High Courts13 Mar 2015Dismissed
Hullappa Channabasappa Hubballi Vs The Management of NWKRTC, Hubli Division
Karnataka High Court · (2015) 03 KAR CK 0394
Constitution of India, 1950 - Article 227
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 156 of 219
High Courts13 Mar 2015Dismissed
Shankar V. and Others Vs The Secretary, Urban Development Authority and Others
Karnataka High Court · (2015) 3 KarLJ 391
Karnataka Transparency in Public Procurements Act, 1999 - Section 4, 4(g)
High Courts13 Mar 2015
The Director of Income Tax and Others Vs Envisions
Karnataka High Court · (2015) 3 AKR 322 : (2015) 378 ITR 483 : (2015) 3 KCCR 2840 : (2015) 232 TAXMAN 164
Income Tax Act, 1961 - Section 11, 11(2), 11(5)
High Courts13 Mar 2015Dismissed
Yuvaraj Vs The State of Karnataka and Others
Karnataka High Court · (2015) 2 KCCR 1706
Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 239, 306, 482Penal Code, 1860 (IPC) - Section 107, 306, 448
High Courts13 Mar 2015Allowed
Chandrakanth Vs Saritha
Karnataka High Court · (2015) 2 AKR 430 : (2015) ILR Kar 2350 : (2015) 3 KCCR 2553
Criminal Procedure Code, 1973 (CrPC) - Section 200, 311Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts13 Mar 2015Allowed
Channamma and Others Vs Shivalingappa
Karnataka High Court · (2015) 03 KAR CK 0239
High Courts13 Mar 2015Partly Allowed
M.R. Patel Vs The Enforcement Officer
Karnataka High Court · (2015) 03 KAR CK 0237
Criminal Procedure Code, 1973 (CrPC) - Section 313Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 14(1)(A), 14(1)(B), 14(1A), 14(1B), 14(2)
High Courts13 Mar 2015Dismissed
Thimmakka and Others Vs Mahesh Kumar Pansari and Others
Karnataka High Court · (2015) 03 KAR CK 0226
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 1(r)
High Courts13 Mar 2015Dismissed
Reliance General Insurance Co. Ltd. Vs Devibai and Others
Karnataka High Court · (2015) 2 AKR 827
High Courts13 Mar 2015Dismissed
Suhail Vs State
Karnataka High Court · (2015) 03 KAR CK 0216
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 109, 120(B), 143, 147, 148
High Courts13 Mar 2015Allowed
Ateek Ahmed and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 03 KAR CK 0183
Criminal Procedure Code, 1973 (CrPC) - Section 320(1), 320(8)Penal Code, 1860 (IPC) - Section 302, 304(A), 323, 34, 341
High Courts13 Mar 2015Allowed
State of Karnataka Vs Y.C. Shivakumar and Others
Karnataka High Court · (2015) 2 AKR 539
High Courts13 Mar 2015Allowed
S.V. Ramesh Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 AKR 580
Bangalore Water Supply and Sewerage Act, 1964 - Section 12, 124, 4, 5, 67(1)(d)Penal Code, 1860 (IPC) - Section 161, 21
High Courts13 Mar 2015Dismissed
Yuvraj Vs The State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 158
Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 239, 482Penal Code, 1860 (IPC) - Section 107, 306, 448
High Courts12 Mar 2015Allowed
Jagadish Poonja Vs The South Canara Hotel Complex Private Limited and Others
Karnataka High Court · (2015) 4 AKR 458 : (2015) 4 KarLJ 616 : (2015) 3 KCCR 2754
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1(4), Order 14 Rule 14, Order 14 Rule 2, Order 7 Rule 11, Order 7 Rule 11(d)Limitation Act, 1963 - Section 10, 10, 11, 12, 13
High Courts12 Mar 2015
Commissioner of Central Excise and Service Tax, Mangalore Vs Jacobs Engineering U.K. Ltd.
Karnataka High Court · (2015) 39 STR 710 : (2016) 87 VST 278
High Courts12 Mar 2015Dismissed
The Divisional Manager, National Insurance Co. Ltd. and Others Vs Karegouda and Others
Karnataka High Court · (2015) 03 KAR CK 0408
High Courts12 Mar 2015Partly Allowed
Kashavva and Others Vs The Senior Divisional Manager, Reliance General Insurance Company Limited
Karnataka High Court · (2015) 03 KAR CK 0407
High Courts12 Mar 2015Allowed
The Chairman, Pragathi Grameena Bank Vs H.S. Krishnamurthy
Karnataka High Court · (2015) 03 KAR CK 0395
Industrial Disputes Act, 1947 - Section 17-B