High Courts13 Jan 2022Dismissed
Dhananjaiah @ Renuka Prasad Vs State Of Karnataka
Karnataka High Court · (2022) 01 KAR CK 0019
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 333, 353
COURT ARCHIVE
Karnataka High Court judgments, 2022
392 judgments · page 20 of 20
High Courts13 Jan 2022Allowed
Y. Lokesh & Others Vs State Of Karnataka
Karnataka High Court · (2022) 01 KAR CK 0018
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 466, 471
High Courts13 Jan 2022Dismissed
Praveena Vs State Of Karnataka & Others
Karnataka High Court · (2022) 01 KAR CK 0017
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts13 Jan 2022Allowed
Harish & Others @ Harsha Kumar Y.S Vs State Of Karnataka
Karnataka High Court · (2022) 01 KAR CK 0015
Code Of Criminal Procedure, 1973 — Section 439Explosive Substances Act, 1908 — Section 3, 5, 6Explosives Act, 1884 — Section 9(B)
High Courts13 Jan 2022Dismissed
Gokul Kathri @ Gokul Vs State Of Karnataka
Karnataka High Court · (2022) 01 KAR CK 0014
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 342, 506
High Courts12 Jan 2022Dismissed
Mohammed Imraj & Others Vs State Of Karnataka
Karnataka High Court · (2022) 01 KAR CK 0012
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 29, 37
High Courts12 Jan 2022Allowed
Sharath @ Sharathkumar Vs State Of Karnataka
Karnataka High Court · (2022) 01 KAR CK 0011
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 363, 366(A), 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 6
High Courts12 Jan 2022Allowed
Khalid Vs State Of Karnataka
Karnataka High Court · (2022) 01 KAR CK 0010
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379, 406, 420, 427Prevention Of Destruction And Loss Of Property Act, 1981 — Section 2
High Courts12 Jan 2022Disposed Of
M/S Krishna Stone Crushing Industries & Others Vs State Of Karnataka
Karnataka High Court · (2022) 01 KAR CK 0008
High Courts10 Jan 2022Allowed
Arun Kumar @ Arun & Others Vs State Of Karnataka
Karnataka High Court · (2022) 01 KAR CK 0006
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395, 397, 427, 450Prevention Of Destruction And Loss Of Property Act, 1981 — Section 2
High Courts10 Jan 2022Allowed
Srividya K.H Vs State Of Karnataka
Karnataka High Court · (2022) 01 KAR CK 0004
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 307, 302, 307
High Courts10 Jan 2022Dismissed
Rajashekar @ Shekar Vs State Of Karnataka & Others
Karnataka High Court · (2022) 01 KAR CK 0002
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 302