Code Of Criminal Procedure, 1973 — Section 438Karnataka Prevention Of Cow Slaughter And Cattle Preservation Act, 1964 — Section 4, 5, 12Indian Motor Vehicles Act, 1988 — Section 177, 192(A)

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High Courts21 Jan 2022Allowed

Nithin Kumar @ Nipina @ Busa Vs State By Kempegowda Nagara P.S

Karnataka High Court · (2022) 01 KAR CK 0033

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 144, 149, 307, 341, 504, 506

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High Courts21 Jan 2022Allowed

Eranna Gowda Vs State Of Karnataka

Karnataka High Court · (2022) 01 KAR CK 0028

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 364A, 419

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High Courts20 Jan 2022Allowed

ANANDAKUMARA Vs State Of Karnataka

Karnataka High Court · (2022) 01 KAR CK 0030

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts20 Jan 2022Allowed

Shriram @ Bharath Vs State By Mandya East Police

Karnataka High Court · (2022) 01 KAR CK 0029

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 17(a), 21(b), 22(b)

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High Courts20 Jan 2022Dismissed

Mujeeb Ahmed Vs State Of Karnataka & Others

Karnataka High Court · (2022) 01 KAR CK 0025

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 212, 302, 304(b), 498ADowry Prohibition Act, 1961 — Section 3, 4, 6

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High Courts17 Jan 2022Dismissed

Jyothi Prakash Shetty Vs State Of Karnataka & Others

Karnataka High Court · (2022) 01 KAR CK 0024

Karnataka Regulation Of Stone Crushers Act, 2011 — Section 6A(2)

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High Courts17 Jan 2022Disposed Of

Shambhulingesh R Vs State Of Karnataka & Others

Karnataka High Court · (2022) 01 KAR CK 0023

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High Courts14 Jan 2022Allowed

Hasham Investment And Trading Company Private Limited & Others Vs India Awake For Transparency Pvt. Ltd., (Formerly India Awake For Transparency) & Others

Karnataka High Court · (2022) 01 KAR CK 0057

Contempt Of Courts Act, 1971 — Section 2(c), 12, 12(1), 12(5), 15(1)(b)Constitution Of India, 1950 — Article 21, 32, 129, 141, 142, 215, 226, 296Companies Act, 2013 — Section 8, 8(6), 8(11), 15(1)(b), 21, 59(2)

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High Courts14 Jan 2022Dismissed

M/S BPL Techno Vision Private Limited Vs A A Lenin & Others

Karnataka High Court · (2022) 01 KAR CK 0026

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High Courts13 Jan 2022Allowed

Ramdas Vs State By Rajagopal Nagar P.S

Karnataka High Court · (2022) 01 KAR CK 0022

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 149, 201, 302, 307, 364, 365

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High Courts13 Jan 2022Dismissed

Mohan Kumar M G Vs State By Kanakapura Town Police Station

Karnataka High Court · (2022) 01 KAR CK 0020

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 343, 363, 366, 376(I)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6

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