High Courts12 Mar 2015Disposed off
Basavannewwa Vs Basappa and Others
Karnataka High Court · (2015) 03 KAR CK 0393
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 157 of 219
High Courts12 Mar 2015Dismissed
Bhimappa Vs Manappa and Others
Karnataka High Court · (2015) 03 KAR CK 0392
Civil Procedure Code, 1908 (CPC) - Section 11
High Courts12 Mar 2015Allowed
United India Insurance Co. Ltd. Vs Shidram Hanamant Ramoji and Others
Karnataka High Court · (2015) 03 KAR CK 0391
High Courts12 Mar 2015Dismissed
Sagar Rocks and Dykes Pvt. Ltd. and Others Vs Antolini Luigi and SPA
Karnataka High Court · (2015) 03 KAR CK 0364
High Courts12 Mar 2015Allowed
Noor Mohammad Vs The State of Karnataka
Karnataka High Court · (2015) 3 AKR 506 : (2015) 3 KCCR 2833
Criminal Procedure Code, 1973 (CrPC) - Section 193, 193, 194, 195, 195Penal Code, 1860 (IPC) - Section 172, 173, 174, 175, 176
High Courts12 Mar 2015Disposed off
BEML Limited Vs The President Mysore Division General Labour Association and Others
Karnataka High Court · (2015) 2 AKR 769 : (2015) 3 KarLJ 447 : (2015) 4 KCCR 3053 : (2015) LabIC 2674
Constitution of India, 1950 - Article 227
High Courts12 Mar 2015Partly Allowed
Pranesh Vs The State of Karnataka and Others
Karnataka High Court · (2015) 2 KCCR 1729
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173, 173(1), 190(1)(a), 190(1)(b)Penal Code, 1860 (IPC) - Section 34, 403, 406, 417, 419
High Courts12 Mar 2015
National Insurance Comapany Ltd. Vs Muzaffar Ahmed and Others
Karnataka High Court · (2015) 03 KAR CK 0218
High Courts12 Mar 2015Allowed
Seetabi and Others Vs Savita and Others
Karnataka High Court · (2015) 03 KAR CK 0211
High Courts12 Mar 2015Partly Allowed
Rajashree Cement (A Division of Indian Rayon and Industries Ltd.) Vs Sanjay
Karnataka High Court · (2015) 03 KAR CK 0209
Industrial Disputes Act, 1947 - Section 10(4)(a)
High Courts12 Mar 2015Dismissed
Devi Enterprises Vs The Environmental Officer Karnataka State Pollution Control Board (KSPCB) and Others
Karnataka High Court · (2015) 3 AKR 260 : (2015) 5 FLT 584 : (2015) ILR Kar 1719 : (2015) 2 KCCR 1929
Air (Prevention and control of Pollution) Act, 1981 - Section 21, 22, 31A, 37, 43Constitution of India, 1950 - Article 21Environment (Protection) Act, 1986 - Section 5
High Courts12 Mar 2015Dismissed
Central Provident Fund Commissioner and Others Vs M.G. Revathi and Others
Karnataka High Court · (2015) 03 KAR CK 0207
High Courts12 Mar 2015
Sri Nanjundeshwara Traders Vs State of Karnataka and Others
Karnataka High Court · (2015) 51 GST 781
Karnataka Value Added Tax Act, 2003 - Section 10, 10(4), 29, 36, 37
High Courts12 Mar 2015Dismissed
Management of Sri Jagadguru Renukacharya Education Society Vs R.B. Umadevi
Karnataka High Court · (2015) 4 AKR 100 : (2015) 3 KCCR 2063
Constitution of India, 1950 - Article 226, 227
High Courts12 Mar 2015
Santosh and Others Vs State of Karnataka
Karnataka High Court · (2015) 03 KAR CK 0182
Penal Code, 1860 (IPC) - Section 109, 120(B), 143, 147, 148
High Courts12 Mar 2015
Krishnagiri Estate Vs The Karnataka Appellate Tribunal and Others
Karnataka High Court · (2015) 03 KAR CK 0051
High Courts12 Mar 2015Allowed
B.S.S. Kumar Vs The Divisional Controller, N.E.K.R.T.C.
Karnataka High Court · (2015) 03 KAR CK 0049
Industrial Disputes Act, 1947 - Section 2(s)
High Courts12 Mar 2015Disposed off
M. Govinda Vs N. Subbarao and Others
Karnataka High Court · (2015) 03 KAR CK 0045
High Courts12 Mar 2015
In Re: Wipro Enterprises Limited
Karnataka High Court · (2015) 03 KAR CK 0044
Companies Act, 1956 - Section 100, 101, 102, 103, 104
High Courts12 Mar 2015Partly Allowed
T.H. Ahamad Vs K.S. Ibrahim
Karnataka High Court · (2015) 03 KAR CK 0034
Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139