criminal Procedure, 1973 - Section 245, 378(4)Income Tax Act, 1961 - Section 276CC
High Courts05 Mar 2025Allowed
Paradeep Phosphates Limited Vs M.V. Xiang Tiger (IMO 9279599) & Ors.
Karnataka High Court · (2025) 03 KAR CK 0487
Indian Penal Code, 1860 - Section 196, 198, 420Code Of Criminal Procedure, 1973 - Section 313, 397, 401(1)
High Courts04 Mar 2025Dismissed
Shakunthala, W/O Mani M. Vs State Of Karnataka Represented By Its Secretary, Department Of Home, Vidhana Soudha, Bengaluru - 560001 & Ors.
Karnataka High Court · (2025) 03 KAR CK 0484
High Courts04 Mar 2025Disposed Of
Puttamma & Ors. Vs T.C. Annapoorna D/O Late T.S. Chowdappa & Ors.
Karnataka High Court · (2025) 03 KAR CK 0483
High Courts04 Mar 2025Disposed Of
Rajashekara Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 03 KAR CK 0482
High Courts03 Mar 2025Disposed Of
X Vs State Of Karnataka Department Of Health And Family Welfare Represented By Its Secretary No.105, 1st Floor Viaksa Soudha Bengaluru - 560001 & Ors.
Karnataka High Court · (2025) 03 KAR CK 0478
High Courts28 Feb 2025Allowed
M/S. Latche Software Solutions Pvt. Ltd. Vs M/S. Glow-X Innovative Electronics Solutions Pvt. Ltd.
Karnataka High Court · (2025) 02 KAR CK 0917
Karnataka Entertainment Tax Act, 1958 - Section 2, 3, 3(1), 4GUttar Pradesh Sales Tax Act, 1948 - Section 3DKarnataka Entertainment Tax Act, 1958 - Section 8F
High Courts28 Feb 2025Allowed
Basavaprabhu Patil Vs Mahadevappa
Karnataka High Court · (2025) 02 KAR CK 0916
Code Of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 34, 120B, 201, 302, 364
High Courts28 Feb 2025Allowed
Poojitha J Vs State Of Karnataka Represented By Home Secretary Vidhana Soudha Bengaluru-560001 & Ors.
Karnataka High Court · (2025) 02 KAR CK 0912
Negotiable Instruments Act, 1881 - Section 138
High Courts28 Feb 2025Dismissed
Income Tax Department By Its Income Tax Officer, Ward No. 7(2)(1) BMTC Building, 80 Feet Road, 6th Block Koramangala Bangalore - 560095 Vs Bhaskara Subramanyam Jayashree
Karnataka High Court · (2025) 02 KAR CK 0911
High Courts27 Feb 2025Partly Allowed
Ajay S/O. Tippanna Hanchinamani Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 02 KAR CK 0915
Indian Penal Code, 1860 - Section 320Prisons Act, 1894 - Section 643
High Courts25 Feb 2025Allowed
Doddavva Kambale @ Shedbal Vs State Of Karnataka
Karnataka High Court · (2025) 02 KAR CK 0910
Scheduled Castes & Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(1)(r), 3(1)(s), 18
High Courts25 Feb 2025Dismissed
Mahalakshmi Vs Deputy Commissioner Mandya District, Mandya 571401 & Ors.
Karnataka High Court · (2025) 02 KAR CK 0906
High Courts24 Feb 2025Dismissed
Manoj Gupta Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 02 KAR CK 0909
High Courts24 Feb 2025Dismissed
Rashtriya Suraksha Janandolan & Ors. Vs Commissioner Of Police Mysore Mysore District Karnataka -570010 & Ors.
Karnataka High Court · (2025) 02 KAR CK 0908
High Courts24 Feb 2025Dismissed
V Ananda Kumar Vs T Thippeswamy
Karnataka High Court · (2025) 02 KAR CK 0907