COURT ARCHIVE

Karnataka High Court judgments, 2015

4,370 judgments · page 155 of 219

High Courts17 Mar 2015Disposed off

Devendra Nagappa Hunashikatti and Others Vs State of Karnataka

Karnataka High Court · (2015) 03 KAR CK 0224

Criminal Procedure Code, 1973 (CrPC) - Section 313, 357, 386Penal Code, 1860 (IPC) - Section 304, 307, 324, 325, 326

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High Courts17 Mar 2015Partly Allowed

Mohammed Iqbal Ahmed Vs Jabeen Begum and Others

Karnataka High Court · (2015) 4 Crimes 173 : (2015) 3 DMC 270 : (2015) 3 JCC 1650 : (2015) 2 RCR(Civil) 661 : (2015) 2 RCR(Criminal) 536

Criminal Procedure Code, 1973 (CrPC) - Section 125, 127, 128Family Courts Act, 1984 - Section 19(4)Muslim Women (Protection of Rights on Divorce) Act, 1986 - Section 5

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High Courts17 Mar 2015Dismissed

Suresh and Others Vs Pradeep and Others

Karnataka High Court · (2015) 03 KAR CK 0127

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High Courts17 Mar 2015Dismissed

Sharadamma and Others Vs R. Vishwanath and Others

Karnataka High Court · (2015) ILR Kar 3353 : (2015) 4 KCCR 2962

Contract Act, 1872 - Section 23Criminal Procedure Code, 1973 (CrPC) - Section 107, 145Hindu Succession Act, 1956 - Section 14(1), 6

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High Courts17 Mar 2015Dismissed

Bhuwalka Steel Industries Limited and Others Vs Union of India and Others

Karnataka High Court · (2015) 323 ELT 73

Central Excises and Salt Act, 1944 - Section 3AConstitution of India, 1950 - Article 14

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High Courts17 Mar 2015Partly Allowed

State of Karnataka and Others Vs A. Seetharam Shetty

Karnataka High Court · (2015) 03 KAR CK 0058

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High Courts17 Mar 2015

B.C. Thimmegowda Vs B.R. Annegowda and Others

Karnataka High Court · (2015) 03 KAR CK 0057

Motor Vehicles Act, 1988 - Section 166

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High Courts17 Mar 2015Allowed

Sharadamma Vs State

Karnataka High Court · (2015) 03 KAR CK 0053

Criminal Procedure Code, 1973 (CrPC) - Section 319Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 304-B, 498-A

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High Courts17 Mar 2015Dismissed

Mangamma and Others Vs N. Ramaiah and Others

Karnataka High Court · (2015) 03 KAR CK 0043

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High Courts17 Mar 2015Allowed

G.L. Chandrashekar Vs C.R. Anilkumar and Others

Karnataka High Court · (2015) 03 KAR CK 0042

Contract Act, 1872 - Section 16, 17Evidence Act, 1872 - Section 111, 27Transfer of Property Act, 1882 - Section 48

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High Courts17 Mar 2015Allowed

Sandra Lesley Ann Bartels Vs Paul Manoharan Moses and Others

Karnataka High Court · (2015) ILR Kar 3085 : (2015) 3 KCCR 2767

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High Courts16 Mar 2015Dismissed

State of Karnataka Vs Shivappa and Others

Karnataka High Court · (2015) 03 KAR CK 0390

Penal Code, 1860 (IPC) - Section 120-B, 143, 147, 148, 149

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High Courts16 Mar 2015Partly Allowed

S.P. Sharma Vs Yashwanth Tukaram Shivaloi and Others

Karnataka High Court · (2015) 03 KAR CK 0238

Motor Vehicles Act, 1988 - Section 166

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High Courts16 Mar 2015Allowed

Sujatha R. Tantri Vs Harini R. Rao and Others

Karnataka High Court · (2015) 03 KAR CK 0230

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 - Article 227Hindu Succession Act, 1956 - Section 8

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High Courts16 Mar 2015Dismissed

Secretary to Government, Education Department and Others Vs G. Mudalagiraiah

Karnataka High Court · (2015) 2 AKR 427

Constitution of India, 1950 - Article 14

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High Courts16 Mar 2015

Ideya Vendan R. Vs State of Karnataka

Karnataka High Court · (2015) 03 KAR CK 0206

Criminal Procedure Code, 1973 (CrPC) - Section 438, 439Prevention of Corruption Act, 1988 - Section 13(1)(c), 13(2)

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High Courts16 Mar 2015Dismissed

Chief Postmaster General and Others Vs K. Jayakumar

Karnataka High Court · (2015) 03 KAR CK 0050

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High Courts16 Mar 2015Partly Allowed

Prema and Others Vs The General Manager, United India Insurance Co. Ltd. and Others

Karnataka High Court · (2015) 03 KAR CK 0048

Motor Vehicles Act, 1988 - Section 166

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High Courts16 Mar 2015Allowed

Niyaz Ahmed Shariff Vs State of Karnataka and Others

Karnataka High Court · (2015) 03 KAR CK 0040

Constitution of India, 1950 - Article 226

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High Courts13 Mar 2015Partly Allowed

Karnataka University Employees'' Co-operative Credit Society Ltd. Vs Channappa A. Burlagatti

Karnataka High Court · (2015) 03 KAR CK 0396

Karnataka Co-operative Societies Act, 1959 - Section 70

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